BharatTaxGST

Gauhati High Court GST Judgments — 2021

140 judgments, newest first. Page 2 of 2.

M/S Veteran Facility Management Services PVT LTD vs. The Union Of INDIA And 5 Ors

WP(C)/5272/2020HC Gauhati30 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Vision Metalik Company vs. The Union Of INDIA And 2 Ors

WP(C)/2349/2021HC Gauhati30 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Sadguru Engineers And Allied Service PVT LTD vs. The Union Of INDIA And 3 Ors

WP(C)/4756/2020HC Gauhati29 Mar 2021

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Narayan Chandra Das vs. The Union Of INDIA And 5 Ors

WP(C)/4658/2020HC Gauhati24 Mar 2021

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Sun Shine Fibre Industry vs. The Union Of INDIA And 3 Ors

WP(C)/2089/2021HC Gauhati23 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Jyothy Labs LTD vs. The Union Of INDIA And 2 Ors

WP(C)/1644/2021HC Gauhati23 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Star Paper And Board Mill vs. The Union Of INDIA And 3 Ors

WP(C)/1922/2021HC Gauhati21 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Ambe Wire Private LTD vs. The Union Of INDIA And 2 Ors

WP(C)/2432/2019HC Gauhati18 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Ambe Wire Private LTD vs. The Union Of INDIA And 2 Ors

WP(C)/2428/2019HC Gauhati18 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Ambe Wire Private LTD vs. The Union Of INDIA And 2 Ors

WP(C)/2422/2019HC Gauhati18 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. Ambe Wire Private LTD vs. The Union Of INDIA And 2 Ors

WP(C)/2425/2019HC Gauhati18 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S North East Hi Tech vs. The Union Of INDIA And 2 Ors

WP(C)/822/2021HC Gauhati14 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S. B.R.Mettalics vs. Union Of INDIA And Anr

WP(C)/4053/2020HC Gauhati11 Mar 2021

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. B.R.Mettalics vs. Union Of INDIA And Anr

I.A.(Civil)/1984/2020HC Gauhati11 Mar 2021

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Abdul Kader vs. The State Of Assam

Bail Appln./623/2021HC Gauhati07 Mar 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

B G Engineering Company vs. The Union Of INDIA And 9 Ors

WP(C)/1384/2021HC Gauhati02 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Ahinsha Chemicals LTD vs. The Union Of INDIA And 4 Ors

WP(C)/343/2021HC Gauhati02 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Ahinsha Chemicals LTD vs. The Union Of INDIA And 4 Ors

WP(C)/617/2021HC Gauhati02 Mar 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Md. Kedar Hosen vs. Commercial Tax Officer(Superintendent Of Taxes) And 3 Ors

WP(C)/593/2021HC Gauhati28 Feb 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Seema Associates vs. Union Of INDIA And Anr

I.A.(Civil)/2245/2020HC Gauhati24 Feb 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S. Seema Traders vs. Union Of INDIA And Anr

I.A.(Civil)/2247/2020HC Gauhati24 Feb 2021

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S Bharat Sanchar Nigam Limited vs. The Union Of INDIA And 2 Ors

WP(C)/4339/2020HC Gauhati23 Feb 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Jayant Kr Rajbonshi vs. The State Of Assam

Bail Appln./2860/2020HC Gauhati21 Feb 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

Shamsul Islam Barlaskar vs. The State Of Assam And 5 Ors

WP(C)/464/2021HC Gauhati18 Feb 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

Calcom Cement INDIA Limited vs. The Union Of INDIA And 4 Ors

WP(C)/973/2021HC Gauhati18 Feb 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Shamsul Islam Barlaskar vs. The State Of Assam And 5 Ors

WP(C)/555/2021HC Gauhati16 Feb 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Vardhman Products vs. Union Of INDIA And 2 Ors

C.Ex.App./1/2021HC Gauhati04 Feb 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Commissioner Of Central Goods And Services Tax vs. M/S Premier Cryogenics LTD

C.Ex.App./2/2020HC Gauhati02 Feb 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Commissioner Of Central Goods And Services Tax vs. M/S Premier Cryogenics LTD

I.A.(Civil)/1008/2020HC Gauhati02 Feb 2021

Bench: HONOURABLE MR. JUSTICE N. KOTISWAR SINGH,HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Gitam Kataki vs. Sri Sardar Servinder Singh Sethi

RSA/120/2020HC Gauhati26 Jan 2021

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Afzal Hussain vs. The State Of Assam

Crl.Rev.P./222/2020HC Gauhati24 Jan 2021

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

M/S Va Tech Wabag LTD vs. The State Of Assam And 2 Ors

WP(C)/6314/2017HC Gauhati19 Jan 2021

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Dipen Das vs. Tiwa Autonomous Council And Anr

WP(C)/9320/2019HC Gauhati17 Jan 2021

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Pallab Ch. Mahanta vs. Tiwa Autonomous Council And Anr

WP(C)/9318/2019HC Gauhati17 Jan 2021

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Jayanta Manta vs. Tiwa Autonomous Council And Anr

WP(C)/9321/2019HC Gauhati17 Jan 2021

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S. Md, S Organic vs. The State Of Assam And 3 Ors

WP(C)/908/2020HC Gauhati11 Jan 2021

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Syed Jafar Abbas vs. Commercial Tax Officer And 4 Ors

WP(C)/4841/2020HC Gauhati07 Jan 2021

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Praneswar Narjary And Anr vs. The State Of Assam

Bail Appln./2399/2020HC Gauhati04 Jan 2021

Bench: HONOURABLE MR. JUSTICE HITESH KUMAR SARMA

M/S Tata Motors LTD vs. The State Of Assam And 4 Ors

WP(C)/4621/2020HC Gauhati04 Jan 2021

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S. Samson Timber Industries PVT. LTD vs. The State Of Assam And 5 Ors

WP(C)/295/2020HC Gauhati04 Jan 2021

Bench: HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

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