Gauhati High Court GST Judgments — 2025

336 judgments, newest first. Page 3 of 4.

Lohit Gogoi vs. The State Of Assam And 2 Ors

WP(C)/2000/2025HC Gauhati09 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Manoj Kumar Sharma vs. The State Of Assam And 2 Ors

WP(C)/2002/2025HC Gauhati09 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Tai Saktar vs. The Union Of INDIA And 2 Ors

WP(C)/165/2025HC Gauhati09 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Mohhamad Arif vs. The State Of Assam And 2 Ors

WP(C)/1998/2025HC Gauhati09 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ranjima Brahma vs. The State Of Assam And 2 Ors

WP(C)/1751/2025HC Gauhati08 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Durga Motors vs. The State Of Ap And 4 Ors

WP(C)/159/2025HC Gauhati08 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Arun Dibruwal vs. Union Of INDIA

WP(C)/1856/2025HC Gauhati08 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The Union Of INDIA And 2 Ors vs. Natwar Kumar Jalan

I.A.(Civil)/336/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Nipunjay Basumatary vs. The State Of Assam And 3 Ors

WP(C)/1955/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S R. K. Construction vs. The Union Of INDIA And 2 Ors

WP(C)/1531/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Gajendra Kalita vs. The State Of Assam And 2 Ors

WP(C)/1528/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Natwar Kumar Jalan vs. The Union Of INDIA And 2 Ors

WP(C)/6821/2024HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ranjit Dutta vs. The Union Of INDIA And 6 Ors

WP(C)/1945/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Nitish Das vs. The State Of Assam And Ors

WP(C)/1319/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Smti Soma Banerjee vs. The State Of Assam And 3 Ors

WP(C)/1483/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ranjit Dutta vs. The State Of Assam And 2 Ors

WP(C)/1953/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Abdul Kahlek Mondal vs. The State Of Assam And 4 Ors

WP(C)/6431/2024HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Aniket Sovasaria vs. The Union Of INDIA

WP(C)/1894/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Druhi Traders And Anr vs. Union Of INDIA And Ors

WP(C)/1940/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The Union Of INDIA Ors vs. Shri Dharmendra Agarwal

I.A.(Civil)/661/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Mujahar Ali Sarkar vs. The State Of Assam And 5 Ors

WP(C)/5774/2024HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Naushad Ahmed vs. The State Of Assam And 2 Ors

WP(C)/1972/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Dharmendra Agarwal vs. The Union Of INDIA And 2 Ors

WP(C)/6963/2024HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Rubul Kalita vs. The State Of Assam And 3 Ors

WP(C)/1536/2025HC Gauhati07 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Lunkphi Rankha Enterprise vs. The Union Of INDIA

WP(C)/1771/2025HC Gauhati04 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shivan Dakpe vs. The Union Of INDIA And 2 Ors

WP(C)/117/2025HC Gauhati03 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Shiv Steel Industries vs. The Union Of INDIA And 4 Ors

WP(C)/1886/2025HC Gauhati03 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Hemen Deka And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/813/2024HC Gauhati02 Apr 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Skipper Limited vs. The State Of Assam And 2 Ors

WP(C)/3919/2024HC Gauhati02 Apr 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S M P Agarwalla vs. The Union Of INDIA And 2 Ors

WP(C)/1764/2023HC Gauhati02 Apr 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Shubham Jain vs. Union Of INDIA

Bail Appln./962/2025HC Gauhati02 Apr 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

M/S G R Nirmolia And Co vs. Union Of INDIA And Ors

WP(C)/1326/2025HC Gauhati02 Apr 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Prabin Jha vs. Union Of INDIA

Bail Appln./963/2025HC Gauhati02 Apr 2025

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

Ramniwas Roj vs. The Union Of INDIA And 2 Ors

WP(C)/146/2025HC Gauhati01 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Tayum Roma vs. The Union Of INDIA And 2 Ors

WP(C)/145/2025HC Gauhati01 Apr 2025

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

M/S Railtrack Concrete Products PVT LTD vs. The Union Of INDIA And 4 Ors

WP(C)/5476/2024HC Gauhati26 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Railtrack Concrete Products PVT LTD vs. The Union Of INDIA And Ors

I.A.(Civil)/543/2025HC Gauhati26 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Md Samsuddin Ahmed vs. The Union Of INDIA And 5 Ors

WP(C)/4542/2023HC Gauhati25 Mar 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Thunu Devi vs. Union Of INDIA And 4 Ors

WP(C)/2768/2024HC Gauhati24 Mar 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sanjib Singh vs. The Union Of INDIA And 4 Ors

WP(C)/3031/2024HC Gauhati24 Mar 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Silchar Municipal Board vs. The Union Of INDIA And 4 Ors

WP(C)/2930/2022HC Gauhati20 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Rishi Stonex vs. The State Of Assam And 3 Ors

WP(C)/1557/2025HC Gauhati20 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Binod Daimari vs. The State Of Assam And 4 Ors

WP(C)/5088/2024HC Gauhati18 Mar 2025

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

Bibhawori Baruah vs. The Union Of INDIA And 2 Ors

WP(C)/1036/2025HC Gauhati17 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Monoranjan Saikia vs. Union Of INDIA And 3 Ors

WP(C)/989/2025HC Gauhati17 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sri Mohan Mech vs. Union Of INDIA And 3 Ors

WP(C)/1215/2025HC Gauhati17 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sri Aniket Sovasaria vs. Union Of INDIA

Bail Appln./553/2025HC Gauhati17 Mar 2025

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Pritam Sovasaria vs. The Union Of INDIA And Ors

Bail Appln./477/2025HC Gauhati17 Mar 2025

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Nasim Aktar Choudhury vs. The Union Of INDIA And 5 Ors

WP(C)/1473/2025HC Gauhati16 Mar 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Barak Alloy vs. The Union Of INDIA And 3 Ors

WP(C)/2843/2021HC Gauhati12 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S. Bajrang Bali Roller Flour Mills And Anr vs. The State Of Assam And 5 Ors

WP(C)/4657/2018HC Gauhati11 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Langkung Ragia vs. The Union Of INDIA And 5 Ors

WP(C)/223/2024HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE NELSON SAILO

Moni Kanta Das vs. Union Of INDIA And 3 Ors

WP(C)/4500/2024HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Motaleb Bhuyan vs. The State Of Assam And 3 Ors

WP(C)/2244/2024HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Kamaiah Engineering Services Private Limited (Opc) vs. The State Of Assam And 3 Ors

WP(C)/2695/2024HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S C Zar Technologies And Anr vs. The State Of Assam And 3 Ors

WP(C)/3683/2024HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Pioneer Timber Seasoners vs. The Union Of INDIA And 5 Ors

WP(C)/1184/2025HC Gauhati10 Mar 2025

Bench: HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

Shree Niwas Basudeo And Co. And Anr vs. Union Of INDIA And 5 Ors

WP(C)/1584/2024HC Gauhati09 Mar 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S A2Z Infra Engineering LTD vs. The Union Of INDIA And 7 Ors

WP(C)/913/2025HC Gauhati06 Mar 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Associated Iron And Steel Co vs. Union Of INDIA

WP(C)/1937/2024HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Washid Ahmed And Anr vs. The State Of Assam And 6 Ors

WP(C)/1186/2025HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Syed Basid Hussain vs. The Union Of INDIA

WP(C)/774/2025HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Ganesh Tamuli Engineering Private Limited vs. The Union Of INDIA And 6 Ors

WP(C)/1763/2024HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Manoj Patni vs. The Union Of INDIA And 6 Ors

WP(C)/2245/2024HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Assam Steel Company vs. Union Of INDIA

WP(C)/2173/2024HC Gauhati04 Mar 2025

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Xss Beverage Co vs. The State Of Assam And 2 Ors

WP(C)/5340/2022HC Gauhati03 Mar 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

X Ss Beverage Co vs. The State Of Assam And 2 Ors

WP(C)/5342/2022HC Gauhati03 Mar 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

X Ss Beverage Co vs. The State Of Assam And 2 Ors

WP(C)/5347/2022HC Gauhati03 Mar 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

X Ss Beverage Co vs. The State Of Assam And 2 Ors

WP(C)/5341/2022HC Gauhati03 Mar 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

X Ss Beverage Co vs. The State Of Assam And 2 Ors

WP(C)/5346/2022HC Gauhati03 Mar 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Rama K Gupta And Company vs. The Panchayat And Rural Development Deptt And 2 Ors

WA/285/2024HC Gauhati03 Mar 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Apeejay Tea Limited vs. The Union Of INDIA And 2 Ors

WP(C)/3241/2023HC Gauhati02 Mar 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Sri Diganta Duarah vs. The Union Of INDIA And 4 Ors

WP(C)/935/2025HC Gauhati26 Feb 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Narendra Kumar Hazarika vs. The Union Of INDIA And 3 Ors

WP(C)/673/2025HC Gauhati26 Feb 2025

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Langkung Ragia vs. The Union Of INDIA Nad 5 Ors

MC(WP(C))/2/2025HC Gauhati24 Feb 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S High Tech Ecogreen Contractors LLP vs. The Joint Director And 2 Ors

WP(C)/4787/2024HC Gauhati24 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Ms Yassung Yangfo vs. The Union Of INDIA And 2 Ors

WP(C)/70/2025HC Gauhati23 Feb 2025

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Skamord Miningprivate LTD And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1861/2022HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sthenos Cement Private LTD And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1104/2022HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tassoalloys Private Limited And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1844/2022HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tassoalloys Private LTD And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1857/2022HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tassoalloys Private LTD. And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1850/2022HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/184/2024HC Gauhati16 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Duroply Industries Limited vs. The Union Of INDIA And 2 Ors

WP(C)/5357/2024HC Gauhati16 Feb 2025

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Amita Bhuwalka vs. Union Of INDIA And 4 Ors

WP(C)/6288/2024HC Gauhati13 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Commissioner, Central Goods And Services Tax And Central Excise vs. M/S Bharti Airtel LTD

C.Ex.App./11/2019HC Gauhati12 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S. Bharti Airtel LTD vs. The Commissioner Of Central Excise, Guwahati

C.Ex.App./7/2019HC Gauhati12 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Bharti Airtel LTD vs. Commissioner Of Central Excise

I.A.(Civil)/380/2025HC Gauhati12 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Bharti Airtel LTD vs. Commissioner Central Goods And Services Tax And Central Excise

I.A.(Civil)/381/2025HC Gauhati12 Feb 2025

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Jai Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5937/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Raj Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5960/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shiva Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5917/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sheo Shakti Coke Industries vs. The State Of Assam And 2 Ors

WP(C)/5133/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Raj Coke Industries vs. State Of Assam And 4 Ors

WP(C)/1828/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sheo Shakti Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/5954/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sethi Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/1860/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ganesh Met Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/2096/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ganesh Met Coke Industries vs. The State Of Assam And 4 Ors

WP(C)/2111/2019HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Shiva Coke Industries vs. The State Of Assam And 2 Ors

WP(C)/5139/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Jai Coke Industries vs. The State Of Assam And 2 Ors

WP(C)/5143/2018HC Gauhati11 Feb 2025

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

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