Nurjahan Begum vs. Union Of INDIA And 4 Ors.
Facts
The petitioner, Nurjahan Begum, filed a writ petition before the Gauhati High Court challenging an action or order by the revenue authorities. The respondents include the Union of India, Principal Commissioner, Dy. Commissioner, and Asstt. Commissioner of Central Goods and Service Tax, along with the Chief Manager of the State Bank of India, Tezpur Branch. The specific tax period(s) and the amount in dispute are not recorded in the provided judgment excerpt. The procedural history leading to the writ petition is also not detailed.
Held
The Court noted that the learned counsel for the petitioner, Mr. S Borthakur, submitted that he had instructions not to press the instant writ petition. Consequently, the Court ordered that the instant writ petition stands closed on withdrawal. Any interim order previously passed in the matter was also vacated. The judgment does not delve into the substantive merits of the case or the underlying GST dispute, as the petition was withdrawn by the petitioner.
Key Issues
1. Whether the petitioner wishes to withdraw the instant writ petition (WP(C)/352/2023)? Petitioner's Argument: The learned counsel for the petitioner, Mr. S Borthakur, submitted that he has instructions not to press the instant writ petition. This indicates the petitioner's intention to withdraw the case. Revenue/State's Argument: No arguments were recorded for the revenue or state respondents in the provided excerpt.
AI-generated summary — verify with the full judgment below
Page No.# 1/2 GAHC010013132023
THE GAUHATI HIGH COURT (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH) Case No. : WP(C)/352/2023 NURJAHAN BEGUM W/O- DULAL MIR, R/O- BARIKACHUBURI VILLAGE P.O. AND P.S. TEZPUR, SONITPUR, ASSAM VERSUS UNION OF INDIA AND 4 ORS. REP. BY ITS PRINCIPAL CHIEF COMMISSIONER, CENTRAL GOODS AND SERVICE TAX, CENTRAL GST AND CE HEADQUARTERS, JEEVAN BHARTI BUILDING, JANPATH ROAD, CONNAUGHT OLACE, NEW DELHI- 110001 2:PRINCIPAL COMMISSIONER CENTRAL GOODS AND SERVICE TAX CENTRAL GST AND CE HEADQUARTERS GUWAHATI GST BHAWAN KEDAR ROAD MACHKOWA GHY ASSAM- 781001 3:DY. COMMISSIONER CENTRAL GOODS AND SERVICE TAX TEZPUR DIVISION L.B. ROAD P.O. TEZPUR- 784001 SONITPUR ASSAM 4:ASSTT. COMMISSIONER CENTRAL GOODS AND SERVICE TAX TEZPUR DIVISION
Page No.# 2/2 L.B. ROAD P.O. TEZPUR- 784001 SONITPUR ASSAM 5:CHIEF MANAGER STATE BANK OF INDIA TEZPUR BRANCH SONITPUR ASSA
Advocate for the petitioner(s): Mr. S Borthakur
Advocate for the respondent(s): X X
B
The judgment continues below.
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