Gauhati High Court GST Judgments — 2024

264 judgments, newest first. Page 3 of 3.

Shri Amol Tong @ Amol Prakash Tong vs. The State Of Nagaland And 2 Ors

Bail Appln./7/2024HC Gauhati08 May 2024

Bench: HON'BLE MR. JUSTICE BUDI HABUNG

Ashika Business Private Limited vs. Union Of INDIA And 3 Ors

WP(C)/2364/2024HC Gauhati08 May 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Md. Shams Uddin Ahmed vs. Union Of INDIA And 4 Ors

WP(C)/2351/2024HC Gauhati02 May 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S N K Construction And Anr vs. Union Of INDIA And 4 Ors

WP(C)/2348/2024HC Gauhati02 May 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Mukul Borah vs. Union Of INDIA And 5 Ors

WP(C)/2346/2024HC Gauhati02 May 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Tribeni Associate And Anr vs. The State Of Assam And 3 Ors

WP(C)/1852/2022HC Gauhati30 Apr 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S Hotel Gateway Grandeur vs. The Union Of INDIA And 2 Ors

I.A.(Civil)/1193/2024HC Gauhati30 Apr 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Bishnu Basumatary- Shubhashis Chakraborty (Jv) And Anr vs. The State Of Assam And 6 Ors

I.A.(Civil)/566/2024HC Gauhati30 Apr 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Sisir Biswas vs. The State Of Assam

AB/1018/2024HC Gauhati30 Apr 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Md. Samsuddin Ahmed vs. Bandhana Deori And 3 Ors

Cont.Cas(C)/203/2023HC Gauhati30 Apr 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S Joganiar And Anr vs. The Mising Autonomous Council And Anr

WP(C)/5436/2021HC Gauhati24 Apr 2024

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Bodoland Security Services vs. The Union Of INDIA And 3 Ors

WP(C)/1079/2024HC Gauhati23 Apr 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Mrs. Purabi Deka And Anr vs. The State Bank Of INDIA And 3 Ors

WP(C)/3946/2023HC Gauhati21 Apr 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Kamrup Coke Industries vs. The State Of Assam And 3 Ors

WP(C)/7737/2018HC Gauhati19 Apr 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Jupiter Coke Industries vs. The State Of Assam And 3 Ors

WP(C)/7740/2018HC Gauhati19 Apr 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Geep Industries (INDIA) PVT LTD vs. The Union Of INDIA And 6 Ors

WP(C)/4332/2020HC Gauhati18 Apr 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S Rathour Services And 2 Ors vs. The Union Of INDIA And Ors

WP(C)/317/2024HC Gauhati07 Apr 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Asok Roy vs. The Commissioner (Appeals) And Anr

WP(C)/1948/2024HC Gauhati07 Apr 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Amal Chandra Bora vs. The State Of Assam And 4 Ors

WP(C)/4163/2023HC Gauhati07 Apr 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Rajendra Kumar Pincha vs. The State Of Assam

AB/932/2024HC Gauhati07 Apr 2024

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

The State Of Assam And Anr vs. Modi Distilerry And 2 Ors

Crl.Pet./1162/2023HC Gauhati07 Apr 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

M/S Omega Security Solutions vs. The Union Of INDIA And 4 Ors

I.A.(Civil)/3792/2023HC Gauhati07 Apr 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Tulshyan Electricals vs. The State Of Assam And 2 Ors

WP(C)/1788/2024HC Gauhati02 Apr 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Atanu Ganguly And Anr vs. The State Of Assam And 7 Ors

WP(C)/6138/2017HC Gauhati31 Mar 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Mohammad Waisdullah @ Md. Waisdullah vs. Union Of INDIA And 3 Ors

WP(C)/7208/2023HC Gauhati31 Mar 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S North East Glass Industries vs. The Union Of INDIA

WP(C)/1704/2024HC Gauhati21 Mar 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Maa Karni Traders And Anr vs. The State Of Assam And 4 Ors

WP(C)/4787/2017HC Gauhati20 Mar 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Kumar Traders And Company And Anr vs. The State Of Assam And 4 Ors

WP(C)/4785/2017HC Gauhati20 Mar 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Kumar Enterprise And Anr vs. The State Of Assam And 4 Ors

WP(C)/4789/2017HC Gauhati20 Mar 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Madina Basanalaya vs. The State Of Assam

Crl.Pet./213/2024HC Gauhati13 Mar 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S Swarnali Traders vs. The State Of Assam

Crl.Pet./245/2024HC Gauhati13 Mar 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. S. Bishan Singh @ Sons. And Anr vs. Union Of INDIA And 3 Ors

WP(C)/1361/2024HC Gauhati05 Mar 2024

Bench: HONOURABLE MR. JUSTICE K. SEMA

Sisir Biswas vs. The State Of Assam

AB/4300/2023HC Gauhati27 Feb 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Harji Engineering Works Private Limited vs. Union Of INDIA And 3 Ors

WP(C)/486/2024HC Gauhati22 Feb 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Calcom Cement INDIA LTD vs. The State Of Assam And 3 Ors

WP(C)/1503/2016HC Gauhati21 Feb 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S Purbanchal Cements LTD vs. The State Of Assam And 3 Ors

WP(C)/2577/2016HC Gauhati21 Feb 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S Surya Business Private Limited vs. The State Of Assam And 3 Ors

WP(C)/229/2024HC Gauhati20 Feb 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Surendra Steels PVT LTD vs. The Union Of INDIA And 4 Ors

WP(C)/476/2024HC Gauhati19 Feb 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sandip Kumar Das vs. The State Of Ap

AB/17/2024HC Gauhati18 Feb 2024

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Karuna Deury vs. The State Of Assam And 6 Ors

WP(C)/4004/2023HC Gauhati11 Feb 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S. Kuber Roller Flour Mills vs. The State Of Assam And 5 Ors

WP(C)/4770/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Anjani Roller Flour Mills vs. The State Of Assam And 5 Ors

WP(C)/4629/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Gattani Udyog And Anr vs. The State Of Assam And 5 Ors

WP(C)/4663/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Shiv Roller Flour Mill (P) LTD vs. The State Of Assam And 5 Ors

WP(C)/4768/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Eastern Roller Flour Mills (P) LTD vs. The State Of Assam And 5 Ors

WP(C)/4727/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Amrit Food Products vs. The State Of Assam And 5 Ors

WP(C)/4658/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Rajlaxmi Agro Industries vs. The State Of Assam And 5 Ors

WP(C)/4632/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Titabar Roller Flour Mills (P) LTD vs. The State Of Assam And 5 Ors

WP(C)/4671/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Nawka Food Industries vs. The State Of Assam And 5 Ors

WP(C)/4607/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Ssk Roller Flour Mills vs. The State Of Assam And 5 Ors

WP(C)/4367/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Cinnamara Roller Flour Mills And Anr vs. The State Of Assam And 5 Ors

WP(C)/5189/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Hanuman Roller Flour Mills vs. The State Of Assam And 5 Ors

WP(C)/4366/2018HC Gauhati08 Feb 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Kinaram Boro vs. The Bodoland Territorial Council And 4 Ors

WP(C)/4739/2023HC Gauhati05 Feb 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Kinaram Boro vs. The Bodoland Territorial Council And 4 Ors

WP(C)/4530/2023HC Gauhati05 Feb 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Yabi Gamlin vs. The State Of Assam And Anr

AB/4037/2023HC Gauhati01 Feb 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Tayo Takam vs. The State Of Assam And Anr

AB/4122/2023HC Gauhati01 Feb 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Vishal Kumar Singh vs. The Union Of INDIA And 4 Ors

WP(C)/245/2024HC Gauhati31 Jan 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Nazimuddin Ahmed vs. The Principal Secretary And 3 Ors

WP(C)/5467/2023HC Gauhati28 Jan 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Subhash Agarwalla vs. The State Of Assam And 4 Ors

WP(C)/341/2024HC Gauhati23 Jan 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S B.N. Industries PVT. LTD vs. The State Of Assam And 6 Ors

WP(C)/6978/2015HC Gauhati11 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S B N Industr5Ies PVT. LTD vs. The State Of Assam And 7 Ors

WP(C)/6977/2015HC Gauhati11 Jan 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tejaswini Sachin Adhikari vs. The State Of Assam

AB/16/2024HC Gauhati08 Jan 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Mitali Sachin Adhikari vs. The State Of Assam

AB/85/2024HC Gauhati08 Jan 2024

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Dibyajit Bora vs. Union Of INDIA And 2 Ors

WP(C)/22/2024HC Gauhati07 Jan 2024

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

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