BharatTaxGST

Gauhati High Court GST Judgments — 2021

140 judgments, newest first. Page 1 of 2.

Dayaram Narzary vs. The Bodoland Territorial Council And 3 Ors

WP(C)/6824/2021HC Gauhati21 Dec 2021

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Kamal Nayan Choudhury vs. The Union Of INDIA And 2 Ors

WP(C)/8762/2019HC Gauhati21 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Millie Hazarika vs. The Union Of INDIA And 2 Ors

WP(C)/8775/2019HC Gauhati21 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Kamal Nayan Choudhury vs. The Union Of INDIA And 2 Ors

WP(C)/9350/2019HC Gauhati21 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Mrinal Kumar Choudhury vs. The Union Of INDIA And 3 Ors

WP(C)/9128/2019HC Gauhati21 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Kamrup Coke Industries vs. The Union Of INDIA And 8 Ors

I.A.(Civil)/1972/2021HC Gauhati19 Dec 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

The Union Of INDIA vs. Sourav Bajoria

Crl.Pet./771/2021HC Gauhati19 Dec 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Jagati Coke PVT LTD vs. The Union Of INDIA And 8 Ors

I.A.(Civil)/1973/2021HC Gauhati19 Dec 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Shafi Kamal Ahmed vs. The State Of Assam

AB/3238/2021HC Gauhati16 Dec 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Santosh Borah vs. The State Of Assam

AB/3415/2021HC Gauhati13 Dec 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

M/S Balaji Trade Agency vs. The Union Of INDIA And 8 Ors

WP(C)/5062/2021HC Gauhati09 Dec 2021

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Tayabur Rahman Laskar vs. The State Of Assam

AB/2915/2021HC Gauhati06 Dec 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Asish Mandal vs. The State Of Assam

AB/3280/2021HC Gauhati06 Dec 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Jyotirmoy Roy vs. The Union Of INDIA And 3 Ors

WP(C)/8777/2019HC Gauhati02 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Nilay Dutta vs. The Union Of INDIA And 2 Ors

WP(C)/8776/2019HC Gauhati02 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Benu Dhar Das vs. The Union Of INDIA And 2 Ors

WP(C)/8759/2019HC Gauhati02 Dec 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Asish Mandal vs. The State Of Assam

Crl.Rev.P./251/2021HC Gauhati01 Dec 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Md. Galib Mirzaul Ali @ Riki vs. The State Of Assam

AB/3598/2021HC Gauhati30 Nov 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Asish Mandal And Anr vs. The State Of Assam

AB/2992/2021HC Gauhati28 Nov 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

M/S Eastland Switchgears PVT. LTD vs. Principal Commissioner Of Customs And 3 Ors

WP(C)/5185/2021HC Gauhati16 Nov 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Eastern Eletrical Co vs. The State Of Nagaland And 4 Ors

WP(C)/191/2021HC Gauhati11 Nov 2021

Bench: HON'BLE MR. JUSTICE S. HUKATO SWU

Kangjam Homen Singh vs. The Union Of INDIA And 2 Ors

WP(C)/5944/2021HC Gauhati09 Nov 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Chingtham Nandakumar Singh vs. The Union Of INDIA And 2 Ors

WP(C)/5943/2021HC Gauhati09 Nov 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Rana Construction And Engineers PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/5575/2021HC Gauhati07 Nov 2021

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Skj Coke Industries LTD vs. The Union Of INDIA And 8 Ors

WP(C)/5822/2021HC Gauhati02 Nov 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Oil INDIA Limited vs. The Union Of INDIA And 4 Ors

I.A.(Civil)/1313/2021HC Gauhati01 Nov 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Merolyn Engineering Works PVT. LTD. And Anr vs. The State Of Assam And 4 Ors

WP(C)/2337/2020HC Gauhati31 Oct 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

The Union Of INDIA And Anr vs. M/S B.R Metallics

WA/271/2021HC Gauhati28 Oct 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE K. SEMA

Prasenjit Choudhury vs. The State Of Assam

AB/2040/2021HC Gauhati28 Oct 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Krit Kunal Dhawan vs. The State Of Assam And 2 Ors

WP(C)/5642/2021HC Gauhati28 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Md Faruk Alam vs. The State Of Assam

AB/2211/2021HC Gauhati26 Oct 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Kamrup Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5536/2021HC Gauhati24 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Jagati Coke PVT LTD vs. The Union Of INDIA And 8 Ors

WP(C)/5552/2021HC Gauhati24 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Mistu Das vs. The State Of Assam And Anr

Crl.Rev.P./194/2021HC Gauhati20 Oct 2021

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

The Union Of INDIA And 3 Ors vs. M/S Joyshree Powerol

WA/260/2021HC Gauhati07 Oct 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

The Union Of INDIA And 2 Ors vs. Pdp Steel LTD

WA/262/2021HC Gauhati07 Oct 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Amar Ali Sheikh vs. The Union Of INDIA And 6 Ors

WP(C)/5201/2021HC Gauhati07 Oct 2021

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

The Union Of INDIA And 3 Ors vs. Greenply Industries

WA/261/2021HC Gauhati07 Oct 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Abu Bakkar Barbhuiya And Anr vs. The State Of Assam

AB/2848/2021HC Gauhati06 Oct 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Jupiter Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5427/2021HC Gauhati06 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ram Pratap Gupta vs. The Union Of INDIA And 3 Ors

WP(C)/5465/2021HC Gauhati06 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Parashnath Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5348/2021HC Gauhati05 Oct 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Jai Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5168/2021HC Gauhati30 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Shiva Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5141/2021HC Gauhati30 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Sheo Shakti Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5044/2021HC Gauhati29 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Sethi Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5058/2021HC Gauhati29 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ganesh Met Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5042/2021HC Gauhati29 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Shri Balaji Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5054/2021HC Gauhati29 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Asish Mandal And Anr vs. The State Of Assam And Anr

Crl.Rev.P./217/2021HC Gauhati29 Sept 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Raj Coke Industries vs. The Union Of INDIA And 8 Ors

WP(C)/5038/2021HC Gauhati28 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ahinsha Chemicals LTD vs. The Union Of INDIA And 4 Ors

WP(C)/4343/2021HC Gauhati27 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Pcl Cement And Pipe Industries vs. The Union Of INDIA And 4 Ors

WP(C)/4875/2021HC Gauhati26 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Ozone Pharmaceuticals LTD vs. The Union Of INDIA And 6 Ors

WP(C)/494/2021HC Gauhati23 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Vikas Bansal vs. The Union Of INDIA

Bail Appln./2381/2021HC Gauhati22 Sept 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Neeraj Bajoria And Anr vs. Union Of INDIA

Bail Appln./2317/2021HC Gauhati19 Sept 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Ahinsha Chemicals LTD(Instant Tea Division) vs. The Union Of INDIA And 4 Ors

WP(C)/4525/2021HC Gauhati19 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Subhash Kumar Singh vs. The State Of Assam And Anr

Bail Appln./2007/2021HC Gauhati14 Sept 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

M/S Vision Metalik Company vs. The Union Of INDIA And 2 Ors

I.A.(Civil)/944/2021HC Gauhati14 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Superlite Aac Block Industry vs. The Union Of INDIA And 2 Ors

WP(C)/4215/2021HC Gauhati12 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Md Imran Hussain vs. The State Of Assam And 7 Ors

WP(C)/3376/2021HC Gauhati06 Sept 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

Hifzur Rahman Choudhury vs. The State Of Assam

AB/2308/2021HC Gauhati05 Sept 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Bmg Informatics PVT LTD vs. The Union Of INDIA And 3 Ors

WP(C)/3880/2021HC Gauhati01 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

The Principal Commissioner, Central Goods And Services Tax And Central Excise And 2 Ors vs. M/S Bmg Informatics PVT. LTD

WP(C)/4120/2021HC Gauhati01 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Bmg Informatics PVT LTD vs. The Union Of INDIA And 3 Ors

WP(C)/3878/2021HC Gauhati01 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

The Principal Commissioer, Central Goods And Services Tas And Central Excise And 2 Ors vs. M/S Bmg Informatics PVT. LTD

WP(C)/3675/2021HC Gauhati01 Sept 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Manik Saha And Anr vs. The State Of Assam

AB/1856/2021HC Gauhati24 Aug 2021

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Kahinur Ali And Anr vs. The State Of Assam

Crl.Rev.P./177/2021HC Gauhati23 Aug 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Amit Kumar vs. Union Of INDIA

Bail Appln./1714/2021HC Gauhati22 Aug 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Sourav Bajoria vs. Union Of INDIA

Bail Appln./1718/2021HC Gauhati22 Aug 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Carbon Resources PVT. LTD vs. Union Of INDIA And 5 Ors

WP(C)/5642/2019HC Gauhati16 Aug 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Veteran Security Services vs. Union Of INDIA And 5 Ors

WP(C)/5184/2020HC Gauhati15 Aug 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Jyothy Labs LTD vs. Union Of INDIA And 2 Ors

WP(C)/3569/2021HC Gauhati11 Aug 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Muktar Hussain vs. The State Of Assam

Bail Appln./1847/2021HC Gauhati10 Aug 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Abdul Hafiz Choudhury vs. The State Of Assam

Bail Appln./1868/2021HC Gauhati10 Aug 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Lukman Hussain @ Lokman Hussain vs. The State Of Assam

Bail Appln./1870/2021HC Gauhati10 Aug 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Md. Fakrul Islam vs. The State Of Assam

Bail Appln./1851/2021HC Gauhati10 Aug 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Samsur Rahman Choudhury vs. The State Of Assam

AB/1869/2021HC Gauhati10 Aug 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

The Union Of INDIA And 4 Ors vs. Karabi Das And 3 Ors

WP(C)/3577/2021HC Gauhati08 Aug 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

Subhash Kumar Singh vs. The State Of Assam And Anr

Bail Appln./1631/2021HC Gauhati05 Aug 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Israfil Ali vs. The State Of Assam And 3 Ors

WP(C)/3499/2021HC Gauhati02 Aug 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

Shajidur Rahman vs. The State Of Assam

AB/1468/2021HC Gauhati01 Aug 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

N K Power And Infrastructure Private Limited vs. The Union Of INDIA And 3 Ors

WP(C)/2757/2021HC Gauhati18 Jul 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Fakrul Islam @ Mohammad Fakrul @ Md Fakrul Islam And Anr vs. State Of Assam

Bail Appln./1233/2021HC Gauhati15 Jul 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Hifzur Rahman Choudhury vs. The State Of Assam

AB/1645/2021HC Gauhati15 Jul 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Abdul Hafiz Choudhury vs. The State Of Assam

Bail Appln./1201/2021HC Gauhati15 Jul 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Lukman Hussain @ Lokman Hussain vs. The State Of Assam

Bail Appln./1269/2021HC Gauhati15 Jul 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

Brahmaputra Udyog PVT LTD And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/2876/2021HC Gauhati12 Jul 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Aich Brothers vs. The Union Of INDIA And 6 Ors

WP(C)/3222/2021HC Gauhati12 Jul 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

Faruk Alam vs. The State Of Assam

AB/1621/2021HC Gauhati22 Jun 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Md. Alal Uddin vs. The Union Of INDIA And 4 Ors

WP(C)/3024/2021HC Gauhati14 Jun 2021

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Maa Karni Traders And Anr vs. The Union Of INDIA And 3 Ors

I.A.(Civil)/977/2021HC Gauhati09 Jun 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Devashis Baruah vs. The Union Of INDIA And 2 Ors

WP(C)/8910/2019HC Gauhati07 Jun 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S Brahmaputra Tele Productions PVT LTD vs. The Union Of INDIA And 5 Ors

WP(C)/2862/2021HC Gauhati27 May 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Kamakhya Plastics PVT LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2971/2021HC Gauhati24 May 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Sankar Poddar vs. The State Of Assam

Bail Appln./761/2021HC Gauhati25 Apr 2021

Bench: HONOURABLE MR. JUSTICE AJIT BORTHAKUR

M/S Charu Innovation Department And Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2628/2021HC Gauhati08 Apr 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Charu Engineering Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2608/2021HC Gauhati08 Apr 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Charu Technology PVT LTD And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2641/2021HC Gauhati08 Apr 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Abdul Hasmat vs. The State Of Assam And 4 Ors

WP(C)/2410/2021HC Gauhati04 Apr 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

M/S. Luhit Commercials And Anr vs. The Punjab National Bank And 2 Ors

WP(C)/3601/2020HC Gauhati04 Apr 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

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