Gauhati High Court GST Judgments — 2020

73 judgments, newest first.

M/S. Godrej Consumer Products LTD vs. Union Of INDIA And 2 Ors

I.A.(Civil)/2066/2020HC Gauhati20 Dec 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Godrej Consumer Products LTD vs. Union Of INDIA And 2 Ors

I.A.(Civil)/2095/2020HC Gauhati20 Dec 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Tirth Agro Technology PVT LTD vs. The State Of Assam And 5 Ors

WP(C)/5067/2020HC Gauhati15 Dec 2020

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Panesar Agriculture Industries vs. The State Of Assam And 3 Ors

WP(C)/4776/2020HC Gauhati15 Dec 2020

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Barak Valley Cements LTD vs. Deepak Arora And 2 Ors

Cont.Cas(C)/594/2020HC Gauhati13 Dec 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Indian Oil Corporation LTD vs. Hlk Infrastructure PVT. LTD

I.A.(Civil)/1946/2020HC Gauhati26 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Steel Udyog vs. The Union Of INDIA And 4 Ors

I.A.(Civil)/1771/2020HC Gauhati17 Nov 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Pareek Steel And Hardware vs. The Union Of INDIA And 4 Ors

I.A.(Civil)/1767/2020HC Gauhati17 Nov 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Apana Trunk Factory Private Limited vs. The Union Of INDIA And 4 Ors

I.A.(Civil)/1784/2020HC Gauhati17 Nov 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Bhavya Enterprise vs. The Union Of INDIA And 8 Ors

WP(C)/5042/2019HC Gauhati10 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S A.K. Ghosh And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2483/2020HC Gauhati05 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. S. Ahmed And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2466/2020HC Gauhati05 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

All Assam Bonders And Manufacturers Association And Anr vs. Union Of INDIA And 4 Ors

WP(C)/3426/2018HC Gauhati04 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

All Assam Imfl Retailers' Association And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/5909/2017HC Gauhati04 Nov 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Pdp Steels LTD vs. Union Of INDIA And 2 Ors

I.A.(Civil)/1818/2020HC Gauhati20 Oct 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

North East Roofing (P) LTD vs. Union Of INDIA And 2 Ors

I.A.(Civil)/1819/2020HC Gauhati20 Oct 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Union Of INDIA And 4 Ors vs. Assam Cricket Association

I.A.(Civil)/1473/2020HC Gauhati13 Oct 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Union Of INDIA And 5 Ors vs. Calcom Cement INDIA LTD

I.A.(Civil)/1491/2020HC Gauhati13 Oct 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Pkm Electors vs. The Union Of INDIA And 3 Ors

WP(C)/1590/2020HC Gauhati11 Oct 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. North East Engineering And Construction vs. The Union Of INDIA And 3 Ors

WP(C)/1284/2020HC Gauhati11 Oct 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Huma Enterprises And Consultants PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/1375/2020HC Gauhati11 Oct 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Geep Industries (INDIA) PVT. LTD vs. The Union Of INDIA And 7 Ors

WP(C)/3695/2020HC Gauhati04 Oct 2020

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S New Tech Steel And Alloys PVT. LTD vs. Union Of INDIA And 5 Ors

WP(C)/3604/2020HC Gauhati04 Oct 2020

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S New Tech Steel And Alloys PVT. LTD vs. Union Of INDIA And 5 Ors

WP(C)/3566/2020HC Gauhati20 Sept 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Basu Dev Dhar vs. The Union Of INDIA

WP(C)/712/2018HC Gauhati20 Sept 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ghana Kanta Gogoi vs. The Union Of INDIA And 4 Ors

WP(C)/2476/2020HC Gauhati20 Sept 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Devi Engineering And Construction PVT. LTD vs. Oil INDIA LTD. And Anr

WP(C)/3518/2020HC Gauhati03 Sept 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Nayan Ch. Dhar vs. The State Of Assam

Crl.Rev.P./397/2019HC Gauhati19 Aug 2020

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Sumitra Sarma And 2 Ors vs. The State Of Assam And 2 Ors

WP(C)/2828/2020HC Gauhati10 Aug 2020

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM

Rachna Puri And Anr vs. The State Of Assam

AB/1831/2020HC Gauhati06 Aug 2020

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

B G Engineering Company vs. The Union Of INDIA And 4 Ors

WP(C)/2754/2020HC Gauhati25 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Sharon Forest Product vs. The State Of Assam And 5 Ors

WP(C)/2541/2020HC Gauhati25 Jun 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S Riazuddin Ahmed And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2738/2020HC Gauhati25 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Bhasan Ch. Dey And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2757/2020HC Gauhati25 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Bhasan Ch. Dey And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2742/2020HC Gauhati25 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Cozy Tour And Travels vs. The Union Of INDIA And 3 Ors

WP(C)/2333/2020HC Gauhati24 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Union Of INDIA And 2 Ors vs. Rajesh Kumar Singh

WP(C)/8839/2019HC Gauhati22 Jun 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Acme Trade And Agencies vs. The Union Of INDIA And 3 Ors

WP(C)/2551/2020HC Gauhati22 Jun 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Rajesh Kumar Singh vs. Union Of INDIA And 2 Ors

I.A.(Civil)/110/2020HC Gauhati22 Jun 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Kamaljeet Singh And Sons HUF vs. The Union Of INDIA And 3 Ors

WP(C)/2521/2020HC Gauhati21 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Tipi Timber Industries LLP vs. The State Of Assam And 5 Ors

WP(C)/2419/2020HC Gauhati14 Jun 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S Selvel Advertising PVT LTD And Anr vs. The State Of Assam And 3 Ors

WP(C)/2144/2020HC Gauhati14 Jun 2020

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Eris Lifesciences LTD vs. Union Of INDIA And 2 Ors

WP(C)/7808/2018HC Gauhati09 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sun Pharma Laboratories LTD vs. Union Of INDIA And 2 Ors

WP(C)/7812/2018HC Gauhati09 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Calcom Cement INDIA LTD vs. Union Of INDIA And 5 Ors

WP(C)/2256/2020HC Gauhati08 Jun 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Proloy Seal And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1808/2020HC Gauhati07 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Acme Trade And Aencies vs. The Union Of INDIA And 3 Ors

WP(C)/2122/2020HC Gauhati07 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Bharat Sanchar Nigam LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2226/2020HC Gauhati07 Jun 2020

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Naginimora Timber Industries vs. The State Of Assam And 5 Ors

WP(C)/218/2020HC Gauhati02 Jun 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Samson Timber Industries PVT. LTD vs. The State Of Assam And 5 Ors

WP(C)/849/2020HC Gauhati02 Jun 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Madan Chakrabarty vs. The State Of Assam And 3 Ors

WP(C)/1632/2020HC Gauhati02 Jun 2020

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Madan Chakrabarty vs. The State Of Assam And 3 Ors

WP(C)/1592/2020HC Gauhati02 Jun 2020

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Anjan Kumar Paul vs. The State Of Assam

AB/234/2020HC Gauhati27 May 2020

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

M/S Gemson Melt PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2190/2020HC Gauhati21 May 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Citylife Retail PVT. LTD. And 6 Ors vs. The State Of Assam

Crl.Pet./126/2019HC Gauhati11 May 2020

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Assam Cricket Association vs. The Union Of INDIA And 4 Ors

WP(C)/2149/2020HC Gauhati03 May 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Pcl Cement And Pipe Industries vs. Commissioner And 4 Ors

WP(C)/2068/2020HC Gauhati17 Mar 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S. Global Ceramics PVT. LTD vs. The Union Of INDIA And 8 Ors

WP(C)/814/2020HC Gauhati12 Mar 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Kushan Choudhury vs. The State Of Assam And 3 Ors

WP(C)/3197/2019HC Gauhati11 Mar 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Mahesh Chandra Verma And Anr vs. Union Of INDIA And 2 Ors

WP(C)/4516/2019HC Gauhati02 Mar 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Shambhu Das vs. The State Of Assam

AB/429/2020HC Gauhati16 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE

National Plywood Industries LTD vs. Union Of INDIA And Anr

WP(C)/1059/2020HC Gauhati16 Feb 2020

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Ringte Enterprises vs. The State Of Ap

WP(C)/59/2020HC Gauhati13 Feb 2020

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Shashi Kumar Choudhury vs. The State Of Assam

AB/233/2020HC Gauhati12 Feb 2020

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Commissioner, GST And Central Excise vs. M/S Bsnl

C.Ex.App./12/2019HC Gauhati11 Feb 2020

Bench: HONOURABLE MR. JUSTICE SUMAN SHYAM,HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Mekong Engineering And Infrastructure PVT. LTD vs. Union Of INDIA And 4 Ors

WP(C)/4587/2019HC Gauhati06 Feb 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

Mekong Engineering And Infrastructure PVT. LTD vs. Union Of INDIA And 3 Ors

WP(C)/4581/2019HC Gauhati06 Feb 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

M/S. S. Ahmed And Co vs. The Union Of INDIA And 4 Ors

WP(C)/4968/2019HC Gauhati03 Feb 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

All INDIA Federation Of Tax Practitioners And Anr vs. The Union Of INDIA And 3 Ors

PIL/15/2020HC Gauhati03 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Sagar Metal Forming vs. Union Of INDIA And 3 Ors

WP(C)/3083/2019HC Gauhati27 Jan 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

The Chief Commissioner Goods And Services Tax And Customs And Anr vs. Tshering L. Bhotiani

WP(C)/9425/2019HC Gauhati09 Jan 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Chief Commissioner Goods And Services Tax And Customs And Anr vs. Vijay Thapa

WP(C)/9491/2019HC Gauhati09 Jan 2020

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Ronak Construction vs. The Union Of INDIA And 5 Ors

WP(C)/1468/2019HC Gauhati02 Jan 2020

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

← 2019 2021 →