BharatTaxGST

Gauhati High Court GST Judgments — 2025

336 judgments, newest first. Page 2 of 4.

Sri Pritam Sovasaria vs. The Union Of INDIA

WP(C)/3992/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Principal Commissioner Of CGST And Central Excise vs. M/S Ozone Ayurvedics

I.A.(Civil)/2552/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Sri Aniket Sovasaria vs. The Union Of INDIA And Ors

I.A.(Crl.)/852/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Sri Pritam Sovasaria vs. The Union Of INDIA And Ors

I.A.(Civil)/2498/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Principal Commissioner Of CGST And Central Excise Guwahati vs. M/S Ozone Ayurvedics

C.Ex.App./9/2025HC Gauhati10 Aug 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

M/S Tarun Chandra Sonowal vs. The Union Of INDIA And 3 Ors

WP(C)/4495/2025HC Gauhati07 Aug 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Amit Jasrasaria vs. The Union Of INDIA And 4 Ors

WP(C)/2628/2024HC Gauhati06 Aug 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

D.D. Construction vs. The Union Of INDIA And 3 Ors

WP(C)/4384/2025HC Gauhati05 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md. Muslim Ali vs. The State Of Assam And 2 Ors

WP(C)/5247/2022HC Gauhati05 Aug 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Commissioner Of Central Excise And Service Tax vs. M/S Ozone Pharmaceuticals LTD. Epip

I.A.(Civil)/2529/2025HC Gauhati05 Aug 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Dhanjit Kumar Pathak vs. The Union Of INDIA And 3 Ors

WP(C)/7046/2023HC Gauhati05 Aug 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Mb Omm vs. The State Of Assam And 2 Ors

WP(C)/4148/2022HC Gauhati04 Aug 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Mb Omm vs. The State Of Assam And 5 Ors

WP(C)/5687/2022HC Gauhati04 Aug 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nur Islam Tapadar vs. The Union Of INDIA And 2 Ors

WP(C)/4045/2025HC Gauhati04 Aug 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

The Assam Tourism Development Corporation Limited vs. Ms M B Omm And Ors

I.A.(Civil)/2308/2025HC Gauhati04 Aug 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Manish Dugar vs. The Union Of INDIA And 2 Ors

WP(C)/4348/2025HC Gauhati03 Aug 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mokibur Rahman vs. The Union Of INDIA And 3 Ors

WP(C)/4253/2025HC Gauhati31 Jul 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Indira Enterprise And Anr vs. The State Of Assam And 4 Ors

WP(C)/6994/2024HC Gauhati31 Jul 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Shreearihant Logistics Private Limited vs. The State Of Assam And 2 Ors

WP(C)/4159/2025HC Gauhati30 Jul 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Naser Ali Mondal vs. The State Of Assam And 2 Ors

WP(C)/4157/2025HC Gauhati30 Jul 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Shri Abhimanyu Kumar @ Monu Singh vs. State Of Nagaland

AB/20/2025HC Gauhati30 Jul 2025

Bench: HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER

Shri Imowapang Aier vs. State Of Nagaland And 6 Ors

WP(C)/101/2025HC Gauhati28 Jul 2025

Bench: HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Kamal Kumar Sharma And Ors vs. The State Of Assam And Anr

AB/1704/2025HC Gauhati27 Jul 2025

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Kamal Lochan Borah vs. The Union Of INDIA And 2 Ors

WP(C)/4062/2025HC Gauhati24 Jul 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Smti Jinny Daimary vs. The State Of Assam And 2 Ors

WP(C)/3572/2025HC Gauhati23 Jul 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Dipjyoti Borah vs. The State Of Assam And 2 Ors

WP(C)/3926/2025HC Gauhati17 Jul 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Air Transport Corporation Assam Private Limited And Anr vs. The State Of Assam And Ors

WP(C)/471/2025HC Gauhati15 Jul 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sanjoy Agarwalla vs. The Union Of INDIA And 2 Ors

WP(C)/3882/2025HC Gauhati15 Jul 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Smti Gichak Daniam vs. The State Of Ap And 2 Ors

WP(C)/182/2025HC Gauhati29 Jun 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Shahajamal Sk And Anr vs. The State Of Assam And 6 Ors

WP(C)/5578/2024HC Gauhati26 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Abdus Salam Mondal And 44 Ors vs. The State Of Assam And 6 Ors

WP(C)/6188/2024HC Gauhati26 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Munni Char vs. The Union Of INDIA And 3 Ors

WP(C)/3754/2025HC Gauhati26 Jun 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Riju Moni Gogoi vs. The Union Of INDIA And Ors

WP(C)/3726/2025HC Gauhati26 Jun 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Bitupon Doley vs. The State Of Assam And 2 Ors

WP(C)/1565/2025HC Gauhati23 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Phanidhar Borsaikia vs. The State Of Assam And 2 Ors

WP(C)/1749/2025HC Gauhati23 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Biswa Ranjan Borah vs. The State Of Assam And 2 Ors

WP(C)/1467/2025HC Gauhati23 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Phanidhar Borsaikia vs. The State Of Assam And 2 Ors

WP(C)/1750/2025HC Gauhati23 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Shahima Khatun vs. The State Of Assam And 3 Ors

WP(C)/3300/2025HC Gauhati19 Jun 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Abdur Rofique vs. The Union Of INDIA

WP(C)/3409/2025HC Gauhati17 Jun 2025

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Pankaj Choudhury vs. The State Of Assam And 4 Ors

WP(C)/7486/2023HC Gauhati16 Jun 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Soma Banerjee vs. The State Of Assam And Ors

I.A.(Civil)/1942/2025HC Gauhati15 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Tanor Engineering And Anr vs. The State Of Assam And 4 Ors

Review.Pet./85/2025HC Gauhati10 Jun 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Geli Bagra vs. The Union Of INDIA And 2 Ors

WP(C)/258/2025HC Gauhati10 Jun 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Md. Moninoor Islam vs. The Union Of INDIA And 4 Ors

WP(C)/2676/2024HC Gauhati08 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Dilip Sharma vs. The Union Of INDIA

WP(C)/3105/2025HC Gauhati05 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Debasish Boruah vs. The Union Of INDIA And 2 Ors

WP(C)/3149/2025HC Gauhati05 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Desnil Engineers And Anr vs. The Secretary, Iba And 3 Ors

WP(C)/5532/2020HC Gauhati04 Jun 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

M/S Assam Auto Spares vs. The State Of Assam And 2 Ors

WP(C)/1918/2024HC Gauhati04 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Aminur Rahman vs. The State Of Assam

AB/814/2025HC Gauhati03 Jun 2025

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

Riinamoni Gogoi vs. The Union Of INDIA And Ors

WP(C)/2706/2025HC Gauhati03 Jun 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Devendra Singh Rathore vs. CGST And Cx And Anr

WP(C)/209/2025HC Gauhati02 Jun 2025

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Maa Bagala Amusement Hub And Anr vs. Gaurav Bora

Crl.Pet./1343/2023HC Gauhati02 Jun 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Smti Gichak Daniam vs. The Union Of INDIA And 2 Ors

WP(C)/236/2025HC Gauhati01 Jun 2025

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Mahabir Tiwari vs. The Union Of INDIA And 4 Ors

WP(C)/567/2024HC Gauhati01 Jun 2025

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Dulal Chandra Mech vs. The Union Of INDIA And Ors

WP(C)/2873/2025HC Gauhati29 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Hemanta Kumar Bhagwati vs. The State Of Assam And 2 Ors

WP(C)/2700/2025HC Gauhati29 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Data Prime vs. The Union Of INDIA And Ors

WP(C)/2880/2025HC Gauhati29 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Nuruddin Ahmed Pathan vs. The State Of Assam And 4 Ors

WP(C)/2575/2025HC Gauhati29 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Jenia Namchoom vs. The Union Of INDIA And 2 Ors

WP(C)/221/2025HC Gauhati26 May 2025

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Ms/ Merle Construction And Marketing PVT LTD vs. The State Of Assam And Ors

WP(C)/2532/2025HC Gauhati25 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ansari Construction vs. Union Of INDIA

WP(C)/2793/2025HC Gauhati25 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Aman Gupta vs. The Union Of INDIA And Ors

WP(C)/2261/2025HC Gauhati25 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M. P. Constructions And Planners And 2 Ors vs. Union Of INDIA And 3 Ors

WP(C)/2233/2025HC Gauhati25 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Assam Enterprise And Anr vs. The State Of Assam And 2 Ors

WP(C)/2604/2025HC Gauhati25 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Commissioner Of CGST And Cx vs. Ms Srd Nutrients PVT LTD

I.A.(Civil)/583/2025HC Gauhati22 May 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KARDAK ETE

Industries And Trade Fair Association, Assam And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/1838/2025HC Gauhati20 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Capital Enterprises And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6184/2021HC Gauhati15 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Tanor Engineering And Anr vs. The State Of Assam And 4 Ors

WP(C)/2068/2025HC Gauhati15 May 2025

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Diganta Duarah vs. The Union Of INDIA And 4 Ors

WP(C)/2588/2025HC Gauhati15 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Smti Preety Sharma vs. The Union Of INDIA

WP(C)/2525/2025HC Gauhati13 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Shiv Steel Industries vs. The Union Of INDIA And 4 Ors

WP(C)/2374/2025HC Gauhati12 May 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Techi Alban vs. The State Of Assam

AB/456/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Bamang Sei vs. The State Of Assam

AB/453/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Raj Kumar Mishra vs. Union Of INDIA And 2 Ors

AB/707/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Aniket Sovasaria vs. The Union Of INDIA And 2 Ors

Bail Appln./1140/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Nabam Sina vs. The State Of Assam

AB/455/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Tayo Tallom Rending vs. The State Of Assam

AB/454/2025HC Gauhati07 May 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Ms Jitu Enterprises And Sounds Service vs. The Union Of INDIA

WP(C)/1258/2025HC Gauhati05 May 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Bindu Bhusan Banik vs. Union Of INDIA And 2 Ors

WP(C)/2225/2025HC Gauhati04 May 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Dulal Chandra Mech vs. The Union Of INDIA And 2 Ors

WP(C)/325/2025HC Gauhati04 May 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S S.D. Ceramics LLP vs. The Union Of INDIA And 6 Ors

WP(C)/2075/2025HC Gauhati01 May 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Hindustan Construction Company Limited vs. Union Of INDIA And 4 Ors

WP(C)/6826/2023HC Gauhati01 May 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Enling And Co vs. Union Of INDIA And 3 Ors

WP(C)/1699/2025HC Gauhati30 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Juri Bhuyan vs. Union Of INDIA And 3 Ors

WP(C)/1701/2025HC Gauhati30 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

The State Of Assam And Anr vs. Kabeer Mohammad Khan And Ors

I.A.(Civil)/1350/2025HC Gauhati29 Apr 2025

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Smti Tayo Devi vs. The Union Of INDIA And 2 Ors

WP(C)/189/2025HC Gauhati28 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Eco Tech Papers vs. The State Of Assam And 3 Ors

WP(C)/1834/2021HC Gauhati28 Apr 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Ramdhenu Packaging Solutions vs. The State Of Assam And 4 Ors

WP(C)/2500/2021HC Gauhati28 Apr 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Lalit Poly Weave LLP vs. The State Of Assam And 4 Ors

WP(C)/2068/2021HC Gauhati28 Apr 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ms Ganapati Enerprise And Anr vs. The State Of Assam And Ors

WP(C)/2153/2025HC Gauhati24 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Bipul Borah And Brothers vs. The Union Of INDIA And Ors

WP(C)/2165/2025HC Gauhati24 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Devendra Singh Rathore vs. The CGST And Cx And Anr

WP(C)/184/2025HC Gauhati23 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Bodoland Security Services vs. The Union Of INDIA And 3 Ors

I.A.(Civil)/1124/2025HC Gauhati22 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Lalit Narayan Jha @ Lalit Kant Jha vs. The Commissioner Of CGST And Cx And Anr

BA/39/2025HC Gauhati21 Apr 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Rameswar Steels vs. The State Of Assam And 2 Ors

WP(C)/2079/2025HC Gauhati10 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Jay Prakash Sharma vs. The State Of Assam And Ors

WP(C)/2063/2025HC Gauhati10 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

N B Bhattacharjee And Co vs. Union Of INDIA And 3 Ors

WP(C)/2074/2025HC Gauhati10 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Unnati Motors vs. The State Of Assam

WP(C)/2077/2025HC Gauhati10 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Jay Prakesh Sharma vs. The State Of Assam And Ors

WP(C)/2064/2025HC Gauhati10 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Smti Tayo Devi vs. The Union Of INDIA And 2 Ors

WP(C)/149/2025HC Gauhati09 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

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