Commissioner Of Central Excise And Service Tax, Dibrugarh v. M/S Oil And Natural Gas Commission Limited

Court: Gauhati High Court
Case number: I.A.(Civil)/1071/2026
Date of judgment: 26 Aug 2026
Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA
Petitioner: COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DIBRUGARH
Respondent: M/S OIL AND NATURAL GAS COMMISSION LIMITED
CNR: GAHC010218952025

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