Commissioner Of CGST And Central Excise, Dibrugarh v. M/S Oil INDIA Limited

Court: Gauhati High Court
Case number: C.Ex.App./1/2026
Date of judgment: 26 Aug 2026
Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA,HONOURABLE MR. JUSTICE ANJAN MONI KALITA
Petitioner: COMMISSIONER OF CGST AND CENTRAL EXCISE, DIBRUGARH
Respondent: M/S OIL INDIA LIMITED
CNR: GAHC010017902026

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Gauhati High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.