Gauhati High Court GST Judgments — 2017

8 judgments, newest first.

Assam Maheswari Seva Trust And 34 Ors vs. Sri Niranjanlal Kabra And 13 Ors

FAO/64/2017HC Gauhati14 Dec 2017

Binod Kumar And 25 Ors vs. The State Of Assam And 3 Ors

WP(C)/4752/2015HC Gauhati04 Dec 2017

Ram Prasad vs. The State Of Assam And 4 Ors

WP(C)/6162/2017HC Gauhati21 Sept 2017

Gopal Nath vs. The State Of Assam And 4 Ors

WP(C)/5598/2017HC Gauhati17 Sept 2017

Md. Ismail Hussain And 3 Ors vs. The State Of Assam And Anr

WP(C)/4702/2012HC Gauhati13 Sept 2017

Shri Tarh Kuyu vs. Shri Gemar Lollen

IA(C)/35/2017HC Gauhati10 Sept 2017

Swapna Paddar Sarkar vs. The State Of Assam And 6 Ors

WP(C)/6947/2014HC Gauhati04 Sept 2017

Elite Computers And Communications PVT LTD vs. The State Of Assam And 11 Ors

WA/205/2017HC Gauhati30 Jul 2017