Gauhati High Court GST Judgments — 2025

336 judgments, newest first. Page 4 of 4.

Raj Coke Industries vs. The State Of Assam And 2 Ors

WP(C)/5141/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shri Balaji Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/2138/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sheo Shakti Coke Industries vs. State Of Assam And 4 Ors

WP(C)/1843/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sethi Coke Industries vs. The State Of Assam And 2 Ors

WP(C)/5136/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ganesh Met Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/6027/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shiva Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5932/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Jai Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5931/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sheo Shakti Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5980/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Raj Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5957/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Lalit Narayan Jha @ Lalit Kant Jha vs. The State Of Ap

BA/22/2025HC Gauhati09 Feb 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Sri Bitu Paul vs. The State Of Assam And 2 Ors

WP(C)/15/2025HC Gauhati04 Feb 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Rupa Borah vs. The State Of Assam 9 Ors

W.P.(Crl.)/9/2024HC Gauhati04 Feb 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MRS. JUSTICE MALASRI NANDI

Ms Dna Agrotech Private Limited vs. The State Of Assam And 2 Ors

WP(C)/6983/2024HC Gauhati04 Feb 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ganesh Tamuli Engineering Private Limited vs. The Union Of INDIA And 6 Ors

WP(C)/1766/2024HC Gauhati29 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Ganesh Tamuli Engineering Private LTD vs. The Union Of INDIA And Ors

I.A.(Civil)/3979/2024HC Gauhati29 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S INDIA Construction vs. Union Of INDIA And 3 Ors

WP(C)/439/2025HC Gauhati29 Jan 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Brahmaputra Cracker And Polymer LTD vs. The Commissioner Central Goods And Service Tax And Central Excise

C.Ex.App./7/2020HC Gauhati27 Jan 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M.S. Duroply Industries Limited (Formerly Known As M/S Sarada Plywood Industries LTD.) vs. The Union Of INDIA And 4 Ors

WP(C)/7473/2023HC Gauhati27 Jan 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Shiv Enterprise vs. The State Of Assam And 5 Ors

WP(C)/2057/2024HC Gauhati27 Jan 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Abdul Matin Borlaskar vs. The State Of Assam And 2 Ors

WP(C)/3981/2024HC Gauhati26 Jan 2025

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

Arunas Snack Product vs. The State Of Assam And 2 Ors

WP(C)/2851/2024HC Gauhati26 Jan 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Jyotish Das vs. The State Of Assam And 2 Ors

WA/12/2025HC Gauhati21 Jan 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Manoj Sarma vs. Union Of INDIA And 2 Ors

WP(C)/51/2023HC Gauhati21 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Taluk Sonam vs. The Union Of INDIA And 2 Ors

WP(C)/268/2023HC Gauhati20 Jan 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S A2Z Infra Engineering LTD vs. The Union Of INDIA And 6 Ors

WP(C)/157/2024HC Gauhati20 Jan 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Jyotish Das vs. The State Of Assam And 2 Ors

WA/2/2025HC Gauhati19 Jan 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Shri Shambhu Prasad vs. The State Of Assam And Ors

WP(C)/6807/2024HC Gauhati07 Jan 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shri Shambhu Prasad vs. The State Of Assam And Ors

WP(C)/6809/2024HC Gauhati07 Jan 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shri Dibyajit Bora vs. The Union Of INDIA And 4 Ors

WP(C)/6670/2024HC Gauhati07 Jan 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Central Board Of Indirect Taxes And Customs And Ors vs. M/S. Barkataki Print And Media Services And Ors

Review.Pet./206/2024HC Gauhati06 Jan 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Print Sales Company And Anr vs. The State Of Assam And 2 Ors

WP(C)/6873/2024HC Gauhati05 Jan 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Orion Health Foods Private Limited vs. The State Of Ap And 6 Ors

WP(C)/115/2024HC Gauhati02 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Krishanu Borthakur vs. Union Of INDIA And 2 Ors

WP(C)/7057/2024HC Gauhati02 Jan 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Aasray Foods PVT LTD And Anr vs. The State Of Arunachal Pradesh And Anr

WP(C)/227/2024HC Gauhati02 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Aasray Foods PVT LTD And Anr vs. The State Of Ap And 3 Ors

WP(C)/93/2024HC Gauhati02 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Abhinav Food Products And Anr vs. The State Of Ap And Anr

WP(C)/105/2024HC Gauhati02 Jan 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

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