BharatTaxGST

Patna High Court GST Judgments — 2021

306 judgments, newest first. Page 2 of 4.

Aadhar Stumbh Township Private Limited vs. The State Of Bihar

CWJC/11071/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Smriti Construction vs. The State Of Bihar

CWJC/12977/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Aadhar Stumbh Township Private Limited vs. The State Of Bihar

CWJC/11321/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amarnath Ray vs. The State Of Bihar

CWJC/12821/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Cityneon Holding LTD. And Cityneon Creations Pte LTD. And Cityneon Dag 1 PVT LTD vs. The State Of Bihr Through The Principal Secretary Cum Commissioner

CWJC/12890/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amarnath Ray vs. The State Of Bihar

CWJC/12897/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Aadhar Stumbh Township Private Limited vs. The State Of Bihar

CWJC/11305/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amarnath Ray vs. The State Of Bihar

CWJC/12976/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amarnath Ray vs. The State Of Bihar

CWJC/12883/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Vijai Electrical Limited vs. The State Of Bihar

CWJC/12794/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Walaji Arms (Wala Jee Arms) vs. The State Of Bihar

CWJC/12862/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Chandan Kumar vs. State Of Bihar

CWJC/9129/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Chandan Kumar vs. The State Of Bihar

CWJC/8581/2021HC Patna29 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Soma Indus Varanasi Aurangabad Tollway Private Limited vs. The State Of Bihar

CWJC/3746/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rohit Kumar Ojha vs. The State Of Bihar

CWJC/11366/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shankar Singh vs. The State Of Bihar, Through The Commissioner - Cum - Principal Secretary

CWJC/8427/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Deora Electric Works vs. The State Of Bihar

CWJC/2360/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shankar Singh vs. The State Of Bihar

CWJC/8601/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rajendra Prasad Chaurasia vs. The State Of Bihar

CWJC/9919/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S R.K. Agri Biz LLP vs. The State Of Bihar

CWJC/4917/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Laxmi Enterprises vs. The Union Of INDIA

CWJC/10775/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Maa Durga Lubricant Store vs. The State Of Bihar Through Commissioner Cum Secretary State Tax

CWJC/10929/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Dharmendra Kumar vs. The Union Of INDIA

CWJC/9502/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shiv Enterprises, Muzaffarpur vs. The Union Of INDIA

CWJC/11354/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sober Agencies vs. The Union Of INDIA

CWJC/12664/2021HC Patna22 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kishore Sharma vs. The Union Of INDIA

CWJC/9611/2021HC Patna16 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Birla Corporation Limited vs. The State Of Bihar

CWJC/9393/2020HC Patna16 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S C.K. Infrastructures LTD vs. The Union Of INDIA Through The Secretary

CWJC/11399/2021HC Patna16 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Reliance Cement Company Private LTD vs. The State Of Bihar

CWJC/9394/2020HC Patna16 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sai Nexgen Compucons PVT. LTD vs. The State Of Bihar

CWJC/12339/2021HC Patna15 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR JHA

M/S Sai Nexgen Compucons PVT. LTD vs. The State Of Bihar

CWJC/12275/2021HC Patna15 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR JHA

Geeta Devi vs. The State Of Bihar

CWJC/12374/2021HC Patna15 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE PRABHAT KUMAR JHA

M/S Amba Tirupati Zetetic Engineering Private Limited vs. The Union Of INDIA

CWJC/9837/2021HC Patna09 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Sri Gopikrishna Infrastructure Private Limited vs. The State Of Bihar Through The Commissioner Cum Secretary

CWJC/8738/2021HC Patna09 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shree Baidyanath Automobiles vs. Union Of INDIA Through The Secretary Union Of INDIA Through The Secretary

CWJC/9064/2021HC Patna09 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Saroj Kumar vs. The State Of Bihar

CWJC/11402/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Gopal Enterprises A Proprietorship Firm Having Its Place Of Business At Shiv Mandir Chowk vs. The State Of Bihar

CWJC/11004/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Saroj Kumar vs. The State Of Bihar

CWJC/11292/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Efti Construction vs. The State Of Bihar

CWJC/10045/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Luqueman Ali Siddiqui vs. The State Of Bihar

CWJC/11396/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Trident Digital Network vs. The State Of Bihar

CWJC/10674/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Madan Kumar vs. The State Of Bihar

CWJC/10149/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/11714/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ragini Kumari A Proprietorship Firm vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/10172/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shivam Jan Swasthya Devem Sarvangin Vikas Kendra vs. The State Of Bihar

CWJC/10587/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ritesh Kumar Suman vs. The State Of Bihar

CWJC/10404/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shiv Krishna Enterprises vs. The State Of Bihar

CWJC/11073/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Saroj Kumar vs. The State Of Bihar

CWJC/11018/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S B.R. Irrigation System vs. The State Of Bihar

CWJC/10737/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Associated Power Structures PVT. LTD vs. The State Of Bihar

CWJC/8285/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ceat Limited, A Company Incorporated Under The Companies Act 1956/2013 vs. The Union Of INDIA

CWJC/11025/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Indrajeet Singh @ Indrajit vs. Goods And Service Tax Council Established Under Articel 297 A Of Constitution Of INDIA

CWJC/11634/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Power House Equipments PVT. LTD vs. The State Of Bihar, Through The Principal Secretary Cum- Commissioner

CWJC/10067/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/A Ceat Limited, A Company Incorporated Under The Companies Act 1956/2013 vs. The Union Of INDIA

CWJC/11280/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/A Ceat Limited vs. The Union Of INDIA

CWJC/11293/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S G.P. Hardware vs. The Union Of INDIA

CWJC/10237/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Associated Power Structures PVT. LTD vs. The State Of Bihar

CWJC/8542/2021HC Patna08 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S J.K.M. Infra Projects Limited vs. Union Of INDIA

CWJC/2026/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Maa Kali Traders vs. State Of Bihar

CWJC/9559/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Bablu Kumar vs. The State Of Bihar

CWJC/9382/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S J.K.M. Infra Projects Limited vs. Union Of INDIA

CWJC/1829/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Vinod Kumar Singh vs. Goods And Service Tax

CWJC/9526/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sujeet Kumar Singh vs. The State Of Bihar

CWJC/9463/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pidilite Industries Limited vs. The State Of Bihar

CWJC/9245/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Nilkamal LTD vs. The State Of Bihar

CWJC/9019/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Broadson Commodities PVT. LTD vs. Union Of INDIA Through The Commissioner

CWJC/3286/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sitaram Rajesh Kumar vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/9741/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. The State Of Bihar

CWJC/9610/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Efti Construction vs. The State Of Bihar

CWJC/9047/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/9567/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/9578/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/9635/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/9793/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/9777/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar

CWJC/10037/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. G.Hardware Through Sole Propreitor Shahnshah Mubarak vs. The Union Of INDIA Through Secretary

CWJC/9980/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh Raja Construction Private Limited vs. State Of Bihar Through The Commissioner Of State Tax

CWJC/9776/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Raj Kumar Singh, Raja Construction Private Limited vs. State Of Bihar

CWJC/9498/2021HC Patna07 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mukesh Yadav vs. The State Of Bihar

CWJC/9945/2021HC Patna06 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Samsung INDIA Electronics PVT. LTD vs. Union Of INDIA, Through Its Secretary

CWJC/11514/2021HC Patna02 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Himalaya Agro Chemicals Private Limited vs. The Union Of INDIA

CWJC/10313/2020HC Patna02 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Upendra Kumar Sinha vs. Principal Chief Commissioner Of Central GST And Cx

CWJC/4400/2021HC Patna02 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Basanta Kumar Jena vs. The State Of Bihar

CWJC/2168/2021HC Patna02 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Samsung INDIA Electronics PVT. LTD vs. Union Of INDIA

CWJC/11495/2021HC Patna02 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Manikant Singh vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/8382/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amrita Trading Company vs. The State Of Bihar

CWJC/7604/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Singh Caterers And Vendors vs. The State Of Bihar

CWJC/7913/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Vivek Kumar vs. The State Of Bihar

CWJC/8888/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sheetlal Kumari vs. The State Of Bihar

CWJC/9048/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Royal Enterprises Through Its Proprietor Pawan Kumar Mishra vs. The Union Of INDIA Through The Secretary

CWJC/8393/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Preserve Tele INDIA Private Limited vs. The State Of Bihar

CWJC/9341/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Sri Gopikrishna Infrastructure Private Limited vs. The State Of Bihar Through The Commissioner Cum Secretary

CWJC/8664/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Ayesha Exports vs. The State Of Bihar

CWJC/8567/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S B.L. Kashyap And Sons LTD vs. The State Of Bihar

CWJC/8785/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ajit Kumar vs. The State Of Bihar, Through The Joint Commissioner Of State Tax

CWJC/8487/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sushil Alias Susheel Kumar Chaudhari vs. The State Of Bihar

CWJC/9243/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Arihant Trading vs. The State Of Bihar Through The Principal Secretary Cum Commissioner

CWJC/8249/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Manikant Singh vs. The State Of Bihar

CWJC/8214/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Surabhi Enterprises vs. The State Of Bihar Through Assistant Commissioner Of State Tax

CWJC/9031/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sohan Rai vs. The State Of Bihar

CWJC/8711/2021HC Patna01 Jul 2021

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

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