Gauhati High Court GST Judgments — 2018
62 judgments.
Pradip Borah v. The State Of Assam
Record onlyBail Appln./2530/2018·
Bail Appln./2486/2018·
Sumit Kumar And Anr. v. The State Of Assam
Record onlyBail Appln./2480/2018·
Abhijit Debnath v. The State Of Assam
Record onlyBail Appln./2485/2018·
WP(C)/1010/2018·
WP(C)/7024/2018·
WP(C)/6908/2018·
WP(C)/4815/2018·
WP(C)/3202/2018·
WP(C)/3203/2018·
WP(C)/3209/2018·
WP(C)/4868/2018·
WP(C)/6578/2018·
WP(C)/5586/2018·
WP(C)/6572/2018·
WP(C)/6577/2018·
WP(C)/6468/2018·
WP(C)/6475/2018·
WP(C)/6438/2018·
WP(C)/4947/2018·
WP(C)/6425/2018·
WP(C)/6389/2018·
WP(C)/6372/2018·
WP(C)/6308/2018·
WP(C)/6304/2018·
WP(C)/4901/2018·
WP(C)/6237/2018·
WP(C)/915/2018·
Star Cement Meghalaya v. The State Of Assam
Record onlyWP(C)/366/2018·
WP(C)/5914/2018·
M/S Barak Alloy v. Union Of INDIA And 5 Ors.
Record onlyWP(C)/4999/2018·
WP(C)/5117/2018·
WP(C)/5021/2018·
WP(C)/5148/2018·
WP(C)/5763/2018·
WP(C)/5766/2018·
WP(C)/5758/2018·
WP(C)/5760/2018·
WP(C)/5767/2018·
WP(C)/5759/2018·
Sohidul Haque v. The State Of Assam
Record onlyAB/1993/2018·
Kamal Hassan Miah v. The State Of Assam
Record onlyCrl.Rev.P./257/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Nonai Para Tea Garden
Record onlyC.Ex.App./72/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Beesakopie Tea Estate
Record onlyC.Ex.App./76/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Rajesh Alli Tea Estate
Record onlyC.Ex.App./75/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Tarajulie Tea Estate
Record onlyC.Ex.App./73/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Dufflaghur Tea Estate
Record onlyC.Ex.App./77/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Dooria Tea Estate
Record onlyC.Ex.App./78/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Arun Tea Estate
Record onlyC.Ex.App./69/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Paneery Tea Estate
Record onlyC.Ex.App./71/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Phulbari Tea Estate
Record onlyC.Ex.App./70/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Phillobari Tea Estate
Record onlyC.Ex.App./74/2018·
The Commissioner Of Central Goods And Service Tax And Central Excise v. M/S Amgoorie Tea Garden
Record onlyC.Ex.App./79/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Attareekhat Tea Estate
Record onlyC.Ex.App./62/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Harchurah Tea Estate
Record onlyC.Ex.App./64/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Tippuk Tea Estate
Record onlyC.Ex.App./63/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Itakhuli Tea Estate
Record onlyC.Ex.App./43/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Betjan Tea Estate
Record onlyC.Ex.App./65/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Mokalbari Tea Estate
Record onlyC.Ex.App./67/2018·
The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Goneshbari Tea Estate
Record onlyC.Ex.App./66/2018·
WP(C)/1736/2018·
Kishan Kumar Singhal v. The State Of Assam
Record onlyBail Appln./7/2018·