BharatTaxGST

Gauhati High Court GST Judgments — 2026

300 judgments, newest first. Page 3 of 3.

M/S Sagar Enterprise And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/2357/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ms B K Construction vs. The Union Of INDIA And Ors

WP(C)/479/2026HC Gauhati05 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Aida Bitumex And Anr vs. The State Of Assam And 6 Ors

WP(C)/2300/2026HC Gauhati03 May 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

M/S Mahesh Kumar Chanani And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/5050/2024HC Gauhati03 May 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S Aroon Aviation Services Private Limited vs. Union Of INDIA And 4 Ors

WP(C)/1132/2025HC Gauhati29 Apr 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S. Godrej Consumer Products LTD vs. Union Of INDIA And 2 Ors

WP(C)/3806/2020HC Gauhati28 Apr 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

The Assam Co Op Apex Bank LTD vs. The Union Of INDIA And 3 Ors

WP(C)/2231/2026HC Gauhati28 Apr 2026

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Rakhe Achi vs. The Union Of INDIA And 2 Ors

WP(C)/179/2026HC Gauhati28 Apr 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Yamang Siram vs. The Union Of INDIA And 2 Ors

WP(C)/185/2026HC Gauhati28 Apr 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sujit Kumar Chanda vs. The State Of Assam And 7 Ors

PIL/40/2024HC Gauhati27 Apr 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Sujit Kumar Chanda vs. The State Of Assam And 5 Ors

PIL/2/2025HC Gauhati27 Apr 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Commissioner Of CGST And Excise vs. M/S Rishu Enterprise

C.Ex.App./6/2025HC Gauhati21 Apr 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Indra Konwar vs. The Union Of INDIA And 3 Ors

WP(C)/2083/2026HC Gauhati21 Apr 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Frontier Construction Company vs. Union Of INDIA And 3 Ors

WP(C)/1136/2024HC Gauhati20 Apr 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Green Valley Diagnostics And Hospitals PVT LTD vs. The Union Of INDIA And 3 Ors

WP(C)/5163/2022HC Gauhati20 Apr 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Samujjal Phukan vs. The Union Of INDIA And 2 Ors

WP(C)/5236/2022HC Gauhati20 Apr 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sonu Ahuja vs. The State Of Ap And 2 Ors

WP(C)/164/2026HC Gauhati09 Apr 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

M/S S3 Enterprise And Anr vs. Union Of INDIA And 3 Ors

WP(C)/703/2024HC Gauhati06 Apr 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Manik Chand And Sons (Jewellers) PVT. LTD vs. The Union Of INDIA And 5 Ors

WA/102/2026HC Gauhati06 Apr 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

R P Infratech And Anr vs. The State Of Assam And 3 Ors

WP(C)/1446/2026HC Gauhati05 Apr 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sakil Zaman vs. The Union Of INDIA And 2 Ors

WP(C)/1978/2026HC Gauhati05 Apr 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Basanta Kumar Gogoi vs. The State Of Assam And 3 Ors

WP(C)/1754/2026HC Gauhati05 Apr 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Saurabh Agarwalla vs. Union Of INDIA And 3 Ors

WP(C)/1733/2026HC Gauhati05 Apr 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Sarda Eco Power LTD vs. The State Of Assam And 3 Ors

WP(C)/1970/2026HC Gauhati05 Apr 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Norseman Oilfield Technologies Fz-Llc And Anr vs. M/S Oil INDIA Limited And 5 Ors

WP(C)/1840/2026HC Gauhati30 Mar 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Sama Yangfo vs. The Union Of INDIA And 2 Ors

WP(C)/133/2026HC Gauhati30 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Amzad Ali vs. The State Of Assam And Ors

WP(C)/1541/2026HC Gauhati26 Mar 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Apurba Enterprise And Anr vs. The State Of Assam And 8 Ors

WP(C)/1216/2026HC Gauhati24 Mar 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

Sri Tai Tajik Tajik Tai And Anr vs. The Union Of INDIA And 4 Ors

AB/2690/2025HC Gauhati24 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA

Mr. Thekrubizolie And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/129/2024HC Gauhati22 Mar 2026

Bench: HON'BLE MR. JUSTICE DEVASHIS BARUAH

M/S Unii Packagers vs. Union Of INDIA And 2 Ors

WP(C)/5602/2025HC Gauhati22 Mar 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Mr Thekrubizolie And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/130/2024HC Gauhati22 Mar 2026

Bench: HON'BLE MR. JUSTICE DEVASHIS BARUAH

M/S Iti LTD vs. The Union Of INDIA And 6 Ors

WP(C)/150/2024HC Gauhati19 Mar 2026

Bench: HON'BLE MR. JUSTICE DEVASHIS BARUAH

Dug Rade vs. The Union Of INDIA And 2 Ors

WP(C)/108/2026HC Gauhati18 Mar 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Commissioner Of CGST And Excise vs. M/S Brahmaputra Cracker And Polymer LTD

I.A.(Civil)/649/2026HC Gauhati17 Mar 2026

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE PRANJAL DAS

Shri Gour Chandra Saha vs. The Union Of INDIA And 2 Ors

AB/2615/2025HC Gauhati17 Mar 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Ms Borthakur And Associates vs. Megha Nidhi Dahal Ias

Cont.Cas(C)/266/2024HC Gauhati17 Mar 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Pavneet Gulati vs. The State Of Assam And 2 Ors

Crl.Pet./761/2025HC Gauhati16 Mar 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

M/S Nayanjyoti Transport Services vs. Union Of INDIA And 4 Ors

WP(C)/3825/2023HC Gauhati16 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Shri Khusdeep Bansal And Anr vs. The State Of Assam And Anr

Crl.Pet./1189/2025HC Gauhati16 Mar 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Jatan Saha vs. The State Of Assam And 2 Ors

WP(C)/1361/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Faizuddin Ahmed vs. The State Of Assam And Ors

WP(C)/1472/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Ganapati Enterprise And Anr vs. The State Of Assam And 3 Ors

WP(C)/1269/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Biswajit Sutradhar vs. The State Of Assam And 2 Ors

WP(C)/1235/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Nit Traders And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/1360/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Manoj Kumar Goyal vs. Central Bureau Of Investigation

Bail Appln./153/2026HC Gauhati15 Mar 2026

Bench: HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

Brahmaputra Tele Productions PVT LTD vs. The State Of Assam And 2 Ors

WP(C)/1270/2026HC Gauhati12 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Hrd Commercial Industrial Security Force Private Limited vs. The State Of Assam And 2 Ors

WP(C)/1122/2026HC Gauhati12 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Garg Associates vs. The State Of Assam And 3 Ors

WP(C)/1450/2026HC Gauhati12 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Gautam Banerjee vs. The Union Of INDIA And 3 Ors

WP(C)/1645/2023HC Gauhati11 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

The Additional Director General Of The Directorate General Of GST Intelligence Dggi vs. Ms Sarvadeva Vanijya PVT LTD And Ors

I.A.(Civil)/705/2026HC Gauhati11 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md Mustafizur Rahman Laskar vs. The State Of Assam

Bail Appln./550/2026HC Gauhati10 Mar 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Panchatantra Tours And Travels vs. The Union Of INDIA And 2 Ors

WP(C)/1231/2026HC Gauhati10 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sanjay Rajendra Jv vs. The Union Of INDIA And 3 Ors

WP(C)/1410/2026HC Gauhati10 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Ankit Choudhury vs. Union Of INDIA And 3 Ors

WP(C)/2400/2023HC Gauhati10 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Pulin Borah vs. The Union Of INDIA And 3 Ors

WP(C)/1407/2026HC Gauhati10 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Madan Baidya vs. The Union Of INDIA And 3 Ors

WP(C)/267/2024HC Gauhati10 Mar 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Subhash Agarwalla vs. The State Of Assam And 4 Ors

WP(C)/683/2024HC Gauhati09 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Mahesh Kumar Agarwala vs. The Union Of INDIA And 3 Ors

WP(C)/1359/2026HC Gauhati08 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sanjaiso Halai vs. The Union Of INDIA And 2 Ors

WP(C)/86/2026HC Gauhati05 Mar 2026

Bench: HONOURABLE MR. JUSTICE ANJAN MONI KALITA

M/S R S Cooling Appliances vs. The Union Of INDIA And 3 Ors

WP(C)/1116/2026HC Gauhati05 Mar 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Atul Bokriya And 5 Ors vs. State Of Nagaland

Crl. Pet./21/2025HC Gauhati01 Mar 2026

Bench: HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER

M/S Deepak Construction Co vs. The State Of Assam And 3 Ors

WP(C)/984/2026HC Gauhati26 Feb 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Md Neshar vs. The State Of Assam

Crl.Pet./134/2026HC Gauhati25 Feb 2026

Bench: HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

Sri Naimul Islam Barbhuiya vs. The Union Of INDIA And 3 Ors

WP(C)/1066/2026HC Gauhati24 Feb 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Pratik Raj Gautam vs. The Union Of INDIA And 3 Ors

WP(C)/1056/2026HC Gauhati24 Feb 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

The Central Board Of Indirect Taxes And Customs And 3 Ors vs. Mahabir Tiwari

WA/37/2025HC Gauhati22 Feb 2026

Bench: HONOURABLE MR. JUSTICE KARDAK ETE,HONOURABLE MR. JUSTICE BUDI HABUNG

Star Cement LTD vs. The Union Of INDIA And Anr

WP(C)/4412/2020HC Gauhati22 Feb 2026

Bench: HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

Mrs Bobismrita Chetia Gogoi vs. The Union Of INDIA And 2 Ors

WP(C)/956/2026HC Gauhati19 Feb 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Mahendra Gurung vs. Union Of INDIA And 3 Ors

WP(C)/900/2026HC Gauhati19 Feb 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Tech Business INDIA PVT. LTD. And Anr vs. The State Of Assam And 2 Ors

WP(C)/6784/2024HC Gauhati19 Feb 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Ankit Choudhary vs. Union Of INDIA And 2 Ors

WP(C)/875/2026HC Gauhati16 Feb 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Shashi Kumar Choudhury vs. Union Of INDIA And 3 Ors

WP(C)/878/2026HC Gauhati16 Feb 2026

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Ad Enterprise And Anr vs. The State Of Assam And Othrs

WP(C)/654/2026HC Gauhati15 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Pranjit Kr. Deka vs. The Union Of INDIA And Ors

WP(C)/817/2026HC Gauhati12 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Jahangir Miah vs. The State Of Assam And 2 Ors

WP(C)/739/2026HC Gauhati12 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S J. N. Enterprise And 2 Ors vs. The State Of Assam And 2 Ors

WP(C)/158/2026HC Gauhati12 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Ejangpo Integrated Farm And Anr vs. The State Of Assam And 2 Ors

WP(C)/743/2026HC Gauhati12 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Surya Business Private Limited vs. The State Of Assam And 2 Ors

WP(C)/6666/2024HC Gauhati11 Feb 2026

Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY

Amarnath Ashok Sawant vs. The State Of Assam

Crl.Pet./676/2024HC Gauhati10 Feb 2026

Bench: HONOURABLE MR. JUSTICE PRANJAL DAS

Rimima Trading (Opc) PVT. LTD vs. The State Of Assam And 2 Ors

WP(C)/721/2026HC Gauhati10 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Hansbir Betala vs. The Union Of INDIA

I.A.(Civil)/362/2026HC Gauhati10 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Choudhury Tea And Agro Industries PVT LTD vs. Union Of INDIA And Ors

WP(C)/252/2026HC Gauhati10 Feb 2026

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Md Shoriful Islam vs. The State Of Assam And Others

WP(C)/472/2026HC Gauhati05 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md Shoriful Islam vs. The State Of Assam And 3 Ors

WP(C)/471/2026HC Gauhati05 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Bishwajit Sharma vs. The Union Of INDIA And Ors

WP(C)/588/2026HC Gauhati04 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Mr Soidur Rahman vs. The State Of Assam And 2 Ors

WP(C)/521/2026HC Gauhati03 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Ms N Chetia And Sons Trading And 2 Ors vs. The State Of Assam And 3 Ors

WP(C)/4840/2025HC Gauhati03 Feb 2026

Bench: HONOURABLE MR. JUSTICE ROBIN PHUKAN

Veerprabhu Auto PVT. LTD vs. The State Of Assam And 3 Ors

WP(C)/2728/2024HC Gauhati03 Feb 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

The Central Board Of Indirect Taxes And Customs And 3 Ors vs. Mahabir Tiwari

IA(C)/202/2025HC Gauhati01 Feb 2026

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Sri Mohan Brahma vs. The State Of Assam And 2 Ors

WP(C)/73/2026HC Gauhati29 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Nabin Roy vs. The Union Of INDIA And 2 Ors

WP(C)/265/2026HC Gauhati27 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Champak Borah vs. The State Of Assam And 3 Ors

WP(C)/263/2026HC Gauhati27 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Akashjyoti Konwar vs. The State Of Assam And 5 Ors

WP(C)/6756/2024HC Gauhati21 Jan 2026

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

Ankit Agarwal vs. The Union Of INDIA And 2 Ors

AB/2207/2025HC Gauhati20 Jan 2026

Bench: HONOURABLE MR. JUSTICE RAJESH MAZUMDAR

Arnab Kumar vs. The State Of Assam And 2 Ors

WP(C)/6904/2025HC Gauhati08 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Sri Jogendra Sarmah vs. The State Of Assam And 3 Ors

WP(C)/64/2026HC Gauhati08 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Arnab Kumar vs. The State Of Assam And 2 Ors

WP(C)/6903/2025HC Gauhati08 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Md Abjal Ali vs. The Union Of INDIA And 2 Ors

WP(C)/69/2026HC Gauhati06 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

Rinku Das vs. Union Of INDIA And 3 Ors

WP(C)/4034/2023HC Gauhati05 Jan 2026

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

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