BharatTaxGST

Patna High Court GST Judgments — 2022

356 judgments, newest first. Page 4 of 4.

M/S. Frontline (Ncr) Business Solutions Private Limited vs. The Union Of INDIA

CWJC/3570/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Frontline (Ncr) Business Solutions Private Limited vs. The Union Of INDIA

CWJC/3538/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Aishra Technofab Engineers vs. The Union Of INDIA

CWJC/3212/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Frontline (Ncr) Business Solutions Private Limited vs. The Union Of INDIA

CWJC/3605/2022HC Patna07 Mar 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sai Enterprises (Proprietorship) vs. The Union Of INDIA

CWJC/2937/2022HC Patna28 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Frontline (Ncr) Business Solutions Private Limited vs. The Union Of INDIA

CWJC/3381/2022HC Patna28 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sai Enterprises (Proprietorship) vs. The Union Of INDIA

CWJC/2314/2022HC Patna22 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ratneshwari Prasad Thakur vs. State Of Bihar

CWJC/2762/2022HC Patna21 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Prakah Sinha vs. The Union Of INDIA

CWJC/2693/2022HC Patna21 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Prakah Sinha vs. The Union Of INDIA

CWJC/2845/2022HC Patna21 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sai Enterprises (Proprietorship) vs. The Union Of INDIA

CWJC/2516/2022HC Patna21 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Amrendra Kumar Yadav vs. State Of Bihar

CWJC/2141/2022HC Patna14 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Db Corp Limited vs. The State Of Bihar

CWJC/20812/2021HC Patna14 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Db Corp Limited vs. The State Of Bihar

CWJC/20698/2021HC Patna10 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Akhilesh Kumar Singh vs. The State Of Bihar

CR. MISC./60053/2021HC Patna08 Feb 2022

Bench: MR. JUSTICE PARTHA SARTHY

Raghu Poddar vs. The State Of Bihar

CR. MISC./27036/2021HC Patna03 Feb 2022

Bench: MR. JUSTICE PURNENDU SINGH

M/S. Dina Metals Limited vs. The State Of Bihar

CWJC/255/2021HC Patna01 Feb 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Aditya Medi Sales LTD vs. The State Of Bihar

CWJC/1357/2022HC Patna31 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Dhillon Freight Carriers PVT. LTD vs. Commissioner Of State Tax

CWJC/743/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Greenline Services vs. The State Of Bihar

CWJC/1092/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Dinesh Prasad vs. The State Of Bihar

CWJC/15672/2021HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Agarwal Trading vs. The State Of Bihar

CWJC/832/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Agarwal Trading vs. The State Of Bihar

CWJC/844/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Greenline Services vs. The State Of Bihar

CWJC/798/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Deepak Raj Navratan Hata vs. The State Of Bihar

CWJC/783/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Agarwal Trading vs. The State Of Bihar

CWJC/802/2022HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Shanti Construction And Co vs. The State Of Bihar

CWJC/12677/2021HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Kison vs. The Union Of INDIA

CWJC/13380/2021HC Patna24 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sanwara Pet Industries vs. The State Of Bihar

CWJC/17147/2021HC Patna22 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Kingspan Jindal PVT. LTD vs. The State Of Bihar

CWJC/15998/2021HC Patna21 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Mukesh Kumar Jha vs. The State Of Bihar

CWJC/115/2022HC Patna18 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

National Insuranc Co LTD vs. The State Of Bihar

CWJC/42/2022HC Patna17 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rupesh Kumar Manjhi vs. State Of Bihar

CWJC/448/2022HC Patna17 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Manshi Automobiles vs. The Union Of INDIA

CWJC/444/2022HC Patna17 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Saraf Real Infra Private Limited vs. The State Of Bihar

CWJC/14163/2021HC Patna13 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Afcons- Sibmost Joint Venture vs. The Union Of INDIA

CWJC/11470/2019HC Patna13 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Afcons Sibmost Joint Venture vs. The Union Of INDIA

CWJC/6909/2020HC Patna13 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Afcons - Sibmost Joint Venture vs. Bihar Commercial Taxes Department

CWJC/11501/2019HC Patna13 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Shiv Kishor Construction Private Limited vs. The Union Of INDIA Through The Principal Chief Commissioner Of Central Tax

CWJC/17325/2021HC Patna12 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Brijnandan Singh, Through Its Partner Brijnandan Singh vs. The State Of Bihar, Through The Chief Secretary

CWJC/11850/2021HC Patna12 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Brijnandan Singh vs. The State Of Bihar

CWJC/12779/2021HC Patna12 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Expression Buildtech Pravate Limited vs. Union Of INDIA

CWJC/455/2021HC Patna10 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ashok Kumar vs. The State Of Bihar

CWJC/18604/2021HC Patna10 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Ss Sharma Construction And Infrastructure Private Limited vs. Commissioner Of CGST And Central Excise

CWJC/17481/2021HC Patna10 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Prakash Udyog vs. The State Of Bihar

CWJC/21344/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pidilite Industries Limited vs. The State Of Bihar

CWJC/19839/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pidilite Industries Limited vs. The State Of Bihar

CWJC/19821/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Pidilite Industries Limited vs. The State Of Bihar

CWJC/19838/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S B.L. Kashyap And Sons LTD vs. The State Of Bihar

CWJC/20730/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Rajeev Kumar vs. State Of Bihar Through The Commissioner Of State Tax

CWJC/19914/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Sky Vision Media Private Limited vs. The State Of Bihar

CWJC/21364/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Anil Bricks Udhog vs. State Of Bihar

CWJC/21034/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Loha Construction PVT. LTD vs. The State Of Bihar

CWJC/21182/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S Sjs Business Enterprises Private Limited vs. The Union Of INDIA

CWJC/21058/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

M/S. Gujrat State Fertilizers And Chemicals Limited vs. The Union Of INDIA, Through The Secretary

CWJC/21017/2021HC Patna04 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE S. KUMAR

Jai Ambe Concrete Industries vs. The State Of Bihar

CWJC/9932/2021HC Patna03 Jan 2022

Bench: THE CHIEF JUSTICE -,MR. JUSTICE SANJEEV PRAKASH SHARMA

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