Commissioner Of CGST And Cx vs. M/S Betjan Tea Estate
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Page No.# 1/1 GAHC010204102019
THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH) Case No. : I.A.(Civil)/691/2022 In C.Ex. App. 1/2022 COMMISSIONER OF CGST AND CX DIBRUGARH F. LANE MILAN NAGAR DIBRUGARH 786003 VERSUS M/S BETJAN TEA ESTATE TINSUKIA ASSAM 786170 For the Applicant(s) : Mr. S.C. Keyal, SC, GST. For the Respondents : Mr. A.B. Dey, Advocate.
BEFORE HON’BLE THE CHIEF JUSTICE HON’BLE MR. JUSTICE SOUMITRA SAIKIA 22.03.2023
In view of the order passed today (i.e.22.03.2023) in WA No.102/2022 and other connected appeals, the present Interlocutory Application stands disposed of.
JUDGE CHIEF
JUSTICE Comparing Assistant
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