Gauhati High Court GST Judgments — 2023

255 judgments, newest first. Page 1 of 3.

Nano Steel PVT. LTD vs. Union Of INDIA And 6 Ors

WP(C)/2661/2019HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shree Balaji Polymers vs. Union Of INDIA And 6 Ors

WP(C)/2659/2019HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Keshari Udyog vs. The Union Of INDIA And 6 Ors

WP(C)/4375/2020HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Rhino Print O Packs vs. Union Of INDIA And 6 Ors

WP(C)/1936/2019HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sajjan Kumar Jalan (HUF) And Anr vs. Union Of INDIA And 6 Ors

WP(C)/2715/2019HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

North East Wood Supply vs. Union Of INDIA And 6 Ors

WP(C)/2668/2019HC Gauhati21 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ashok Kumar Jain vs. The Union Of INDIA

Crl.Rev.P./497/2023HC Gauhati19 Dec 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

M/S Sakambari Flour Mills PVT LTD. And 8 Ors vs. The Food Corporation Of INDIA And 6 Ors

I.A.(Civil)/3428/2023HC Gauhati18 Dec 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Rajib Kumar Dholua vs. The Union Of INDIA And 4 Ors

WP(C)/7613/2018HC Gauhati11 Dec 2023

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Smti. Rekhamoni Goswami vs. Union Of INDIA And 3 Ors

WP(C)/7018/2023HC Gauhati07 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hindustan Unilever LTD vs. The Union Of INDIA And 2 Ors

WP(C)/1261/2021HC Gauhati06 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hindustan Unilever LTD vs. The Union Of INDIA And Ors

WP(C)/1408/2023HC Gauhati06 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hindustan Unilever LTD vs. The Union Of INDIA And 2 Ors

WP(C)/1401/2023HC Gauhati06 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hindustan Unilever LTD vs. The Union Of INDIA And 2 Ors

WP(C)/1406/2023HC Gauhati06 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Dr. Junaid Masud Laskar And Anr vs. Tahmina Sultana Laskar

Crl.Pet./116/2020HC Gauhati05 Dec 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Pritam Nath vs. Union Of INDIA And 4 Ors

WP(C)/6930/2023HC Gauhati04 Dec 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Smti. Ajitha Krishnan vs. Union Of INDIA And 3 Ors

WP(C)/6942/2023HC Gauhati03 Dec 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Tahir Khan vs. The Union Of INDIA And 6 Ors

WP(C)/6780/2018HC Gauhati28 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sanjoy Nath vs. The Union Of INDIA And 2 Ors

WP(C)/6366/2023HC Gauhati28 Nov 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Uma Polymers LTD vs. The Union Of INDIA And 6 Ors

WP(C)/2705/2022HC Gauhati28 Nov 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Vagdevi Printers And Stationer vs. The State Of Assam And 4 Ors

WP(C)/6724/2023HC Gauhati23 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Vagdevi Printers And Stationer vs. The State Of Assam And 4 Ors

WP(C)/6696/2023HC Gauhati21 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bipul Das vs. The State Of Assam And 7 Ors

WP(C)/3694/2019HC Gauhati20 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nabirul Islam vs. The State Of Assam And 7 Ors

WP(C)/8628/2019HC Gauhati20 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Dhiraj Bania vs. The State Of Assam And 7 Ors

WP(C)/9052/2019HC Gauhati20 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nabirul Islam vs. The State Of Assam And 7 Ors

WP(C)/7571/2019HC Gauhati20 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Janardan Kalita vs. The State Of Assam And 6 Ors

WP(C)/4524/2023HC Gauhati20 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tai Tajik And Anr vs. Union Of INDIA And 3 Ors

W.P.(Crl.)/40/2023HC Gauhati19 Nov 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Binita Borgohain vs. Union Of INDIA And 4 Ors

WP(C)/5511/2023HC Gauhati16 Nov 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S P. Suohu vs. The State Of Nagaland And 7 Ors

WP(C)/218/2022HC Gauhati13 Nov 2023

Bench: HON'BLE MR. JUSTICE MANISH CHOUDHURY

M/S Rana Construction And Engineers PVT LTD vs. The State Of Assam And 3 Ors

I.A.(Civil)/2934/2023HC Gauhati07 Nov 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Rana Construction And Engineers PVT LTD vs. The State Of Assam And 3 Ors

I.A.(Civil)/2955/2023HC Gauhati07 Nov 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Rana Constructions And Engineers PVT LTD vs. The State Of Assam And 3 Ors

I.A.(Civil)/2968/2023HC Gauhati07 Nov 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Indian Railways Onboard Catering Contractor Association And 3 Ors vs. The Union Of INDIA And 8 Ors

WP(C)/2436/2021HC Gauhati07 Nov 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Mohibul Alom And Anr vs. The State Of Assam

Bail Appln./3819/2023HC Gauhati06 Nov 2023

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Hemanta Kumar Singh vs. The State Of Assam

AB/3343/2023HC Gauhati06 Nov 2023

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Aditya Jain vs. The Union Of INDIA

Crl.Rev.P./449/2023HC Gauhati05 Nov 2023

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Abdul Mannaf vs. The State Of Assam

Crl.Rev.P./225/2023HC Gauhati17 Oct 2023

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

M/S Diphlu River Lodge vs. Union Of INDIA And 5 Ors

WP(C)/4386/2020HC Gauhati17 Oct 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Vishal Udyog vs. The State Of Assam And 3 Ors

WP(C)/5223/2021HC Gauhati15 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Vishal Udyog vs. The State Of Assam And 3 Ors

WP(C)/5299/2021HC Gauhati15 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Vishal Udyog vs. The State Of Assam And 4 Ors

WP(C)/5219/2021HC Gauhati15 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Woodland Works (I) PVT. LTD vs. Union Of INDIA And 3 Ors

WP(C)/7501/2019HC Gauhati15 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Abul Hashim @ Hasim Ali vs. The State Of Assam

AB/2914/2023HC Gauhati11 Oct 2023

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Sri Bhupinder Pal Singh vs. The State Of Assam And 2 Others

WP(C)/6009/2023HC Gauhati10 Oct 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Sri Biki Rajkonwar vs. Union Of INDIA And 3 Ors

WP(C)/5752/2023HC Gauhati10 Oct 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Ajoy Kumar Basumatary vs. The State Of Assam And 4 Ors

WP(C)/2160/2023HC Gauhati09 Oct 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S. R. D. Polyplast PVT. LTD. (Unit-I) vs. The Union Of INDIA And 2 Ors

WP(C)/5569/2021HC Gauhati04 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. R. D. Polyplast PVT. LTD. (Unit-Ii) vs. The Union Of INDIA And 2 Ors

WP(C)/5570/2021HC Gauhati04 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nezone Foods Private LTD vs. The State Of Assam And 3 Ors

WP(C)/6720/2017HC Gauhati02 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Lahkar Udyog Private LTD vs. The State Of Assam And 3 Ors

WP(C)/6723/2017HC Gauhati02 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Mahabir Oil Traders Industries And Anr vs. The State Of Assam And 5 Ors

WP(C)/1328/2020HC Gauhati02 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Askaran Amit Kumar Princha And Anr vs. The State Of Assam And 5 Ors

WP(C)/2675/2019HC Gauhati02 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Modi Enterprise And Anr vs. The State Of Assam And 5 Ors

WP(C)/2672/2019HC Gauhati02 Oct 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Vivek Kumar Gupta vs. The State Of Assam Anr

AB/3210/2023HC Gauhati25 Sept 2023

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Vivek Kumar Gupta vs. The State Of Assam And Anr

AB/3208/2023HC Gauhati25 Sept 2023

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Shiv Shakti Transport vs. Union Of INDIA And 3 Ors

WP(C)/1753/2023HC Gauhati21 Sept 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Md Mukimuddin vs. Union Of INDIA And 4 Ors

WP(C)/5180/2023HC Gauhati17 Sept 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Md. Badur Jaman vs. Union Of INDIA

WP(C)/5208/2023HC Gauhati17 Sept 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Raj Kumar Agarwal vs. The State Of Assam

AB/3100/2023HC Gauhati14 Sept 2023

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Ganesh Electricals PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/1190/2022HC Gauhati13 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Ganesh Electricals PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/1188/2022HC Gauhati13 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Ganesh Electricals PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/1189/2022HC Gauhati13 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Power And Instrumentation Gujarat Limited vs. The State Of Assam And 3 Ors

WP(C)/1199/2022HC Gauhati13 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Numaligarh Refinery Limited vs. Union Of INDIA And 2 Ors

I.A.(Civil)/2624/2023HC Gauhati10 Sept 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Dhruba Jyoti Saikia vs. Union Of INDIA And 3 Ors

WP(C)/5181/2023HC Gauhati07 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Mohammad Rofiqul Islam vs. Union Of INDIA And 3 Ors

WP(C)/5014/2023HC Gauhati07 Sept 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

The Commissioner Of Central Goods And Services Tax And Central Excise vs. M/S Assam Timber Products PVT LTD

C.Ex.App./13/2019HC Gauhati06 Sept 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Sri Animesh Brahma vs. Union Of INDIA

WP(C)/5015/2023HC Gauhati31 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Godrej Consumer Products LTD vs. Union Of INDIA And 2 Ors

WP(C)/3868/2020HC Gauhati30 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Robi Boruah vs. North East Frontier Railway And 2 Ors

WP(C)/6700/2021HC Gauhati24 Aug 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Ferra Tech vs. The Union Of INDIA And 2 Ors

WP(C)/6613/2021HC Gauhati21 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Anabond LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2984/2021HC Gauhati21 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Commissioner Of GST And Central Excise vs. M/S S. Gopal And Company

I.A.(Civil)/283/2023HC Gauhati13 Aug 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Commissioner Of GST And Central Excise vs. M/S S. Gopal And Company

C.Ex.App./7/2022HC Gauhati13 Aug 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

M/S Vikas Medical Devices vs. The State Of Assam And 3 Ors

WP(C)/4550/2021HC Gauhati10 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S North Eastern Information Technology Consultancy Services Private Limited vs. Union Of INDIA And 5 Ors

WP(C)/4626/2023HC Gauhati10 Aug 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Sarveshwari Industries And Anr vs. The State Of Assam And 2 Ors

WP(C)/4513/2023HC Gauhati07 Aug 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Monowar Hussain vs. The Union Of INDIA And 3 Ors

WP(C)/5398/2020HC Gauhati06 Aug 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Md. Nuruddin Ahmed Pathan vs. The Union Of INDIA And 7 Ors

WP(C)/3953/2023HC Gauhati04 Aug 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Sambhu Das vs. Commercial Tax Officer And 4 Ors

WP(C)/985/2020HC Gauhati01 Aug 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Md. Kitab Ali vs. The Union Of INDIA And 2 Ors

WP(C)/916/2023HC Gauhati26 Jul 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Manoj Goyal vs. The State Of Assam

AB/2318/2023HC Gauhati19 Jul 2023

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Chitta Kamal Bezborah vs. The State Of Assam

AB/290/2023HC Gauhati27 Jun 2023

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Md. Rana Ali vs. Union Of INDIA And 4 Ors

WP(C)/8164/2022HC Gauhati26 Jun 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Om Sai Trading Company And Anr vs. The State Of Assam And Anr

Crl.Pet./624/2023HC Gauhati26 Jun 2023

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Hcc-Cpl (Jv) vs. The Union Of INDIA And 9 Ors

WP(C)/2683/2021HC Gauhati25 Jun 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bindu Bhusan Banik vs. The Unon Of INDIA And 5 Ors

WP(C)/6549/2022HC Gauhati25 Jun 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Sashreek Constructors Private Limited vs. The Union Of INDIA And Anr

WP(C)/3967/2022HC Gauhati21 Jun 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Sajid Rahman vs. The Union Of INDIA And Anr

WP(C)/2085/2022HC Gauhati21 Jun 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Partha Pratim Tiwari And Anr vs. The State Of Assam And 3 Ors

WP(C)/115/2023HC Gauhati18 Jun 2023

Bench: HONOURABLE MR. JUSTICE NANI TAGIA

Md Abu Mutaleb vs. The State Of Assam

Crl.Rev.P./236/2023HC Gauhati15 Jun 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Anil Kumar Yadav vs. The State Of Assam

Crl.Pet./1226/2022HC Gauhati12 Jun 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Dulal Mir vs. Union Of INDIA And 4 Ors

WP(C)/1889/2023HC Gauhati11 Jun 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

The Commissioner Of Customs (Preventive) And Anr vs. Subir Modak

Cus.Ref./2/2022HC Gauhati01 Jun 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The Commissioner Of Customs (Preventive) vs. Ronnie Zolianngura

Cus.Ref./3/2022HC Gauhati01 Jun 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The Commissioner Of Customs (Preventive) And Anr vs. Smti. Nemluni

Cus.Ref./1/2022HC Gauhati01 Jun 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S. Brahmaputra Carbon LTD. And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3572/2016HC Gauhati28 May 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Brahmaputra Carbon LTD. And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3565/2016HC Gauhati28 May 2023

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Malay Mukharjee And Anr vs. The State Of Assam

Bail Appln./1232/2023HC Gauhati24 May 2023

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

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