Gauhati High Court GST Judgments — 2019
37 judgments.
I.A.(Civil)/2085/2019·
WP(C)/9007/2019·
WA/307/2019·
WA/297/2019·
Subrata Deb v. The State Of Assam And 6 Ors.
Record onlyWA/308/2019·
WA/310/2019·
WA/311/2019·
WA/303/2019·
WA/300/2019·
WA/306/2019·
WA/304/2019·
WA/296/2019·
WA/302/2019·
WA/299/2019·
WA/301/2019·
WA/309/2019·
L.R Store And Anr v. The State Of Assam
Record onlyWA/305/2019·
WA/298/2019·
I.A.(Civil)/3138/2019·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S. Pan Parag INDIA LTD.
Record onlyI.A.(Civil)/2732/2019·
WP(C)/3456/2018·
WP(C)/8295/2018·
WP(C)/1738/2019·
WP(C)/6767/2019·
WP(C)/3118/2018·
WP(C)/1820/2018·
Crl.Rev.P./77/2019·
WP(C)/3062/2019·
M/S Real Time Technology v. The Customs, Excise And Service Tax Appellate Tribunal And 4 Ors
Record onlyC.Ex.App./8/2019·
Asgar Ali v. The Union Of INDIA And 6 Ors.
Record onlyWP(C)/4191/2019·
WP(C)/2445/2019·
WP(C)/1988/2019·
WP(C)/2013/2019·
Nibash Ranjan Das And Anr. v. S. Ramesh
Record onlyCont.Cas(C)/371/2018·
WP(C)/1791/2019·
I.A.(Civil)/2145/2018·
WP(C)/817/2019·