Gauhati High Court GST Judgments — 2026

297 judgments, newest first. Page 2 of 3.

Kipa Tapu vs. The Union Of INDIA And 4 Ors

WP(C)/369/2026HC Gauhati06 Aug 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Rajib Agarwala vs. The Union Of INDIA And 5 Ors

WP(C)/2722/2024HC Gauhati06 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Nesar Ahmed vs. Assistant Commissioner Of State Tax And 2 Ors

WP(C)/952/2026HC Gauhati03 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Mehak Enterprise And Anr vs. The Union Of INDIA And 5 Ors

WP(C)/4047/2026HC Gauhati03 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Gias Uddin Ahmed And Anr vs. The Union Of INDIA And Ors

WP(C)/2540/2025HC Gauhati02 Aug 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Prasanta Kumar Bora vs. The Union Of INDIA And 8 Ors

WP(C)/4069/2026HC Gauhati02 Aug 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Jyotisha Technology Private Limited vs. Directorate Of Enforcement

CRL.REVN/15/2026HC Gauhati30 Jul 2026

Bench: HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER

Chandan Kumar Alias Chandan Kumar Rai vs. The State Of Assam

Bail Appln./2104/2026HC Gauhati29 Jul 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Brahmaputra Tele Productions PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2848/2024HC Gauhati28 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Nishitendu Das vs. The Union Of INDIA And 3 Ors

WP(C)/3924/2026HC Gauhati28 Jul 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Rupak Modak vs. The Union Of INDIA And Others

WP(C)/3802/2026HC Gauhati27 Jul 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Ruhini Gogoi vs. Oil And Natural Gas Corporation And Anr

WP(C)/100/2026HC Gauhati27 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Nehkhohao Haokip And 2 Ors vs. The Union Of INDIA And 2 Ors

WP(C)/3871/2026HC Gauhati26 Jul 2026

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Sushanta Kumar Nayak vs. The State Of Assam And 5 Ors

WP(C)/1835/2026HC Gauhati23 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Amit Kumar Jha vs. The State Of Assam

Bail Appln./1904/2026HC Gauhati21 Jul 2026

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Ranjan Dutta vs. The Union Of INDIA And Anr

WP(C)/5499/2022HC Gauhati21 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Abdur Rezzak vs. The Union Of INDIA And 2 Ors

WP(C)/328/2026HC Gauhati21 Jul 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

The General Manager (Cons), N.F. Railway And 3 Ors vs. Hcc Cpl (Jv) And Anr

I.A.(Civil)/2135/2025HC Gauhati21 Jul 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Bitchem Asphalt Technologies LTD vs. Union Of Indai And 4 Ors

WA/230/2026HC Gauhati19 Jul 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S North East Petrochemicals vs. The Union Of INDIA And Othrs

WP(C)/2884/2026HC Gauhati16 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Shaarc Projects LTD. And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/4269/2022HC Gauhati16 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Abala Auto Agency vs. The Union Of INDIA And 3 Ors

WP(C)/2900/2026HC Gauhati16 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Advance Engineering Farms And Equipments vs. The State Of Assam And 3 Ors

WP(C)/4312/2024HC Gauhati15 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Sri Prasan Trading Company vs. Union Of INDIA And 3 Ors

WP(C)/3655/2023HC Gauhati15 Jul 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S B R Steel Corporation vs. The Union Of INDIA And 3 Ors

WP(C)/1740/2022HC Gauhati14 Jul 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mollah Jakir Hussain And Anr vs. The State Of Assam

Bail Appln./1757/2026HC Gauhati12 Jul 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Nikhil Sharma vs. The State Of Assam

Bail Appln./1857/2026HC Gauhati12 Jul 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

The Union Of INDIA vs. M/S Sms Smelters Limited

IA(C)/299/2025HC Gauhati01 Jul 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE,HONOURABLE MR. JUSTICE BUDI HABUNG

The Union Of INDIA vs. M/S Sms Smelters Limited

IA(C)/298/2025HC Gauhati01 Jul 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE,HONOURABLE MR. JUSTICE BUDI HABUNG

Simplex Infrastructures Limited vs. The State Of Assam And 5 Ors

WP(C)/5631/2022HC Gauhati30 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Simplex Infrastructures LTD vs. The State Of Assam And 5 Ors

WP(C)/3206/2023HC Gauhati30 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Shweta Urvashi Construction And Co vs. The Union Of INDIA And Othrs

WP(C)/3339/2026HC Gauhati23 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bharat Kumar Soni @ Bharat Soni @ Ajay Soni vs. The State Of Assam

Bail Appln./1615/2026HC Gauhati23 Jun 2026

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

S R Enterprise vs. The Union Of INDIA And 2 Ors

WP(C)/3345/2026HC Gauhati23 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Shri Karikho Kri vs. Dr. Mohesh Chai And 3 Ors

IA(C)/90/2026HC Gauhati21 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Shri Petro Chemical Mercantile PVT. LTD vs. The Union Of INDIA And 5 Ors

WP(C)/29/2026HC Gauhati21 Jun 2026

Bench: HON'BLE MR. JUSTICE NELSON SAILO

Tai Miri vs. The Union Of INDIA And 2 Ors

WP(C)/274/2026HC Gauhati21 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S. Aliya Enterprise vs. The Commissioner Of Customs (Preventive) And 4 Ors

WP(C)/2272/2026HC Gauhati18 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sarvadeva Vanijya PVT. LTD vs. The Union Of INDIA And 6 Ors

WP(C)/20/2026HC Gauhati17 Jun 2026

Bench: HON'BLE MR. JUSTICE PRANJAL DAS

Ms Dona Food Beverages Private Limited vs. The Union Of INDIA

WP(C)/5689/2024HC Gauhati17 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Gb Logistics Commerce Limited vs. The Union Of INDIA And Ors

WP(C)/1619/2026HC Gauhati17 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Sarada Refrigeration And Air Condition And Anr vs. The State Of Assam And 2 Ors

WP(C)/2345/2026HC Gauhati16 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Smt Sunita Rai vs. The Union Of INDIA And 2 Ors

WP(C)/3165/2026HC Gauhati16 Jun 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Mukesh Jalan vs. The State Of Assam And 2 Ors

Bail Appln./1461/2026HC Gauhati16 Jun 2026

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

Smt Jumoni Boruah Phukan vs. The Union Of INDIA And 2 Ors

WP(C)/3071/2026HC Gauhati11 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Eastern Gas And Associates vs. The Union Of INDIA And 2 Ors

WP(C)/3085/2023HC Gauhati11 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Md Nekib Hussain vs. The Union Of INDIA

I.A.(Civil)/1968/2026HC Gauhati11 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Md Alal Uddin vs. The Union Of INDIA And 5 Ors

WP(C)/4367/2023HC Gauhati11 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S Debojit Deb And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/1653/2026HC Gauhati11 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Sri Chongtham Manabandra Singh vs. The Union Of INDIA And 2 Ors

WP(C)/3000/2026HC Gauhati09 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Shree Ganpati Rice Mill And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3046/2026HC Gauhati09 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Abul Sheikh vs. The State Of Assam

Bail Appln./1438/2026HC Gauhati08 Jun 2026

Bench: HONOURABLE MRS. JUSTICE MITALI THAKURIA

M/S Tata Projects Limited, Assam vs. Union Of INDIA And 4 Ors

WP(C)/2922/2025HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bitchem Asphalt Technologies Limited vs. Union Of INDIA And 4 Ors

WP(C)/1113/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Smti Ivy Dutta vs. The Union Of INDIA And 3 Ors

WP(C)/2913/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Nadar Hussain vs. The Union Of INDIA And 5 Ors

WP(C)/25/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Pankaj Kr Agarwal Alias Pankaj Agarwal vs. The Union Of INDIA And 2 Ors

WP(C)/2932/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Super Traders vs. The Union Of INDIA And Othrs

WP(C)/2949/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Mayank Bansal vs. The Union Of INDIA And 5 Ors

WP(C)/24/2026HC Gauhati07 Jun 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Metal Syndicate And Other vs. The Union Of INDIA And Others

WP(C)/2960/2026HC Gauhati04 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

The State Of Assam And 3 Ors vs. Balen Roy Medhi

WA/393/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Narayan Enterprise And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/2933/2026HC Gauhati03 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Sri Shib Das Kangsa Banik vs. The Union Of INDIA And Anr

WP(C)/2935/2026HC Gauhati03 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Bobita Borah vs. The State Of Assam And 4 Ors

WA/388/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The State Of And 3 Ors vs. Balen Roy Medhi And Anr

WA/82/2025HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Hemanta Kumar Borah vs. The State Of Assam And 4 Ors

WA/428/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The State Of Assam And 3 Ors vs. Balen Roy Medhi And Anr

WA/41/2025HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Diganta Borah vs. The State Of Assam And 4 Ors

WA/397/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Diganta Borah vs. The State Of Assam And 4 Ors

WA/386/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

The State Of Assam And Ors vs. Balen Roy Medhi

WA/381/2024HC Gauhati03 Jun 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sri Gurucharan Kangsa Banik vs. The Union Of INDIA And Anr

WP(C)/2881/2026HC Gauhati02 Jun 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Md. Nekib Hussain vs. The Union Of INDIA And 2 Ors

WP(C)/2789/2026HC Gauhati31 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Tadar Akin vs. The Union Of INDIA And 2 Ors

WP(C)/237/2026HC Gauhati31 May 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Bhushan Chandra Deka vs. The Union Of INDIA And 3 Ors

WP(C)/2730/2026HC Gauhati31 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Kamlesh Pandey vs. The Union Of INDIA And 2 Ors

AB/57/2026HC Gauhati28 May 2026

Bench: HONOURABLE MR. JUSTICE BUDI HABUNG

M/S H D Enterprise And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/231/2026HC Gauhati28 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Mednomic Healthcare Private Limited vs. The Union Of INDIA And 5 Ors

WP(C)/1610/2026HC Gauhati28 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sri Jonah Terang vs. The Union Of INDIA And 3 Ors

WP(C)/2717/2026HC Gauhati28 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Huma Power And Tower PVT LTD vs. The State Of Assam And 2 Ors

WP(C)/2147/2026HC Gauhati28 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ramen Deka vs. The Union Of INDIA And 5 Ors

WP(C)/1695/2026HC Gauhati25 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Limin Enterprises And Anr vs. The State Of Ap And 6 Ors

WP(C)/155/2025HC Gauhati24 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Impact Inc vs. The State Of Assam And 3 Ors

WP(C)/2665/2026HC Gauhati21 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Chandan Deka vs. The Union Of INDIA And 4 Ors

WP(C)/2081/2026HC Gauhati19 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Hem Chandra Sharma vs. The State Of Assam And 2 Ors

WP(C)/2598/2026HC Gauhati19 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Taba Raju vs. The Union Of INDIA And 2 Ors

WP(C)/223/2026HC Gauhati19 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Smti Bina Taipodia vs. The Union Of INDIA And 2 Ors

WP(C)/212/2026HC Gauhati17 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Brahmaputra Tele Productions Private Limited vs. The State Of Assam And 2 Ors

WP(C)/1594/2026HC Gauhati17 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shree Bhairav Nath Enterprise vs. Pradeep Kumar Dwivedi, Ias

Cont.Cas(C)/9/2025HC Gauhati14 May 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Ms Riyan Enterprises And Anr vs. The State Of Assam And 2 Ors

WP(C)/2258/2026HC Gauhati12 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Shri Chinmoy Saha vs. The Union Of INDIA And 3 Ors

WP(C)/2467/2026HC Gauhati12 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Nijumoni Gogoi vs. The Union Of INDIA And Othrs

WP(C)/2383/2026HC Gauhati10 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Impact Inc vs. The Union Of INDIA And Othrs

WP(C)/2375/2026HC Gauhati07 May 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Bahadur Islam vs. The Union Of INDIA And Anr

Crl.Rev.P./180/2026HC Gauhati06 May 2026

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Ms Jericho Chemicals LLP vs. The Union Of INDIA And 4 Ors

WP(C)/2342/2026HC Gauhati06 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Edison International vs. The Union Of INDIA And Ors

WP(C)/804/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Creation Advertising vs. The Union Of INDIA And Ors

WP(C)/800/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Rhino Enterprise vs. The Union Of INDIA And Ors

WP(C)/805/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Sagar Enterprise And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2357/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ms B K Construction vs. The Union Of INDIA And Ors

WP(C)/479/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Aida Bitumex And Anr vs. The State Of Assam And 6 Ors

WP(C)/2300/2026HC Gauhati03 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

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