Gauhati High Court GST Judgments — 2024

264 judgments, newest first. Page 2 of 3.

Mizo Publication Private Limited vs. Union Of INDIA And 5 Ors

WP(C)/3661/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sankha Press Private Limited vs. Union Of INDIA And 5 Ors

WP(C)/3665/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Dna Agrotech Private Limited vs. Union Of INDIA And 6 Ors

WP(C)/4756/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Merle Construction And Marketing PVT. LTD vs. The Union Of INDIA And 3 Ors

WP(C)/3865/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Pankaj Khanikar vs. The Union Of INDIA And 4 Ors

WP(C)/3607/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S. Barkataki Print And Media Services vs. Union Of INDIA And 4 Ors

WP(C)/3585/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Nitai Kangsa Banik And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/3877/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Ariyan Drug And Surgicals And Anr vs. The Union Of INDIA

WP(C)/4596/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Jagadish Das vs. The Union Of INDIA And 5 Ors

WP(C)/4257/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Ms Mahabir Stores vs. The Union Of INDIA And 3 Ors

WP(C)/4592/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Pallab Kumar Pandit vs. Union Of INDIA And 4 Ors

WP(C)/4118/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Vardhman Stores And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4593/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Ruchi Bastralaya And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4590/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Kakoti Engineering Works And Anr vs. Union Of INDIA And 6 Ors

WP(C)/4490/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Good Will Hardware And Anr vs. The Union Of INDIA

WP(C)/4594/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Goyal Hardware And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4577/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S A B Enterprise And Anr vs. The Union Of INDIA

WP(C)/4595/2024HC Gauhati18 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Sakambari Flour Mills PVT LTD. And 8 Ors vs. The Food Corporation Of INDIA And 4 Ors

WP(C)/4749/2023HC Gauhati17 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S Rasidul Hoque And Anr vs. The State Of Assam And 3 Ors

WP(C)/4694/2024HC Gauhati17 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Novo Computing vs. The State Of Assam And Anr

WP(C)/2055/2024HC Gauhati16 Sept 2024

Bench: HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

M/S North INDIA Engineering And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/240/2024HC Gauhati15 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MR. JUSTICE KARDAK ETE

Satyam Ispat (North East) Limited vs. The Union Of INDIA And 5 Ors

WP(C)/472/2022HC Gauhati15 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MR. JUSTICE KARDAK ETE

Satyam Ispat (North East) Limited vs. The Union Of INDIA And 4 Ors

WP(C)/471/2022HC Gauhati15 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MR. JUSTICE KARDAK ETE

Satyam Steels And Alloys vs. The Union Of INDIA And 2 Ors

WP(C)/470/2022HC Gauhati15 Sept 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA,HONOURABLE MR. JUSTICE KARDAK ETE

Putul Sarma vs. The Union Of INDIA And 3 Ors

WP(C)/3150/2024HC Gauhati12 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Prashant Borah vs. The Union Of INDIA

WP(C)/3289/2024HC Gauhati10 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Abraham Kaya Techi vs. Union Of INDIA And Anr

WP(C)/1333/2023HC Gauhati09 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Kanco Tea And Industries Limited vs. The Union Of INDIA And 5 Ors

WP(C)/3712/2024HC Gauhati09 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Sushee Infra And Mining LTD vs. The Union Of INDIA And 5 Ors

WP(C)/149/2024HC Gauhati09 Sept 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KARDAK ETE

Numaligarh Refinery LTD. And 2 Ors vs. Iqubal Singh And Anr

I.A.(Civil)/3620/2023HC Gauhati08 Sept 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

M/S Bhawani Marketing PVT. LTD vs. Union Of INDIA And 4 Ors

WP(C)/2886/2024HC Gauhati01 Sept 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Rakesh Jangid vs. Union Of INDIA

AB/1967/2024HC Gauhati30 Aug 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Tolaram Pareek @ Aniket Pareek vs. Union Of INDIA

Bail Appln./2436/2024HC Gauhati30 Aug 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Shree Bhairav Nath Enterprises vs. The State Of Assam And 4 Ors

WP(C)/5600/2021HC Gauhati28 Aug 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Sk Trading Co vs. The State Of Assam And 10 Ors

WP(C)/5472/2021HC Gauhati28 Aug 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Jasveen Kaur vs. The Union Of INDIA And 2 Ors

WP(C)/4293/2024HC Gauhati27 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Arunakhel Sports And Events Private Limited vs. Union Of INDIA And 5 Ors

WP(C)/3664/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Shree Shyam Steel vs. Union Of INDIA And 5 Ors

WP(C)/3838/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

M/S Brahmaputra Television Network vs. Union Of INDIA And 6 Ors

WP(C)/4172/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Manoj Konwar vs. Asststant Commissioner And Three Others

WP(C)/789/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KARDAK ETE

Hotel Athithi vs. The Union Of INDIA And 2 Ors

WA/280/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KARDAK ETE

M/S Horizon Entrade Private Limited vs. Assistant Commissioner Of State Taxes And Three Ors

WP(C)/788/2024HC Gauhati20 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE KARDAK ETE

Nurjahan Begum vs. Union Of INDIA And 4 Ors

WP(C)/352/2023HC Gauhati18 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Commissioner Of Central Excise And Service Tax, Dibrugarh vs. M/S North Eastern Cables And Conductors Private Limited

C.Ex.App./6/2020HC Gauhati18 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Commissioner Of Central Excise vs. M/S Brahmaputra Carbon LTD

C.Ex.App./3/2024HC Gauhati15 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Commissioner Of Central Excise vs. M/S Brahmaputra Carbon LTD

I.A.(Civil)/1478/2024HC Gauhati15 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Sri Jagadish Das vs. The Union Of INDIA And 5 Ors

WP(C)/4117/2024HC Gauhati15 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Bhupen Daimary vs. The Union Of INDIA And 3 Ors

WP(C)/3423/2024HC Gauhati15 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Sri Ranjeet Kumar Poddar vs. The State Of Assam And 3 Ors

WP(C)/4028/2024HC Gauhati11 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Tushar Agarwal vs. Union Of INDIA And 2 Ors

WP(C)/3853/2024HC Gauhati08 Aug 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WA/254/2024HC Gauhati06 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WA/257/2024HC Gauhati06 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WA/256/2024HC Gauhati06 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Chunnilal Bothra And Sons vs. The Union Of INDIA And 4 Ors

WP(C)/4085/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Mahabir Prasad Mahendra Kumar vs. The Union Of INDIA And 4 Ors

WP(C)/4173/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

National Plasto Moulding vs. The State Of Assam And 3 Ors

WP(C)/2863/2022HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Society Soap Works And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/4170/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Jaiswal Trading And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/4100/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Lunakaran Nandkishore And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/7236/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Gunchand Dalchand vs. The Union Of INDIA And 4 Ors

WP(C)/4327/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Hemkaran Stores vs. The Union Of INDIA And 5 Ors

WP(C)/4151/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Narang Ribya vs. The Union Of INDIA And 3 Ors

WP(C)/283/2024HC Gauhati04 Aug 2024

Bench: HONOURABLE MR. JUSTICE KARDAK ETE

Dipankar Banik vs. Union Of INDIA And 5 Ors

WP(C)/7167/2023HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Vijay Trading Co vs. The Union Of INDIA And 4 Ors

WP(C)/4166/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Motilal Gyanchand And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/4168/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Abhay Associates And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/5107/2021HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Tolaram Surendar Kumar Kundalia And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/495/2022HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

M/S Rathi Traders And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/489/2022HC Gauhati04 Aug 2024

Bench: HONOURABLE THE CHIEF JUSTICE,HONOURABLE MR. JUSTICE SUMAN SHYAM

Hari Prasad Pandiya vs. The State Of Assam

AB/1302/2024HC Gauhati01 Aug 2024

Bench: HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

Rainbow Paper Products vs. The Union Of INDIA And 6 Ors

WP(C)/4154/2022HC Gauhati31 Jul 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Shri Hemanta Kumar Sarma vs. The Union Of INDIA And Ors

WP(C)/3418/2024HC Gauhati30 Jul 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Ozone Ayurvedics vs. The Union Of INDIA And 3 Ors

WP(C)/3002/2021HC Gauhati30 Jul 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

M/S Tradecom And Anr vs. The Union Of INDIA And 4 Ors

WP(C)/7151/2023HC Gauhati28 Jul 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Rafikul Islam vs. The State Of Assam

AB/1889/2024HC Gauhati28 Jul 2024

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Rafikul Islam vs. The State Of Assam

AB/1874/2024HC Gauhati28 Jul 2024

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Fabtech Projects And Engineers LTD vs. State Of Assam And Three Ors

WP(C)/3292/2024HC Gauhati25 Jul 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Gail (INDIA) Limited And 2 Ors vs. The Union Of INDIA And 4 Ors

WP(C)/3586/2024HC Gauhati25 Jul 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Medabalimi Srinivasa Rao vs. Central Bureau Of Investigation

Bail Appln./2045/2024HC Gauhati23 Jul 2024

Bench: HONOURABLE MRS. JUSTICE MALASRI NANDI

Hotel Atithi vs. Union Of INDIA And 2 Ors

WP(C)/2644/2024HC Gauhati23 Jul 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Jagadish Prasad Sah vs. The State Of Assam

Crl.Rev.P./320/2023HC Gauhati23 Jul 2024

Bench: HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK

M/S Powerline Industries vs. The Union Of INDIA And 3 Ors

WP(C)/2670/2024HC Gauhati21 Jul 2024

Bench: HONOURABLE MR. JUSTICE DEVASHIS BARUAH

Green Vision Industries vs. The Union Of INDIA And 4 Ors

WP(C)/6267/2021HC Gauhati16 Jul 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

Star Cement Limited vs. The Union Of INDIA And 4 Ors

WP(C)/7017/2013HC Gauhati27 Jun 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Rakesh Kumar Singh vs. The State Of Assam And 4 Ors

WP(C)/5052/2022HC Gauhati20 Jun 2024

Bench: HONOURABLE MR. JUSTICE KALYAN RAI SURANA

Mahmud Ali vs. The Union Of INDIA And 2 Ors

WP(C)/5870/2023HC Gauhati19 Jun 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WP(C)/5398/2021HC Gauhati18 Jun 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WP(C)/780/2022HC Gauhati18 Jun 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Gnrc Limited vs. The Union Of INDIA And 4 Ors

WP(C)/5358/2022HC Gauhati18 Jun 2024

Bench: HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

Samir Sharmah vs. The State Of Assam

Bail Appln./1614/2024HC Gauhati17 Jun 2024

Bench: HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Rajib Dewri vs. Tiwa Autonomous Council And Anr

WP(C)/303/2023HC Gauhati30 May 2024

Bench: HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

Tai Tajik @ Tajik Tai vs. Union Of INDIA And 4 Ors

WP(C)/2585/2024HC Gauhati30 May 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S Dulal Chandra Mech And Co vs. The Union Of INDIA And 4 Ors

WP(C)/2555/2024HC Gauhati28 May 2024

Bench: HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/6988/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6818/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6779/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/6999/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 2 Ors

WP(C)/6977/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/6996/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Lotus Industries And Anr vs. The Union Of INDIA And 3 Ors

WP(C)/6995/2017HC Gauhati15 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

M/S. Pranab Dutta And Anr vs. Union Of INDIA And 4 Ors

WP(C)/2916/2019HC Gauhati14 May 2024

Bench: HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

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