The Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Dooria Tea Estate

Court: Gauhati High Court
Case number: C.Ex.App./78/2018
Date of judgment: 18 Jul 2018
Bench: HONOURABLE THE CHIEF JUSTICE,HON BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
Petitioner: THE COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE
Respondent: M/S DOORIA TEA ESTATE
CNR: GAHC010000632017

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