BharatTaxGST

Gauhati High Court GST Judgments — 2024

264 judgments, newest first. Page 1 of 3.

Jyotish Das vs. The State Of Assam And 2 Ors

WP(C)/6377/2024HC Gauhati18 Dec 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Jyotish Das vs. The State Of Assam And 2 Ors

WP(C)/6372/2024HC Gauhati18 Dec 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Joy Modak @ Jay Modak vs. Central Bureau Of Investigation

Bail Appln./3663/2024HC Gauhati18 Dec 2024

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Mujahar Ali Sarkar vs. The State Of Assam And 3 Ors

WP(C)/5775/2024HC Gauhati16 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sarmina Iasmin vs. The State Of Assam And Anr

Crl.Pet./1193/2024HC Gauhati16 Dec 2024

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Mohammad Tahzeeb vs. The State Of Assam And 2 Ors

Crl.Pet./1349/2024HC Gauhati12 Dec 2024

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Abdus Salam Mondal And 44 Ors vs. The State Of Assam And 6 Ors

I.A.(Civil)/3894/2024HC Gauhati11 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Jarpal- Jpw- Dmc vs. The Union Of INDIA And 5 Ors

WP(C)/4510/2024HC Gauhati11 Dec 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Rosida Sultana vs. The State Of Assam And 2 Ors

WP(C)/6466/2024HC Gauhati11 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Mr Rohul Amin Akand vs. The State Of Assam And 2 Ors

WP(C)/6467/2024HC Gauhati11 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shri Dilip Pathak vs. The State Of Assam And Ors

WP(C)/6647/2024HC Gauhati10 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Biju Mahanta Borsaikia @ Biju Borsaikia And Anr vs. The Oil INDIA Corporation Limited And 4 Ors

WP(C)/3946/2021HC Gauhati10 Dec 2024

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Hotel Gateway Grandeur vs. The Union Of INDIA And 2 Ors

I.A.(Civil)/1192/2024HC Gauhati08 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Tapas Purokite vs. Commercial Tax Officer And 3 Ors

WP(C)/979/2020HC Gauhati03 Dec 2024

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Md. Kalam Hussain vs. The Union Of INDIA And 2 Ors

WP(C)/6330/2024HC Gauhati01 Dec 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Abhinav Mittal vs. The Union Of INDIA And 2 Ors

WP(C)/4975/2022HC Gauhati28 Nov 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Dihingia Motors PVT. LTD vs. The Union Of INDIA And Ors

WP(C)/5992/2024HC Gauhati28 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Tapan Halder vs. The State Of Assam And 2 Ors

WP(C)/5703/2024HC Gauhati28 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Gateway Paradise Assam Private Limited vs. The State Of Assam And 2 Ors

WP(C)/5709/2024HC Gauhati28 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Dihingia Motors PVT. LTD vs. The Union Of INDIA And 4 Ors

WP(C)/5853/2024HC Gauhati28 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md. Jiaur Rahman vs. The State Of Assam And 2 Ors

WP(C)/5899/2024HC Gauhati26 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Dhaneswar Kalita vs. The State Of Assam And 2 Ors

WP(C)/5900/2024HC Gauhati26 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Vinit Kumar Jain vs. The State Of Assam And 2 Ors

WP(C)/5901/2024HC Gauhati26 Nov 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sapnanil Das vs. The State Of Assam

Bail Appln./2818/2024HC Gauhati25 Nov 2024

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Union Of INDIA And 5 Ors vs. Anil Kumar Sharma And Anr

WP(C)/5866/2021HC Gauhati21 Nov 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Union Of INDIA vs. M/S National Building Construction Corporation Limited

I.A.(Civil)/110/2024HC Gauhati20 Nov 2024

Bench: HON'BLE MR. JUSTICE BUDI HABUNG

Union Of INDIA vs. M/S National Building Construction Corporation Limited

FA/MA(F)/1/2024HC Gauhati20 Nov 2024

Bench: HON'BLE MR. JUSTICE BUDI HABUNG

Sipl Infracon vs. The Union Of INDIA And 6 Ors

WP(C)/132/2023HC Gauhati20 Nov 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Sushee Infra And Mining LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2343/2024HC Gauhati19 Nov 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Padma Thakuria vs. The Union Of INDIA And 3 Ors

WP(C)/280/2024HC Gauhati19 Nov 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Khoda Raja vs. M/S Kurung Kumey Enterprise

Crl.Petn./158/2023HC Gauhati17 Nov 2024

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Dipak Enterprise vs. Union Of INDIA And 3 Ors

WP(C)/5839/2024HC Gauhati12 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Mukesh Agarwal vs. The State Of Assam And Anr

Bail Appln./3295/2024HC Gauhati12 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Eken Riram And Anr vs. Motu Riram

CRP/45/2024HC Gauhati12 Nov 2024

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

Trident Infraprojects PVT. LTD vs. The State Of Assam And 2 Ors

WP(C)/2864/2024HC Gauhati11 Nov 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Akbar Ali Mir And Anr vs. The State Of Assam And 3 Ors

WP(C)/5686/2024HC Gauhati11 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Rezaul Islam vs. The State Of Assam And 3 Ors

WP(C)/5539/2024HC Gauhati11 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Marjina Bibi vs. The State Of Assam And 3 Ors

WP(C)/5538/2024HC Gauhati11 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Bikash Goswami vs. Union Of INDIA And 4 Ors

WP(C)/5361/2024HC Gauhati10 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Jahar Ali And 2 Othrs vs. The State Of Assam

Bail Appln./3276/2024HC Gauhati06 Nov 2024

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Commissioner, Central Goods And Service Tax And Central Excise vs. M/S Duroply Industries Limited

C.Ex.App./4/2023HC Gauhati24 Oct 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Kuldeep Saxena vs. The State Of Ap

AB/130/2024HC Gauhati24 Oct 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Kanshai Mushahary And 15 Ors vs. The State Of Assam And 512 Ors

I.A.(Civil)/3255/2024HC Gauhati24 Oct 2024

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

M/S Nitai Kangsa Banik And Anr vs. The Union Of INDIA And Othrs

WP(C)/5452/2024HC Gauhati24 Oct 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Udit Tibrewal vs. The State Of Assam And 3 Ors

WP(C)/5233/2024HC Gauhati24 Oct 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Diganta Chetia And Anr vs. The State Of Assam

Bail Appln./3127/2024HC Gauhati22 Oct 2024

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

B4B It Solutions Private Limited vs. The State Of Ap And 4 Ors

WP(C)/304/2024HC Gauhati21 Oct 2024

Bench: HONOURABLE MRS. JUSTICE MARLI VANKUNG

Bharat Goswami vs. The Union Of INDIA And 3 Ors

WP(C)/5200/2022HC Gauhati20 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Manabendra Deb vs. Union Of INDIA And 3 Ors

WP(C)/5195/2022HC Gauhati20 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Chiranjib Roy Choudhury vs. The Union Of INDIA And 3 Ors

WP(C)/5399/2022HC Gauhati20 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Dharampal Satyapal LTD. And Anr vs. Union Of INDIA And 3 Ors

WP(C)/3864/2022HC Gauhati20 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Jiya Communication vs. The Union Of INDIA And Ors

WP(C)/5205/2024HC Gauhati03 Oct 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Jyotirmoyee Drugs And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3287/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Amit Jasrasaria vs. The Union Of INDIA And Othrs

WP(C)/2251/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Purna Chandra Debnath vs. The Union Of INDIA And 5 Ors

WP(C)/2257/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Pawan Kumar Agarwal vs. The Union Of INDIA

WP(C)/2249/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Assam Steel Company vs. Union Of INDIA

WP(C)/2171/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Lalit Agarwalla vs. The Union Of INDIA And 5 Ors

WP(C)/2908/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Niranjan Kakati vs. Union Of INDIA And 4 Ors

WP(C)/2881/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md. Shams Uddin Ahmed vs. Union Of INDIA And 4 Ors

WP(C)/2554/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Tapuban Saikia vs. Union Of INDIA And 4 Ors

WP(C)/2885/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Vagdevi Printers And Stationer vs. Shri Biswaranjan Samal And Two Ors

Cont.Cas(C)/297/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Maina Devi Choraria vs. The Union Of INDIA And 6 Ors

WP(C)/1764/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ms Champa Drugs And Surgicals And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3291/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Niranjan Kakati vs. The Union Of INDIA

WP(C)/3260/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Subrata Borah vs. Union Of INDIA

WP(C)/1229/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Niranjan Saha vs. Union Of INDIA And 5 Ors

WP(C)/3502/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ms Kd Construction And Anr vs. Union Of INDIA And Others

WP(C)/3341/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ms. Kiron Medhi vs. The Union Of INDIA And 6 Ors

WP(C)/1768/2024HC Gauhati02 Oct 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Yar Alam vs. The State Of Assam

AB/1971/2024HC Gauhati29 Sept 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Saddam Hussain vs. The State Of Assam

AB/2026/2024HC Gauhati29 Sept 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Taizuddin Ahmed vs. The State Of Assam

AB/1982/2024HC Gauhati29 Sept 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Balen Roy Medhi vs. The State Of Assam And 4 Ors

WP(C)/1069/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Balen Roy Medhi vs. The State Of Assam And 4 Ors

WP(C)/1071/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Balen Roy Medhi vs. The State Of Assam And 4 Ors

WP(C)/1178/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Balen Roy Medhi vs. The State Of Assam And 4 Ors

WP(C)/996/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Probin Saikia vs. The Union Of INDIA And 3 Ors

WP(C)/5002/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Balen Roy Medhi vs. The State Of Assam And 4 Ors

WP(C)/998/2024HC Gauhati26 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Aurora Fine Arts vs. The State Of Assam And 2 Ors

WP(C)/3910/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Sushee Arunachal Highways Limited vs. The Union Of INDIA 5 Ors

WP(C)/152/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MR. JUSTICE KARDAK ETE

The Assam Gramin Vikash Bank vs. The State Of Assam And 2 Ors

WP(C)/4619/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Nitai Kangsa Banik And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4379/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Construction Catalysers Private Limited vs. The State Of Assam And 2 Ors

WP(C)/3912/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

The Assam Gramin Vikash Bank (Formerly Known As Langpi Dehangi Rural Bank) vs. The State Of Assam And 2 Ors

WP(C)/4618/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Construction Catalysers Private Limited vs. The State Of Assam And 2 Ors

WP(C)/3933/2024HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Swapan Kumar Gogoi vs. The State Of Assam And 8 Ors

WP(C)/7492/2019HC Gauhati25 Sept 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Rakib Sarkar vs. The Union Of INDIA And 3 Ors

WP(C)/4966/2024HC Gauhati24 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tns Express PVT. LTD. And Anr vs. The State Of Assam And 2 Ors

WP(C)/3417/2024HC Gauhati19 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tns Express PVT LTD And Anr vs. The State Of Assam And 2 Ors

WP(C)/3392/2024HC Gauhati19 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

United Brothers Distilleries PVT LTD vs. The Union Of INDIA And Anr

IA(C)/174/2024HC Gauhati19 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Rinkumoni Bordoloi vs. Union Of INDIA And 4 Ors

WP(C)/3283/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Commissioner Central Excise And Service Tax vs. Hindustan Coca Cola Beverages PVT LTD

C.Ex.App./3/2019HC Gauhati18 Sept 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S A L Enterprise vs. The Union Of INDIA

WP(C)/4591/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Dhb Multipurpose Engineering Enterprise And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/3610/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Kakoti Engineering Works And Anr vs. Union Of INDIA And 6 Ors

WP(C)/4456/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Gautam Gas Service And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4597/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Krishna Gas Service vs. The Union Of INDIA And 3 Ors

WP(C)/4598/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Jawahar Singh vs. Union Of INDIA And 6 Ors

WP(C)/4681/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S North East Sillimanite vs. The Union Of INDIA And 6 Ors

WP(C)/4495/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Hindustan Construction Company Limited vs. Union Of INDIA And 3 Ors

WP(C)/4226/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

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