BharatTaxGST

Gauhati High Court GST Judgments — 2025

336 judgments, newest first. Page 1 of 4.

Bahadur Islam vs. The Union Of INDIA

Bail Appln./4040/2025HC Gauhati18 Dec 2025

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Sameer Malik vs. The Union Of INDIA

Bail Appln./3951/2025HC Gauhati18 Dec 2025

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Shri Pankaj Mohan vs. The Union Of INDIA

WP(C)/7342/2025HC Gauhati17 Dec 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Ratan Kumar Halder vs. The State Of Assam And 2 Ors

WP(C)/7019/2025HC Gauhati16 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Madhurjyajyoti Rabha vs. The State Of Assam And 2 Ors

WP(C)/7022/2025HC Gauhati16 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Hindusthan Urban Infrastructure LTD vs. The Union Of INDIA And 5 Ors

WP(C)/7249/2025HC Gauhati16 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Smti Jayati Kangsa Banik vs. The Union Of INDIA And 2 Ors

WP(C)/6586/2025HC Gauhati14 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Smt Sanchita Saxena And 16 Ors vs. The State Of Assam And 6 Ors

I.A.(Civil)/3995/2025HC Gauhati11 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Asir Uddin Alias Asiruddin vs. The State Of Assam

Bail Appln./3979/2025HC Gauhati10 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

The Central Board Of Indirect Taxes And Customs vs. M/S Barkataki Print And Media Services

I.A.(Civil)/477/2025HC Gauhati09 Dec 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Monojit Debnath vs. The Union Of INDIA And 3 Ors

WP(C)/6486/2025HC Gauhati09 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Ajoy Kumar Deb vs. Union Of INDIA And 2 Ors

WP(C)/6516/2025HC Gauhati09 Dec 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Barluit Organic Farmers Producer Company Limited vs. The Union Of INDIA And 3 Ors

WP(C)/6502/2025HC Gauhati09 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Bahadur Islam vs. The Union Of INDIA

Bail Appln./3839/2025HC Gauhati04 Dec 2025

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Mrs Shobnam Ara Begom Mazumder @ Sabnamara Begum Mazumder vs. The Union Of INDIA And 2 Ors

WP(C)/6789/2025HC Gauhati04 Dec 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Krishan Kanwar Kadel @ Krishna Kanwar Kadel vs. The State Of Assam And Anr

Crl.Pet./563/2025HC Gauhati03 Dec 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

M/S S.K. Traders And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6787/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Dipankar Banik And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6781/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sree Guru Metal And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6784/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Narayan Enterprise And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6782/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Metal Syndicate And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6783/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Atish Kr Tiwari vs. The Union Of INDIA

AB/2801/2025HC Gauhati02 Dec 2025

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Taffazul Ali And Anr vs. The State Of Assam

Bail Appln./3845/2025HC Gauhati30 Nov 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Mr Masuk Ahmed Barbhuiya vs. The Union Of INDIA And 3 Ors

WP(C)/6674/2025HC Gauhati25 Nov 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Taffazul Ali And Anr vs. The State Of Assam

Bail Appln./3529/2025HC Gauhati13 Nov 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Asir Uddin @ Asirudin And Anr vs. The State Of Assam

Bail Appln./3676/2025HC Gauhati13 Nov 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Jiarul Islam And 3 Ors vs. The State Of Assam

AB/2594/2025HC Gauhati13 Nov 2025

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

The Commissioner Of Central Excise And Service Tax vs. M/S S C Johnson Products Private Limited

I.A.(Civil)/581/2025HC Gauhati11 Nov 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner Of Central Excise And Service Tax vs. M/S. S.C. Johnson Products Private Limited

C.Ex.App./2/2025HC Gauhati11 Nov 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MRS. JUSTICE MITALI THAKURIA

The Commissioner Of Central Excise And Service Tax vs. M/S S C Johnson Products Private Limited

C.Ex.App./1/2025HC Gauhati11 Nov 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Commissioner Of Central Excise And Service Tax vs. M/S S.C. Johnson Products Private LTD

I.A.(Civil)/1340/2025HC Gauhati11 Nov 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MRS. JUSTICE MITALI THAKURIA

Darshana Baruah Chutia Alias Darshana Baruah vs. The Union Of INDIA And 2 Ors

WP(C)/6280/2025HC Gauhati06 Nov 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S D J Enterprise vs. The State Of Assam And 5 Ors

WP(C)/1063/2024HC Gauhati06 Nov 2025

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Rajesh Kalita vs. The State Of Assam And 3 Ors

WP(C)/2521/2025HC Gauhati02 Nov 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Kalimata Vyapaar PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/5135/2022HC Gauhati29 Oct 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Pawan Baid vs. The Uniion Of INDIA And 4 Ors

WP(C)/2218/2024HC Gauhati28 Oct 2025

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Prolay Dey Sarkar vs. The State Of Assam And 2 Ors

WP(C)/946/2025HC Gauhati28 Oct 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sohidul Islam vs. The State Of Assam And 2 Ors

WP(C)/1277/2025HC Gauhati28 Oct 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Empire Infra Projects vs. The State Of Assam And 4 Ors

WP(C)/5969/2025HC Gauhati27 Oct 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Rana Construction And Engineers PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/5163/2025HC Gauhati27 Oct 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Rana Construction And Engineers PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/5164/2025HC Gauhati27 Oct 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Rana Construction And Engineers PVT LTD vs. The State Of Assam And 3 Ors

WP(C)/5165/2025HC Gauhati27 Oct 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Smti Santoshi Rai vs. The State Of Ap

BA/123/2025HC Gauhati26 Oct 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Eci Engineering And Construction Co LTD vs. Union Of INDIA And 2 Ors

WP(C)/1/2024HC Gauhati26 Oct 2025

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR MEDHI

Smti Renu Sunar vs. The State Of Ap

BA/124/2025HC Gauhati26 Oct 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S. Associated Iron And Steel Co vs. The State Of Assam And 2 Ors

WP(C)/1926/2024HC Gauhati23 Oct 2025

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Ujjawal Kumar Agarwal vs. The State Of Assam And 2 Ors

Bail Appln./3350/2025HC Gauhati22 Oct 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S A.K. Ghosh And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2557/2024HC Gauhati21 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Faiz Ahmed vs. The State Of Ap

AB/103/2025HC Gauhati20 Oct 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Dhirghat Hardware Stores And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/5944/2025HC Gauhati16 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Diganta Kumar Deka vs. The State Of Assam And 2 Ors

WP(C)/5937/2025HC Gauhati16 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Chemical And Petro Chemical Industries vs. The Union Of INDIA And 3 Ors

WP(C)/3553/2021HC Gauhati15 Oct 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Divisional Forest Officer, Kochugoan Division vs. The Union Of INDIA And 2 Ors

WP(C)/5875/2025HC Gauhati14 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Chandra Sekhar Sarmah vs. The State Of Assam And 2 Ors

WP(C)/5311/2025HC Gauhati13 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Ankita Das Choudhury vs. The State Of Assam And 2 Ors

WP(C)/5351/2025HC Gauhati13 Oct 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mr Gayaz vs. The State Of Assam

AB/2435/2025HC Gauhati13 Oct 2025

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Sri Pritam Sovasaria vs. The Union Of INDIA And Ors

I.A.(Crl.)/829/2025HC Gauhati25 Sept 2025

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Bankas Manifold Trade Link vs. Union Of INDIA And 2 Ors

WP(C)/4164/2025HC Gauhati24 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Tai Tajik vs. The Union Of INDIA And 2 Ors

WP(C)/470/2025HC Gauhati23 Sept 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Riaj Uddin vs. The Union Of INDIA And 2 Ors

WP(C)/5690/2025HC Gauhati23 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Jonabar Baruah Alias Junabar Baruah vs. The Union Of INDIA And Ors

WP(C)/5352/2025HC Gauhati23 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Vedanta Talukdar vs. The State Of Assam And Ors

WP(C)/5634/2025HC Gauhati21 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Nayan Jyoti Sharma vs. The Union Of INDIA And 2 Ors

WP(C)/5524/2025HC Gauhati18 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Cent Ply vs. Commissioner CGST And Cx

C.Ex.App./4/2024HC Gauhati17 Sept 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Smti Nanda Sarma vs. The State Of Assam And 6 Ors

WP(C)/5793/2023HC Gauhati16 Sept 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Surajit Karmakar And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/5401/2025HC Gauhati16 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Adventurers Abode Tourism Private Limited vs. Union Of INDIA And 3 Ors

WP(C)/5443/2025HC Gauhati14 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Nandadhar Kalita vs. Harmeet Singh, Ips

Cont.Cas(C)/395/2025HC Gauhati14 Sept 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S East INDIA Construction Co vs. The Union Of INDIA And 3 Ors

WP(C)/46/2025HC Gauhati11 Sept 2025

Bench: HON'BLE MR. JUSTICE KALYAN RAI SURANA

M/S. P.K.Thungan Builders PVT. LTD vs. The State Of Assam Anad 3 Ors

WP(C)/1370/2018HC Gauhati09 Sept 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Vijay Nirman Co. PVT. LTD vs. The State Of Assam And 3 Ors

WP(C)/4917/2018HC Gauhati09 Sept 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Shahina Sultana And Anr vs. The State Of Assam

AB/1636/2025HC Gauhati08 Sept 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Md. Baharul Islam vs. The Union Of INDIA

WP(C)/195/2018HC Gauhati08 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Deepak Garg vs. The Union Of INDIA And 2 Ors

Bail Appln./2836/2025HC Gauhati07 Sept 2025

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Sikhit Nibanua Juuak Thika Aru Jogan Samobai Samati LTD vs. The Union Of INDIA And 3 Ors

WP(C)/5208/2025HC Gauhati04 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Suhel Ahmed And Anr vs. The Union Of INDIA And Ors

WP(C)/4767/2025HC Gauhati04 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md. Muhibbullah vs. The Union Of INDIA And 2 Ors

WP(C)/5229/2025HC Gauhati04 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Soidur Rahman vs. The State Of Assam And 3 Ors

WP(C)/4999/2025HC Gauhati04 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Gaurav Agarwal vs. The Union Of INDIA And Ors

Bail Appln./2787/2025HC Gauhati03 Sept 2025

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Silpi Das vs. The Union Of INDIA And 2 Ors

WP(C)/5102/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mamaine Dey vs. The Union Of INDIA And 2 Ors

WP(C)/5101/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Ananya Enterprise vs. The State Of Assam And 2 Ors

WP(C)/2484/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Khiren Das vs. The State Of Assam And 2 Ors

WP(C)/2501/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Prashujya Mech vs. The Union Of INDIA And 2 Ors

WP(C)/5100/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Shree Shyam Steel vs. The Union Of INDIA And 5 Ors

WP(C)/1315/2024HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Lakhipriya Hazarika vs. The Union Of INDIA And 3 Ors

WP(C)/5121/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mrs Sulochana Devi Lohia vs. The Union Of INDIA And Ors

WP(C)/1089/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Baruah Enterprise vs. The Union Of INDIA And 3 Ors

WP(C)/5124/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Gauri Shankar Binod Kumar vs. The State Of Assam And 3 Ors

WP(C)/2485/2025HC Gauhati02 Sept 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Mamta Khandelia vs. The Union Of INDIA And 6 Ors

WP(C)/2652/2024HC Gauhati01 Sept 2025

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Pranjit Bora vs. The State Of Assam And 2 Ors

WP(C)/4674/2025HC Gauhati26 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Rabindra Biswas vs. The Union Of INDIA 3 Ors

WP(C)/4915/2025HC Gauhati26 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Pranjal Bp Gohain vs. The Union Of INDIA And 4 Ors

WP(C)/4430/2024HC Gauhati18 Aug 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S S. D. Enterprise vs. Union Of INDIA And 3 Ors

WP(C)/4603/2025HC Gauhati17 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/27/2025HC Gauhati12 Aug 2025

Bench: HON'BLE MR JUSTICE MRIDUL KUMAR KALITA,HON'BLE MR. JUSTICE RAJESH MAZUMDAR

Bornali Borgohain vs. The Union Of INDIA And Othrs

WP(C)/4610/2025HC Gauhati12 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Prasanta Bora vs. The Union Of INDIA And 2 Ors

WP(C)/2671/2023HC Gauhati12 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Prabhat Das vs. The Union Of INDIA And Ors

WP(C)/4590/2025HC Gauhati11 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Dulal Borgohain vs. The Union Of INDIA And Ors

WP(C)/4585/2025HC Gauhati11 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sikha Borgohain vs. Union Of INDIA And Ors

WP(C)/4535/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

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