Gauhati High Court — GST Judgments
1,357 GST matters decided by the Gauhati High Court, of which 27 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
WP(C)/7507/2019·
WP(C)/5657/2025·
AB/2179/2026·
WP(C)/6154/2024·
WP(C)/430/2026·
WP(C)/4818/2026·
WP(C)/2404/2026·
WP(C)/4807/2026·
AB/2100/2026·
WP(C)/4802/2026·
AB/2101/2026·
WP(C)/2607/2025·
WP(C)/4426/2026·
WP(C)/2468/2024·
WP(C)/3640/2025·
WP(C)/3066/2026·
WP(C)/2162/2026·
AB/2069/2026·
WP(C)/2163/2026·
WP(C)/2274/2025·
WP(C)/4298/2026·
WP(C)/4299/2026·
WP(C)/4286/2026·
AB/2006/2026·
WP(C)/6591/2025·