BharatTaxGST

Gauhati High Court GST Judgments — 2022

112 judgments, newest first. Page 1 of 2.

Muminul Islam Mazumder vs. The State Of Assam

Crl.Rev.P./546/2022HC Gauhati21 Dec 2022

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Bhabananda Doley vs. The Union Of INDIA And 3 Ors

WP(C)/7104/2022HC Gauhati21 Dec 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Ranjita Pegu vs. The State Of Assam

AB/1164/2022HC Gauhati19 Dec 2022

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Central Board Of Excise And Customs And 4 Ors vs. Jayanta Dey And 9 Ors

WP(C)/5389/2020HC Gauhati18 Dec 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner, Central Excise And Service Tax vs. Hindustan Coca Cola Beverages PVT LTD

I.A.(Civil)/3635/2022HC Gauhati14 Dec 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Avishek Dey vs. The State Of Assam

AB/3588/2022HC Gauhati13 Dec 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Binod Daimari vs. The State Of Assam And 3 Ors

WP(C)/193/2021HC Gauhati13 Dec 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Syed Wasim Rohman vs. The State Of Assam And 2 Ors

WP(C)/8064/2022HC Gauhati13 Dec 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Niharika Enterprises vs. The State Of Assam And 8 Ors

WP(C)/6598/2021HC Gauhati06 Dec 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S H.Y. Sales Enterprises vs. The State Of Nagaland And 3 Ors

WP(C)/70/2022HC Gauhati05 Dec 2022

Bench: HON'BLE MR. JUSTICE SONGKHUPCHUNG SERTO

Shri. Anupam Roy vs. The State Of Nagaland

AB/11/2022HC Gauhati05 Dec 2022

Bench: HON'BLE MR. JUSTICE SONGKHUPCHUNG SERTO

Avinash Dnyaneshwar Gawde vs. Central Bureau Of Investigation

Bail Appln./3121/2022HC Gauhati29 Nov 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Rockland Media And Communication PVT LTD vs. The Union Of INDIA And 6 Ors

WP(C)/7155/2021HC Gauhati27 Nov 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Aruna Devi Agarwalla vs. The State Of Assam And 2 Ors

WP(C)/7552/2022HC Gauhati24 Nov 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Rockland Media And Communication PVT. LTD vs. Union Of INDIA And 5 Ors

WP(C)/4828/2021HC Gauhati22 Nov 2022

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Union Of INDIA And 2 Ors vs. Piyush Choudhary

WP(C)/7461/2022HC Gauhati22 Nov 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Rohul Amin vs. The State Of Assam

AB/3040/2022HC Gauhati16 Nov 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Mahabir Jain Shyamsukha vs. Central Bureau Of Investigation

Bail Appln./2959/2022HC Gauhati16 Nov 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Amol Dhondu Medhekar vs. The Central Bureau Of Investigation

AB/3179/2022HC Gauhati16 Nov 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Md. Amir Khan vs. The State Of Assam

Bail Appln./2990/2022HC Gauhati14 Nov 2022

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Abdul Kader vs. The State Of Assam

AB/2754/2022HC Gauhati10 Nov 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Raju Sakthivel vs. Cbi

Bail Appln./2720/2022HC Gauhati09 Nov 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Momtaj Ali @ Momta Ali And Anr vs. The State Of Assam

Bail Appln./2726/2022HC Gauhati03 Nov 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

City Steels vs. The State Of Assam And 6 Ors

WP(C)/3254/2020HC Gauhati02 Nov 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. J.B. Enterprise vs. The State Of Assam And 5 Ors

WP(C)/3245/2020HC Gauhati02 Nov 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Avishek Dey vs. The State Of Assam

AB/2474/2022HC Gauhati30 Oct 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Bhaskar Jyoti Gogoi vs. Union Of INDIA And 3 Ors

WP(C)/6828/2022HC Gauhati30 Oct 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Mayflower Hotels And Resorts LLP vs. The Principal Commissioner Of State Goods And Service Tax And 3 Ors

WP(C)/6621/2022HC Gauhati19 Oct 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Sherap Monpa vs. The Principal Commissioner Of Central Goods And Service Tax And 3 Ors (E)

WP(C)/4063/2022HC Gauhati29 Sept 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Chemists And Druggists Association Of Assam (Cdaa) And 3 Ors vs. Union Of INDIA And 5 Ors

WP(C)/6377/2022HC Gauhati29 Sept 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S W. G. Resorts (Assam) Private Limited vs. Union Of INDIA And 3 Ors

WP(C)/6232/2022HC Gauhati28 Sept 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Sun Light Enterprise vs. Union Of INDIA And 2 Ors

WP(C)/6429/2022HC Gauhati28 Sept 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Gauhati University vs. Union Of INDIA And 3 Ors

I.A.(Civil)/2821/2022HC Gauhati18 Sept 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Gemar Lollen And Anr vs. The State Of Ap And 3 Ors

WP(C)/320/2022HC Gauhati18 Sept 2022

Bench: HONBLE MR. JUSTICE NANI TAGIA

The State Of Assam And Anr vs. Lalhruaizela

Crl.Pet./597/2022HC Gauhati15 Sept 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Bindu Bhusan Banik vs. The Union Of INDIA And 5 Ors

WP(C)/4356/2022HC Gauhati15 Sept 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Green Gold Agro Environment Alliance vs. The State Of Ap And 4 Ors

WA/27/2022HC Gauhati14 Sept 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Union Of INDIA And 2 Ors vs. M/S. Sakshi Motors

Review.Pet./36/2020HC Gauhati11 Sept 2022

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

The Commissioner Of GST And Central Excise, Dibrugarh And 6 Ors vs. M/S Sundaram Mahadeo Autoworld Private LTD. And Anr

Review.Pet./5/2021HC Gauhati11 Sept 2022

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S Lukwah Tea Estate vs. The Commissioner Of CGST And Central Excise And Anr

C.Ex.App./1/2020HC Gauhati07 Sept 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md Samsuddin Ahmed vs. The Union Of INDIA And 5 Ors

WP(C)/5458/2022HC Gauhati06 Sept 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Jud Cement LTD. And Anr vs. Dhananjoy Banik And 3 Ors

I.A.(Civil)/2030/2022HC Gauhati05 Sept 2022

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Tax Bar Association And Anr vs. The State Of Assam And 3 Ors

WP(C)/1269/2018HC Gauhati31 Aug 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md. Rajibul Islam vs. The State Of Assam And 3 Ors

Crl.Rev.P./371/2022HC Gauhati30 Aug 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Uma Polymers LTD vs. The Union Of INDIA And 3 Ors

WP(C)/1179/2021HC Gauhati30 Aug 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Devendra Kumar Yadav vs. The State Of Assam And Anr

Crl.Rev.P./174/2022HC Gauhati29 Aug 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Faijul Hoque vs. The State Of Assam And Anr

Crl.Rev.P./173/2022HC Gauhati29 Aug 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Green Gold Agro Environmental Alliance vs. The State Of Ap And 4 Ors

WP(C)/245/2022HC Gauhati28 Aug 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

The Union Of INDIA And 3 Ors vs. Bmg Informatics PVT LTD

I.A.(Civil)/60/2022HC Gauhati23 Aug 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Alka Sarda vs. The State Of Assam And 3 Ors

WP(C)/6488/2021HC Gauhati21 Aug 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Naga Builders And Suppliers vs. The State Of Nagaland And 5 Ors

WP(C)/96/2022HC Gauhati17 Aug 2022

Bench: HON'BLE MR. JUSTICE MANISH CHOUDHURY

Smec International Pty LTD And Anr vs. Assam Electricity Grid Corporation LTD And 2 Ors

WP(C)/5518/2020HC Gauhati11 Aug 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Calcom Cement INDIA Limited vs. The Union Of INDIA And 4 Ors

WP(C)/2865/2021HC Gauhati11 Aug 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Aditi Industries vs. The Union Of INDIA And 2 Ors

WP(C)/4470/2022HC Gauhati11 Aug 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S. S.M.Ispat LTD vs. Union Of INDIA And 4 Ors

WP(C)/1244/2020HC Gauhati02 Aug 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Jalan Iron And Steel Company vs. Union Of INDIA And 3 Ors

WP(C)/3074/2020HC Gauhati02 Aug 2022

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Rahul Gupta vs. The Union Of INDIA

AB/1834/2022HC Gauhati24 Jul 2022

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Anand Saraff vs. The Union Of INDIA

Bail Appln./1553/2022HC Gauhati24 Jul 2022

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Atowar Rahman vs. The State Of Assam

AB/1343/2022HC Gauhati24 Jul 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Debasish Saha vs. The State Of Assam

Bail Appln./1710/2022HC Gauhati21 Jul 2022

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Anand Saraff vs. Union Of INDIA

Bail Appln./1545/2022HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Premier Energies LTD vs. Assam Power Distribution Company Limited And 2 Ors

WP(C)/6417/2021HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Premier Engergies LTD vs. Assam Power Distribution Company Limited And 2 Ors

WP(C)/6418/2021HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Premier Energies LTD vs. Assam Power Distribution Company Limited And 2 Ors

WP(C)/6415/2021HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Premier Energies LTD vs. Assam Power Distribution Company Limited And 2 Ors

WP(C)/6381/2021HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Premier Energies LTD vs. Assam Power Distribution Company Limited And 2 Ors

WP(C)/6414/2021HC Gauhati28 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Assam Electricity Regulatory Commission vs. The Union Of INDIA And 4 Ors

WP(C)/4080/2022HC Gauhati27 Jun 2022

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

M/S. Associated Law Chambers And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/8764/2019HC Gauhati23 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Jyotishmita Kalita vs. Union Of INDIA And 2 Ors

WP(C)/3628/2022HC Gauhati19 Jun 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Union Of INDIA And 2 Ors vs. M/S Dharampal Satyapal LTD

Review.Pet./25/2019HC Gauhati15 Jun 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Tiatemsu Longchar And 2 Ors vs. The State Of Nagaland And 8 Ors

PIL/19/2020HC Gauhati07 Jun 2022

Bench: HON'BLE MR. JUSTICE SONGKHUPCHUNG SERTO,HON'BLE MR. JUSTICE KAKHETO SEMA

M/S Veteran Security Services vs. The Union Of INDIA And 5 Ors

WP(C)/459/2021HC Gauhati02 Jun 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

The Union Of INDIA And Anr vs. M/S Purbanchal Builders

Arb.A./7/2022HC Gauhati31 May 2022

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Binod Kumar Todi vs. The State Of Assam And 4 Ors

WP(C)/446/2019HC Gauhati24 May 2022

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Jai Prakash Gaggar vs. The Bodoland Territorial Council And 4 Ors

WP(C)/1753/2022HC Gauhati19 May 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Mukesh Goyal vs. The Union Of INDIA

AB/635/2022HC Gauhati16 May 2022

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

M/S North East Hi-Tech vs. The Union Of INDIA And 2 Ors

WP(C)/740/2022HC Gauhati12 May 2022

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Shri Bhaben Dutta, Asi And Ors vs. The State Of Assam And Ors

I.A.(Civil)/1384/2022HC Gauhati10 May 2022

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Amal Das vs. The State Of Assam

AB/1701/2021HC Gauhati05 May 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

D.G. Raj Commercial PVT. LTD vs. The Union Of INDIA And 10 Ors

I.A.(Civil)/1222/2022HC Gauhati26 Apr 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S Sailaja Commercial Construction Private Limited vs. The Union Of INDIA And 3 Ors

WP(C)/153/2022HC Gauhati17 Apr 2022

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bhabakrishna Barman vs. The State Of Assam And 3 Ors

WP(C)/2555/2022HC Gauhati06 Apr 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S Pareek Constructions vs. The Union Of INDIA And 4 Ors

WP(C)/2521/2022HC Gauhati05 Apr 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

G B Chowdhury Holdings PVT LTD vs. The Union Of INDIA And Anr

WP(C)/2382/2022HC Gauhati03 Apr 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WP(C)/1742/2022HC Gauhati03 Apr 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S R L Agarwalla And Co And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2372/2022HC Gauhati31 Mar 2022

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Krishna Bhama vs. The State Of Assam

AB/659/2022HC Gauhati29 Mar 2022

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Diganta Kalita vs. The State Of Assam And 5 Ors

WP(C)/7362/2019HC Gauhati24 Mar 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S United Enterprise vs. The Guwahati Municipal Corporation And 2 Ors

WP(C)/4448/2021HC Gauhati24 Mar 2022

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S N.E. Logistics And Anr vs. Union Of INDIA And 2 Ors

WP(C)/1870/2022HC Gauhati22 Mar 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Rajesh Kr Gupta vs. The State Of Assam

Bail Appln./464/2022HC Gauhati21 Mar 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Dabjit Gogoi vs. The Union Of INDIA And 2 Ors

WP(C)/1521/2022HC Gauhati20 Mar 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Chingtham Nandakumar Singh vs. The Union Of INDIA And 2 Ors

WP(C)/900/2022HC Gauhati15 Mar 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Kangjam Homen Singh vs. Union Of INDIA And 2 Ors

WP(C)/6769/2021HC Gauhati15 Mar 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Union Of INDIA And Anr vs. M/S Pan Parag INDIA LTD

I.A.(Civil)/375/2020HC Gauhati13 Mar 2022

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. J.K.Trade And Commerce vs. National Thermal Power Corporation LTD. (Ntpc LTD.) And 2 Ors

WP(C)/930/2020HC Gauhati10 Mar 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Commissioner Of State Tax, Assam And Anr vs. Sambhu Das

I.A.(Civil)/794/2021HC Gauhati02 Mar 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md. Samsuddin Ahmed vs. The Union Of INDIA And 4 Ors

WP(C)/5209/2021HC Gauhati01 Mar 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Ambe Wire PVT. LTD vs. Commissioner, Central GST And Anr

WP(C)/1837/2020HC Gauhati27 Feb 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Century Plyboards (I) LTD. And Anr vs. Union Of INDIA And 2 Ors

WP(C)/1102/2022HC Gauhati23 Feb 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

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