BharatTaxGST

Gauhati High Court GST Judgments — 2023

255 judgments, newest first. Page 2 of 3.

M/S Jumbo Paper Products vs. The Union Of INDIA And 5 Ors

WP(C)/3881/2022HC Gauhati22 May 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ayursundra Hospitals (Guwahati) PVT. LTD And Anr vs. Union Of INDIA And Anr

WP(C)/2747/2023HC Gauhati21 May 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Navin @ Nabin Baishnab vs. The State Of Assam

AB/1645/2023HC Gauhati17 May 2023

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

M/S. Barthakur And Associates vs. The State Of Assam And 3 Ors

WP(C)/7244/2019HC Gauhati16 May 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Solar Design PVT. LTD vs. Union Of INDIA And 2 Ors

I.A.(Civil)/3695/2022HC Gauhati14 May 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S New Tech Steel And Alloys PVT LTD vs. The Commissioner (Appeals) Customs, Central Excise And Service Tax

C.Ex.App./81/2018HC Gauhati10 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

M/S Marshall Construction vs. The Union Of INDIA And 6 Ors

I.A.(Civil)/1035/2023HC Gauhati10 May 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Nur Hussain Choudhury vs. The State Of Assam

Crl.Rev.P./83/2023HC Gauhati08 May 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Manoj Shrinath Maurya vs. The State Of Assam

Crl.Pet./1225/2022HC Gauhati07 May 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Commissioner, Central Goods And Services Tax, Guwahati vs. M/S Oil India Ltd

C.Ex.App./10/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner, Central Goods And Services Tax, Dibrugarh vs. M/S Oil India Ltd

C.Ex.App./7/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner vs. M/S Oil India Ltd

C.Ex.App./4/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner, Central Goods And Services Tax, Dibrugarh vs. M/S Oil India Ltd

C.Ex.App./8/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner, Central Goods And Services Tax, Dibrugarh vs. M/S Oil India Ltd

C.Ex.App./9/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner, Central Goods And Services Tax, Dibrugarh vs. M/S Oil India Ltd

C.Ex.App./5/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner, Central Goods And Services Tax, Dibrugarh vs. M/S Oil India Ltd

C.Ex.App./3/2021HC Gauhati02 May 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Rajendra Kumar Deorah vs. The State Of Assam And 3 Ors

WP(C)/1790/2021HC Gauhati02 May 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Rajendra Kumar Deorah vs. The State Of Assam And 3 Ors

WP(C)/1788/2021HC Gauhati02 May 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Anowar Hussain vs. The State Of Assam And Anr

Crl.Pet./254/2023HC Gauhati02 May 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Tns Express PVT LTD. And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/7925/2022HC Gauhati02 May 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Ahidul Islam vs. The State Of Assam

Bail Appln./1463/2023HC Gauhati26 Apr 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Shrikant Kumar And Anr vs. The State Of Assam

Crl.Rev.P./71/2023HC Gauhati25 Apr 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Rajkumar Chandrakanta Sinha vs. The Union Of INDIA And 7 Ors

WP(C)/4817/2020HC Gauhati20 Apr 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Bharat Heavy Electricals LTD vs. Oil INDIA LTD. And 2 Ors

WP(C)/4549/2022HC Gauhati20 Apr 2023

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Prantosh Gogoi vs. The State Of Assam

AB/157/2023HC Gauhati20 Apr 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Anuj Kumar Yadav vs. The State Of Assam

AB/562/2023HC Gauhati19 Apr 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

M/S. Dulal Chandra Mech And Co vs. The Union Of INDIA And 6 Ors

WP(C)/7506/2019HC Gauhati11 Apr 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mahmud Ali vs. The Union Of INDIA And 2 Ors

WP(C)/2046/2023HC Gauhati10 Apr 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Azizur Rahman Choudhury vs. The Union Of INDIA And 5 Ors

WP(C)/170/2023HC Gauhati09 Apr 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Ranjit Choudhury vs. The Principal Commissioner Of SGST And 3 Ors

WP(C)/762/2023HC Gauhati09 Apr 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Susanta Basuli vs. The Principal Commissioner Of Central Goods And Service Tax, Dibrugarh And Anr

WP(C)/6815/2022HC Gauhati09 Apr 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Mandeep Singh vs. Union Of INDIA And 2 Ors

WP(C)/8014/2022HC Gauhati09 Apr 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Khusimohan Siddha @ Khushi Mohan Siddah vs. The State Of Assam

Bail Appln./1125/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Padma Laxmi Brick And Anr vs. The State Of Assam And 3 Ors

WP(C)/755/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mehatab Hussain @ Mehtab Hussain vs. The State Of Assam

Bail Appln./1129/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Manoj Kumar Jain vs. The Union Of INDIA And 3 Ors

WP(C)/1866/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S Dipankar Rabha And Anr vs. The State Of Assam And 3 Ors

WP(C)/758/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Saddam Hussain And 3 Ors vs. The State Of Assam

AB/1075/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Akibar Rahman vs. The State Of Assam

Bail Appln./1082/2023HC Gauhati02 Apr 2023

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Marshall Construction vs. The Union Of INDIA And 6 Ors

WP(C)/1843/2023HC Gauhati30 Mar 2023

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S S. Ahmed And Co vs. The Union Of INDIA And 4 Ors

WP(C)/1701/2023HC Gauhati30 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Eris Lifesciences LTD vs. The Union Of INDIA And 3 Ors

WP(C)/5027/2020HC Gauhati29 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MRS. JUSTICE MITALI THAKURIA

M/S Foce Industries vs. The Chief Commissioner Of CGST And Central Excise And 3 Ors

I.A.(Civil)/260/2022HC Gauhati29 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Foce Industries vs. The Chief Commissioner Of CGST And Central Excise And 3 Ors

WP(C)/705/2022HC Gauhati29 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mukul Borah vs. The State Of Assam And 4 Ors

WP(C)/1628/2023HC Gauhati26 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Abul Hussain vs. The State Of Assam And 4 Ors

WP(C)/580/2023HC Gauhati26 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Deepjyoti Sharma vs. The State Of Assam And 3 Ors

WP(C)/1657/2023HC Gauhati26 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Navin @ Nabin Baishnab vs. The State Of Assam

I.A.(Crl.)/252/2023HC Gauhati26 Mar 2023

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Kamaljeet Singh And Sons HUF vs. The State Of Assam And 4 Ors

WP(C)/1655/2023HC Gauhati26 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md. Rekibuddin Ahmed vs. Union Of INDIA And 3 Ors

WP(C)/1689/2023HC Gauhati23 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S P J Construction vs. Union Of INDIA And 3 Ors

WP(C)/1691/2023HC Gauhati23 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Rajkonwar And Sons And Anr vs. The Union Of INDIA And 6 Ors

I.A.(Civil)/795/2023HC Gauhati21 Mar 2023

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

The Commissioner Of Central Goods And Services Tax And Central Excise vs. M/S Gail (INDIA) Limited

I.A.(Civil)/3218/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Tengapani Tea Estate

I.A.(Civil)/1183/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Union Of INDIA And Anr vs. M/S Pan Parag INDIA LTD

WA/102/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Betjan Tea Estate

I.A.(Civil)/691/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Commissioner Of Central Goods And Services Tax And Central Excise vs. M/S Gail (INDIA) Limited

C.Ex.App./6/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Jutlibari Tea Estate

C.Ex.App./3/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Betjan Tea Estate

C.Ex.App./1/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of Central Goods And Service Tax And Central Excise vs. M/S Luit Developer Private Limited

C.Ex.App./4/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Jutlibari Tea Estate

I.A.(Civil)/1185/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of CGST And Cx vs. M/S Tengapani Tea Estate

C.Ex.App./2/2022HC Gauhati21 Mar 2023

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Abdul Kadir vs. The State Of Assam And Anr

Crl.Pet./1196/2018HC Gauhati20 Mar 2023

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Hindustan Unilever LTD vs. The Union Of INDIA And 5 Ors

WP(C)/1081/2022HC Gauhati19 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Redolence Tea Industries vs. The Union Of INDIA And 4 Ors

Review.Pet./38/2023HC Gauhati16 Mar 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Rwirup Muchahary vs. The Stateof Assam And 3 Ors

WP(C)/622/2023HC Gauhati16 Mar 2023

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Kushal Das vs. The State Of Assam And 4 Ors

WP(C)/8317/2022HC Gauhati16 Mar 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Kapil Dev Singhal vs. The State Of Assam

AB/543/2023HC Gauhati14 Mar 2023

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

The State Of Assam vs. Ajeet Kumar Bhadani

Crl.Pet./504/2022HC Gauhati14 Mar 2023

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Dhananjoy Banik And 3 Ors vs. M/S Jud Cement LTD. And Anr

I.A.(Civil)/3391/2022HC Gauhati08 Mar 2023

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Union Of INDIA And 7 Ors vs. Geep Industries (INDIA) PVT. LTD

Review.Pet./4/2021HC Gauhati02 Mar 2023

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S Shree Vinayak Polypack Industries vs. The Union Of INDIA And 5 Ors

WP(C)/3004/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Acme Industries vs. The Union Of INDIA And 5 Ors

WP(C)/1280/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Dura Roof PVT. LTD vs. The Union Of INDIA And 5 Ors

WP(C)/1865/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Genus Power Infrastructures LTD vs. The Union Of INDIA And 6 Ors

WP(C)/946/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Hygienic Research Institute PVT. LTD vs. The Union Of INDIA And 5 Ors

WP(C)/779/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

York Print PVT. LTD. (Unit- Iv) vs. The Union Of INDIA And 3 Ors

WP(C)/679/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Jyothy Labs LTD vs. Union Of INDIA And 6 Ors

WP(C)/383/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Emami LTD vs. Union Of INDIA And 6 Ors

WP(C)/7065/2021HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ms Pitambari Products Private Limited vs. The Union Of INDIA And 6 Ors

WP(C)/1899/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Patanjali Ayurved LTD vs. The Union Of INDIA And 5 Ors

WP(C)/551/2023HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Marico LTD vs. The Union Of INDIA And 6 Ors

WP(C)/234/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Hamilton Housewares PVT LTD (Unit - Ii) vs. The Union Of INDIA And 6 Ors

WP(C)/241/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Dabur INDIA Limited vs. Union Of INDIA And 5 Ors

WP(C)/7601/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Nezone Industries vs. The Union Of INDIA And 6 Ors

WP(C)/4193/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Abdos Lamitubes PVT. LTD vs. Union Of INDIA And 6 Ors

WP(C)/431/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ozone Pharmaceuticals LTD vs. Union Of INDIA And 6 Ors

WP(C)/379/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Century Plyboards (INDIA) LTD And Anr vs. The Union Of INDIA And 5 Ors

WP(C)/777/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Maa Durga Steel vs. The Union Of INDIA And 2 Ors

WP(C)/1518/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Berger Paints INDIA Limited vs. Union Of INDIA And 6 Ors

WP(C)/1486/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Dyna Roof PVT. LTD vs. Union Of INDIA And 6 Ors

WP(C)/428/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Sun Pharma Laboratories LTD vs. The Union Of INDIA And 3 Ors

WP(C)/605/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Sbm Roofings vs. The Union Of INDIA And 6 Ors

WP(C)/3005/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Suntech Systems Private Limited vs. Union Of INDIA And 6 Ors

WP(C)/8216/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Rosmerta Safety Systems PVT LTD (Formerly Utsav Safety Systems PVT LTD ) vs. Union Of INDIA And 5 Ors

WP(C)/7630/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Adhunik Industries vs. The Union Of INDIA And 5 Ors

WP(C)/1572/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Northern Aromatics Limited vs. Union Of INDIA And 5 Ors

WP(C)/7603/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Ajanta Pharma LTD vs. The Union Of INDIA And 6 Ors

WP(C)/436/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Jyothy Labs LTD vs. Union Of INDIA And 6 Ors

WP(C)/396/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Parksons Packaging Limited vs. Union Of INDIA And 3 Ors

WP(C)/7604/2022HC Gauhati01 Mar 2023

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

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