Gauhati High Court GST Judgments — 2026

297 judgments, newest first. Page 1 of 3.

Paramount Tea Marketing PVT. LTD vs. Union Of INDIA And 3 Ors

WP(C)/3399/2026HC Gauhati04 Nov 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Record only

Sampat Raj Jain vs. The State Of Assam And 3 Ors

WP(C)/2443/2025HC Gauhati03 Nov 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Record only

Saleem vs. The Union Of INDIA And 4 Ors

WP(C)/6663/2025HC Gauhati03 Nov 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ms R Ess Iron And Steel PVT LTD vs. Union Of INDIA And Ors

WP(C)/2033/2025HC Gauhati03 Nov 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Jashim Uddin vs. The State Of Assam And 5 Ors

WP(C)/4740/2026HC Gauhati01 Nov 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

The General Manager (R), Food Corporation Of INDIA, Regional Office (Nagaland) And Anr vs. M/S B.K. Enterprises

WA/11/2026HC Gauhati26 Oct 2026

Bench: HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER,HONBLE MR JUSTICE NCHUMBEMO MOZHUI

M/S Hindustan Coca-Cola Beverages PVT. LTD vs. The Commissioner, CGST And Cx, Dibrugarh And Anr

WP(C)/906/2026HC Gauhati14 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ratul Boro vs. The Union Of INDIA And 4 Ors

WP(C)/5747/2026HC Gauhati14 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Jashwant Sharma vs. The Union Of INDIA And A4 Ors

WP(C)/5751/2026HC Gauhati14 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Dipak Saikia vs. The Union Of INDIA And 4 Ors

WP(C)/5749/2026HC Gauhati14 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Saraswati Phukan vs. The Union Of INDIA And 4 Ors

WP(C)/5753/2026HC Gauhati14 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Rishi Stonex vs. The State Of Assam And 5 Others

WP(C)/2841/2025HC Gauhati13 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Do Nam Enterprise And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/5329/2026HC Gauhati13 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S D H Enterprise vs. The State Of Assam And 2 Ors

WP(C)/4633/2026HC Gauhati12 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Mmtc Pamp INDIA Private Limited And Anr vs. Commissioner Of Taxes, Assam And Ors

I.A.(Civil)/3603/2026HC Gauhati12 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Murlidhar Pareek vs. The Union Of INDIA And Ors

WP(C)/5650/2026HC Gauhati12 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Jehirul Islam vs. The State Of Assam And 4 Ors

WP(C)/5624/2026HC Gauhati12 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Pankaj Kumar Das vs. The Union Of INDIA And 10 Ors

WP(C)/5264/2026HC Gauhati12 Oct 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Dipen Chatia Phukon vs. The State Of Assam And Anr

AB/2607/2026HC Gauhati11 Oct 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Dipen Chetia Phukon vs. The State Of Assam And Anr

AB/2605/2026HC Gauhati11 Oct 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Mohammed Luthfur Rahman vs. The Union Of INDIA And 2 Ors

WP(C)/3857/2026HC Gauhati11 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Brajanath Gogoi And Anr vs. The State Of Assam And 3 Ors

WP(C)/5598/2026HC Gauhati08 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Smti Gollo Sarah vs. The Union Of INDIA And 3 Ors

WP(C)/506/2026HC Gauhati08 Oct 2026

Bench: HONOURABLE MR. JUSTICE NELSON SAILO

Bijoy Kumar Modi vs. The Union Of INDIA And Ors

WP(C)/1043/2025HC Gauhati05 Oct 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Vikas Singla And Anr vs. The State Of Assam

Bail Appln./3040/2026HC Gauhati04 Oct 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

M/S Ramniwas Agarwal And Sons(HUF) vs. The Union Of INDIA And 4 Ors

WP(C)/845/2024HC Gauhati04 Oct 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Biki Tania vs. The Union Of INDIA And 3 Ors

WP(C)/488/2026HC Gauhati30 Sept 2026

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

Ratul Chandra Roy vs. The State Of Assam And 8 Ors

WP(C)/5324/2024HC Gauhati29 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Majida Khatun And Ors vs. The State Of Assam

I.A.(Crl.)/1009/2026HC Gauhati29 Sept 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Soleman Ansary @ Ansari vs. The State Of Assam

Crl.Pet./351/2025HC Gauhati28 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Indu Sarma vs. Union Of INDIA And 3 Ors

WP(C)/4561/2026HC Gauhati27 Sept 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

The Chairman Central Board Of Indirect Taxes And Customs (CBIC) vs. Jitendra Pratap Singh And Anr

WP(C)/5178/2026HC Gauhati27 Sept 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Sri Hrishikesh Kalita vs. The State Of Assam

Bail Appln./2781/2026HC Gauhati27 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Principal Commissioner, CGST And Central Excise (Commissionerate), Guwahati And 2 Ors vs. Pepsico INDIA Holdings PVT. LTD. And Anr

I.A.(Civil)/1091/2026HC Gauhati22 Sept 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ms Moneswar Baro And Anr vs. The State Of Assam And 5 Ors

WP(C)/5116/2026HC Gauhati22 Sept 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Barak Ispat PVT. LTD vs. Union Of INDIA And 6 Ors

WP(C)/4488/2019HC Gauhati21 Sept 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Surya Business Private Limited vs. The State Of Assam And 3 Ors

WA/321/2026HC Gauhati21 Sept 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ananda Baruah vs. The Union Of INDIA And 2 Ors

WP(C)/7507/2019HC Gauhati16 Sept 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Chan Mia vs. The State Of Assam

Crl.Rev.P./290/2026HC Gauhati15 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Surya Business Private Limited vs. The State Of Assam And 2 Ors

WA/64/2026HC Gauhati14 Sept 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Surajit Barman vs. The State Of Assam

Bail Appln./2375/2026HC Gauhati13 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Madhu Karmakar vs. The State Of Assam And 5 Ors

WP(C)/5657/2025HC Gauhati13 Sept 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Sri Shyama Kant Mishra vs. The State Of Assam

AB/2179/2026HC Gauhati09 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

M/S Bhagya Kalita vs. Union Of INDIA And 6 Ors

WP(C)/6154/2024HC Gauhati08 Sept 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Taba Nitin vs. The Union Of INDIA And 3 Ors

WP(C)/430/2026HC Gauhati08 Sept 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

The Union Of INDIA vs. Biraj Poddar

Crl.Petn./119/2026HC Gauhati07 Sept 2026

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

Sri Vivek Kumar Gupta vs. The State Of Assam

Bail Appln./2479/2026HC Gauhati07 Sept 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

M/S Srd Groups And Anr vs. The State Of Assam And 2 Ors

WP(C)/4818/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Kakumoni Saikia vs. The State Of Assam And Othrs

WP(C)/2404/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Md. Tariq Hussain vs. The Union Of INDIA And 4 Ors

WP(C)/4807/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Surendra Kumar Agarwalla vs. The Union Of INDIA And 2 Ors

AB/2100/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Nizora Projects PVT LTD vs. Union Of INDIA And 3 Ors

WP(C)/4802/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Shubham Agarwal vs. The Union Of INDIA And 2 Ors

AB/2101/2026HC Gauhati06 Sept 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Nupur Bora vs. The State Of Assam

Bail Appln./1078/2026HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Moninoor Islam vs. The Union Of INDIA And Ors

WP(C)/2607/2025HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Roger Ramneimawi vs. The Union Of INDIA And 3 Ors

WP(C)/4426/2026HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

M/S New Hapjan Tea Company PVT LTD vs. The State Of Assam And 5 Ors

WP(C)/2468/2024HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Ragini Communication vs. The Union Of INDIA And Anr

WP(C)/3640/2025HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Hd Associates vs. The Union Of INDIA And Othrs

WP(C)/3066/2026HC Gauhati02 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ozone Pharmaceutical LTD (Unit Ii) (Earlier Ozone Ayurvedics) vs. Union Of INDIA And 2 Ors

WP(C)/2162/2026HC Gauhati01 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Aditya Agarwal vs. The Union Of INDIA And 2 Ors

AB/2069/2026HC Gauhati01 Sept 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Ozone Pharmaceuticals LTD vs. Union Of INDIA And 2 Ors

WP(C)/2163/2026HC Gauhati01 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ms Ganapati Enterprise And Anr vs. The State Of Assam And Ors

WP(C)/2274/2025HC Gauhati01 Sept 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Sanjay Tamuly vs. The State Of Assam

Bail Appln./2022/2026HC Gauhati30 Aug 2026

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Smt Kavita Mandelia vs. The Union Of INDIA And 8 Ors

WP(C)/4298/2026HC Gauhati30 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Ashok Kumar Mandelia vs. The Union Of INDIA And 7 Ors

WP(C)/4299/2026HC Gauhati30 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Smt Ritu Mandelia vs. The Union Of INDIA And 7 Ors

WP(C)/4286/2026HC Gauhati30 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Majida Khatun And 2 Ors vs. The State Of Assam

AB/2006/2026HC Gauhati27 Aug 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

M/S Shiv Steel Industries vs. The Union Of INDIA And 5 Ors

WP(C)/6591/2025HC Gauhati27 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Commissioner Of Central Excise And Service Tax, Dibrugarh vs. M/S Oil And Natural Gas Commission Limited

I.A.(Civil)/1071/2026HC Gauhati26 Aug 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Commissioner Of CGST And Central Excise, Dibrugarh vs. M/S Oil INDIA Limited

I.A.(Civil)/439/2026HC Gauhati26 Aug 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Commissioner Of CGST And Central Excise, Dibrugarh vs. M/S Oil INDIA Limited

C.Ex.App./1/2026HC Gauhati26 Aug 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Commissioner Of Central Excise And Service Tax, Dibrugarh vs. M/S Oil And Natural Gas Commission Limited

C.Ex.App./4/2026HC Gauhati26 Aug 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Bhuban Nath vs. The State Of Ap

AB/66/2026HC Gauhati24 Aug 2026

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

Smti Trishna Barman vs. The Union Of INDIA

Bail Appln./2217/2026HC Gauhati23 Aug 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

M/S Khan Enterprise Alias Js Enterprise And Anr vs. The State Of Assam And Anr

WP(C)/5483/2025HC Gauhati19 Aug 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Vineet Kumar Poddar Alias Vineet Poddar vs. The State Of Assam

Bail Appln./2333/2026HC Gauhati19 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Shahbaz Haider vs. The State Of Assam And Anr

Bail Appln./2274/2026HC Gauhati19 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Sri Gopikrishna Infrastructure Private Limited vs. The Union Of INDIA And 6 Ors

WP(C)/4396/2026HC Gauhati18 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Brahmaputra Cracker And Polymer Limited vs. Commissioner Of CGST And Excise, Dibrugarh

I.A.(Civil)/2804/2026HC Gauhati18 Aug 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Indian Oil Corporation LTD. And 3 Ors vs. M/S B K Construction And Anr

WA/232/2026HC Gauhati16 Aug 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Ankit Choudhary vs. The Union Of INDIA And 7 Ors

WP(C)/3088/2026HC Gauhati13 Aug 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Sri Saranga Das vs. The State Of Assam And 7 Ors

WP(C)/333/2026HC Gauhati13 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Dhananjoy Kr Uzir vs. The State Of Assam And 8 Ors

WP(C)/300/2026HC Gauhati13 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ramesh Rai vs. The State Of Assam And 3 Ors

WP(C)/6309/2025HC Gauhati13 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Dutta Agency vs. Union Of INDIA And 3 Ors

WP(C)/4309/2026HC Gauhati13 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hazarika Brothers vs. The Union Of INDIA And 3 Ors

WP(C)/3261/2026HC Gauhati12 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Deepak Shaw vs. The State Of Assam

Bail Appln./2204/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Pankaj Kumar Das vs. The Union Of INDIA And 3 Ors

AB/1848/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Smti Trishna Barman vs. The Union Of INDIA And 2 Ors

I.A.(Crl.)/808/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

M/S Rajkonwar And Sons vs. The Union Of INDIA

I.A.(Civil)/1709/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Gangte Togung vs. The Union Of INDIA And 2 Ors

WP(C)/380/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

Shri Jitendra Shaw vs. The State Of Assam

Bail Appln./2202/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Shahina Alias Shahida Sultana vs. The State Of Assam And Anr

Bail Appln./2009/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Md. Naushad vs. The State Of Assam

Bail Appln./1772/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Shri Ajay Kumar Yadav vs. The State Of Assam

Bail Appln./2153/2026HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

M/S Rajkonwar And Sons And Anr vs. The Union Of INDIA And 6 Ors

WP(C)/4367/2022HC Gauhati10 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Surya Business Private Limited vs. The State Of Assam And 3 Ors

WP(C)/528/2024HC Gauhati09 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Surendra Sharma vs. The State Of Assam And 3 Ors

WP(C)/3035/2026HC Gauhati09 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nikhil Sharma vs. The State Of Assam

Bail Appln./2035/2026HC Gauhati09 Aug 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

← 2025