BharatTaxGST

Allahabad High Court — GST Judgments

2,687 GST matters decided by the Allahabad High Court, of which 9 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.

By year

20266620251,56720241382023267202220420211452020932019912018116

Recent judgments