The Chief Commissioner Goods And Services Tax And Customs And Anr. v. Vijay Thapa
- Court
- Gauhati High Court
- Case number
- WP(C)/9491/2019
- Date of judgment
- 9 Jan 2020
- Bench
- HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
- Petitioner
- THE CHIEF COMMISSIONER GOODS AND SERVICES TAX AND CUSTOMS AND ANR.
- Respondent
- VIJAY THAPA
- CNR
- GAHC010310352019
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Reproduced from the public record of the Gauhati High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.