BharatTaxGST

Gauhati High Court GST Judgments — 2022

112 judgments, newest first. Page 2 of 2.

M/S. Pkm Electors vs. The Union Of INDIA And 3 Ors

WP(C)/1497/2020HC Gauhati22 Feb 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

The Union Of INDIA vs. Amit Kumar

Crl.Pet./79/2022HC Gauhati22 Feb 2022

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Gauranga Bhattacharjee vs. The Union Of INDIA And 7 Ors

WP(C)/51/2022HC Gauhati21 Feb 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Grihashakti Steels PVT. LTD vs. Union Of INDIA And 3 Ors

WP(C)/3124/2020HC Gauhati20 Feb 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Youdhistra Bhama vs. The State Of Assam

AB/462/2022HC Gauhati20 Feb 2022

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

M/S Nad And Associates And Anr vs. The Union Of INDIA And 5 Ors

WP(C)/5826/2021HC Gauhati17 Feb 2022

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Veteran Facility Management Services PVT LTD vs. The Union Ofindia And 5 Ors

WP(C)/795/2022HC Gauhati14 Feb 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

M/S Veteran Security Services vs. The Union Of INDIA And 5 Ors

WP(C)/924/2022HC Gauhati14 Feb 2022

Bench: HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

Asian Energy Services And Anr vs. Oil INDIA LTD. And Anr

WP(C)/6503/2021HC Gauhati08 Feb 2022

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Mr. Furkan Azam @ Furkan Ali vs. The State Of Assam

AB/3745/2021HC Gauhati03 Feb 2022

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

Sun Pharma Laboratories LTD vs. The Union Of INDIA And 3 Ors

I.A.(Civil)/224/2022HC Gauhati01 Feb 2022

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Galib Mirzaul Ali @ Riki vs. The State Of Assam

AB/168/2022HC Gauhati20 Jan 2022

Bench: HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN

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