Allahabad High Court GST Judgments — 2020

113 judgments, newest first. Page 1 of 2.

Beenu Gupta vs. Union Of INDIA And 4 Others

WTAX/705/2020HC Allahabad17 Dec 2020

Bharat Forge Limited vs. The Principal Chief Materials Manager Diesel Locomotive Works And 7 Others

WRIC/17620/2019HC Allahabad17 Dec 2020

M/S Libra International Limited vs. Assistant Commissioner Commercial Tax And Another

WTAX/665/2020HC Allahabad01 Dec 2020

M/S Singh Traders vs. Additional Commissioner Grade-2 And 2 Others

WTAX/661/2020HC Allahabad30 Nov 2020

M/S. Mukand Lal Reoti Prasad vs. State Of U.P. And 2 Others

WTAX/637/2020HC Allahabad24 Nov 2020

M/S Samtel Avionics Limited vs. Union Of INDIA And 2 Others

WTAX/400/2020HC Allahabad24 Nov 2020

The Commissioner, Commercial Tax U.P. Lucknow vs. S/S Jml Marketing PVT. LTD

STRE/118/2020HC Allahabad24 Nov 2020

M/S Ansari Construction vs. Additional Commissioner Central Goods And Services Tax (Appeals) And 2 Others

WTAX/626/2020HC Allahabad23 Nov 2020

M/S Jaiswal Steel Traders Bhadohi vs. State Of U.P. And 2 Others

WTAX/653/2020HC Allahabad23 Nov 2020

M/S R.J. Exim And Another vs. The Principal Commissioner Central Goods And Service Tax And 3 Others

WTAX/608/2020HC Allahabad23 Nov 2020

Anup Kumar Mishra vs. State Of U.P. And Another

WRIC/18359/2020HC Allahabad10 Nov 2020

M/S R P Enterprises vs. State Of U P And 2 Others

WTAX/618/2020HC Allahabad10 Nov 2020

M/S R P Enterprises vs. State Of U P And 2 Others

WTAX/616/2020HC Allahabad10 Nov 2020

M/S R P Enterprises vs. State Of U P And 2 Others

WTAX/619/2020HC Allahabad10 Nov 2020

M/S R P Enterprises vs. State Of U P And 2 Others

WTAX/617/2020HC Allahabad10 Nov 2020

M/S Mittal Engineering Industries And Another vs. State Of U.P. And 2 Others

WTAX/562/2020HC Allahabad03 Nov 2020

M/S Globe Panel Industries (INDIA) PVT. LTD vs. State Of U.P. And 2 Others

WTAX/561/2020HC Allahabad03 Nov 2020

R.P Foam PVT. LTD vs. Union Of INDIA And 3 Others

WTAX/592/2020HC Allahabad02 Nov 2020

M/S Kothari Associates vs. State Of U.P. And 2 Others

WTAX/383/2020HC Allahabad14 Oct 2020

M/S. Sakshi Coal Depo vs. State Of U.P. And 4 Others

WTAX/467/2020HC Allahabad12 Oct 2020

Prashant Bansal, Proprietor vs. State Of U.P. Through Its Principal Secretary (Tax And Instituttional Registration) And 3 Others

WTAX/404/2020HC Allahabad07 Oct 2020

Gazi Enterprises vs. State Of U.P. And 3 Others

CRLP/10194/2020HC Allahabad04 Oct 2020

Satyendra Kumar vs. State Of U.P. And 3 Others

CRLP/9864/2020HC Allahabad04 Oct 2020

Abdullah Enterprises vs. State Of U.P. And 3 Others

CRLP/10193/2020HC Allahabad04 Oct 2020

M/S Jaitron Communication PVT. LTD vs. State Of U. P. And 2 Others

WTAX/231/2020HC Allahabad23 Sept 2020

Amit Kumar Pathak And 2 Others vs. State Of U P And 2 Others

CRLP/9411/2020HC Allahabad17 Sept 2020

Meenu vs. State Of U.P. And 2 Others

ABAIL/5767/2020HC Allahabad17 Sept 2020

Meenu Sain vs. State Of U.P. And 2 Others

ABAIL/5836/2020HC Allahabad17 Sept 2020

Meenu vs. State Of U.P.And 2 Others

ABAIL/5781/2020HC Allahabad17 Sept 2020

Jaihind Sriwas vs. State Of U.P

BAIL/23101/2020HC Allahabad15 Sept 2020

Commissioner, Central Goods And Service Tax vs. M/S East INDIA Udyog Limited

CEXA/50/2020HC Allahabad15 Sept 2020

Ashwani Agarwal vs. Union Of INDIA Through Secretary (Revenue) And 2 Others

WTAX/451/2020HC Allahabad06 Sept 2020

M/S. Skipper Limited vs. State Of U.P. And 2 Others

WTAX/414/2020HC Allahabad01 Sept 2020

M/S Jackpot Exim Private Limited Through Its Proprietor Sri. Bhupendra Kumar vs. Union Of INDIA Through Its Principal Secretary Ministry Of Finance And 2 Others

WTAX/424/2020HC Allahabad31 Aug 2020

M/S Kamal Agencies vs. Union Of INDIA And 4 Others

WTAX/420/2020HC Allahabad31 Aug 2020

Mohd Arif vs. Union Of INDIA And Another

BAIL/21715/2020HC Allahabad27 Aug 2020

M/S Spice Digital LTD vs. State Of U.P. And 4 Others

WTAX/384/2020HC Allahabad12 Jul 2020

Anjila Gupta vs. Union Of INDIA Through Ministry Of Finance (Revenue Department) And 2 Others

WTAX/373/2020HC Allahabad09 Jul 2020

Sarvshree Sadguru Construction Company Through Its Proprietor Indramani Tiwari vs. Union Of INDIA, Through Ministry Of Finance, New Delhi Through Its Secretary And 4 Others

WTAX/266/2020HC Allahabad07 Jul 2020

M/S Cubicon Building Service Private Limited vs. State Of U.P. And 3 Others

WTAX/161/2020HC Allahabad07 Jul 2020

M/S Premier Timber Industries Through Its Proprietor, Mr. Amit Mohan Singh vs. State Of U.P. Through Its, Finance Secretary, Ministry Of Finance, U.P., Lucknow And 3 Others

WTAX/265/2020HC Allahabad07 Jul 2020

Uma Construction Through Its Authorized Signatory, Shri Deepak Singh vs. The State Of U.P.Through The Secretary Institutional Finance And 2 Others

WTAX/358/2020HC Allahabad07 Jul 2020

M/S Vrishank Advertising vs. State Of U.P. And 3 Others

WTAX/252/2020HC Allahabad07 Jul 2020

Deenanath Keshari vs. State Of U.P

BAIL/18500/2020HC Allahabad06 Jul 2020

M/S Versatile Construction Through Its Proprietor Manish Tiwari vs. State Of U.P. Through Its Principal Secretary (Tax And Finance) Civil Secretariat And 4 Others

WTAX/271/2020HC Allahabad06 Jul 2020

Mayank Sikarwar Gstin - 09Cczps6193R1Zv vs. State Of U.P. Through Its Finance Secretary, Ministry Of Finance, U.P. Lucknow And 2 Others

WTAX/300/2020HC Allahabad06 Jul 2020

Mohd. Shamshad And Anr vs. State Of U.P. And Anr

A482/11695/2020HC Allahabad05 Jul 2020

M/S B R Industries vs. State Of U.P. And 3 Others

WTAX/334/2020HC Allahabad25 Jun 2020

Le Mak Exports Private Limited vs. Union Of INDIA And Another

WTAX/346/2020HC Allahabad25 Jun 2020

M/S Maa Vindhya Vasini Constructions vs. Sujit Kumar, Cheif Executive Officer And 3 Others

CAPL/2068/2020HC Allahabad22 Jun 2020

Vipin Kumar vs. State Of U.P

BAIL/7323/2020HC Allahabad18 Jun 2020

M/S Kay Pan Fragrance PVT. LTD vs. State Of U.P. And 4 Others

WTAX/314/2020HC Allahabad15 Jun 2020

Charan Singh vs. State Of U.P

A482/10505/2020HC Allahabad14 Jun 2020

Bharat Singh Thakur @ Abhishek Chauhan vs. State Of U.P. And Anr

A482/10388/2020HC Allahabad14 Jun 2020

M/S Jai Enterprises vs. State Of U.P. And 3 Others

WTAX/308/2020HC Allahabad11 Jun 2020

M/S. Salasar Techno Engineering LTD, Through Its Managing Director, Shri Alok Kumar vs. State Of U.P. Through Secretary Tax And Registration, Govt. Of U.P. At Lucknow And 3 Others

WTAX/289/2020HC Allahabad08 Jun 2020

M/S A.B. Enterprises Gstin 09Arkpb4169Q1Z4 Through Its Proprietor Ajra Begum vs. The State Of U.P. Through Its Principal Secretary, Institutional Finance, Govt. Of U.P. And 2 Others

WTAX/294/2020HC Allahabad07 Jun 2020

M/S Polo International Through Its Proprietor Shri Ashutosh Sajjan Agarwal vs. State Of U.P., Through Secretary, Institutional Finance, Civil Secretariat, U.P. Govt. And 2 Others

WTAX/292/2020HC Allahabad07 Jun 2020

M/S Polo International Through Its Proprietor Shri Ashutosh Sajjan Agarwal vs. State Of U.P., Through Secretary, Institutional Finance, Civil Secretariat, U.P. Govt. And 2 Others

WTAX/291/2020HC Allahabad07 Jun 2020

M/S Air Transport Corporation (Assam) PVT. LTD vs. State Of U.P. And 2 Others

WTAX/251/2020HC Allahabad07 Jun 2020

Pradeep Kumar vs. State Of U.P. And Anr

A482/10697/2020HC Allahabad03 Jun 2020

Sohan Lal Commodity Management PVT. LTD. And Another vs. State Of U.P. Through Its Principal Secreatry (Tax And Institutional Finance) And 6 Others

WTAX/304/2020HC Allahabad01 Jun 2020

Nitin Bansal vs. State Of U.P

BAIL/12778/2020HC Allahabad20 May 2020

Nitin Bansal vs. State Of U.P

BAIL/12729/2020HC Allahabad18 May 2020

Satendra Kumar vs. State Of U.P

BAIL/4942/2020HC Allahabad22 Apr 2020

Rajeev Kuchchhal vs. State Of U.P

BAIL/5227/2020HC Allahabad19 Apr 2020

Satendra Kumar vs. State Of U.P

BAIL/50393/2019HC Allahabad16 Apr 2020

Shelendra Tiwari @ Shelendra Kumar Tiwari vs. State Of U.P. And 3 Ors

ABAIL/2118/2020HC Allahabad05 Mar 2020

M/S. Manpasand Beverages LTD vs. State Of U.P. Through Secretary, Institutional Finance, U.P. Govt. And 2 Other

WTAX/242/2020HC Allahabad02 Mar 2020

M/S Sunil Cement Store vs. Union Of INDIA And 3 Others

WTAX/485/2018HC Allahabad02 Mar 2020

M/S M. M. Sons vs. Union Of INDIA And 3 Others

WTAX/417/2018HC Allahabad02 Mar 2020

M/S A.K. Oversees And 2 Others vs. State Of U.P. And 2 Others

WTAX/1013/2019HC Allahabad26 Feb 2020

M/S N.S. Publicity INDIA PVT LTD vs. State Of U.P. And 3 Others

WRIC/6016/2020HC Allahabad24 Feb 2020

Shahzad Alam And 2 Others vs. State Of U.P. And 3 Others

CRLP/3225/2020HC Allahabad23 Feb 2020

M/S Ashu Traders Madar Gate vs. Union Of INDIA And 3 Others

WTAX/1583/2018HC Allahabad23 Feb 2020

M/S Sai Construction vs. Shri Jai Gopal Pandey, Executive Engineer

CAPL/1203/2020HC Allahabad19 Feb 2020

Saak Enterprises Through Its Authorised Signatory Mr. Mayank Dubey vs. State Of U.P. Through Secretary, Institutional Finance, U.P. Govt., Lucknow And 2 Others

WTAX/192/2020HC Allahabad19 Feb 2020

M/S Super Traxim vs. Union Of INDIA And 3 Others

WTAX/974/2019HC Allahabad19 Feb 2020

Bhim Dutt Pande vs. Union Of INDIA And 3 Others

WTAX/248/2018HC Allahabad13 Feb 2020

Vipin Kumar vs. State Of U.P

BAIL/29246/2019HC Allahabad12 Feb 2020

M/S Maa Vindhyavasini PVT. LTD. Through Its Authorised Signatory Mr. Mayank Dubey vs. State Of U.P. Through Secretary, Institutional Finance, U.P. Govt., Lucknow And 3 Others

WTAX/165/2020HC Allahabad12 Feb 2020

M/S Keihin INDIA Manufacturing Private Limited vs. Commissioner Of Central Goods And Services Tax

CEXA/22/2020HC Allahabad10 Feb 2020

Sadab Husain And 3 Others vs. State Of U.P. And 2 Others

CRLP/2368/2020HC Allahabad09 Feb 2020

K.R. International vs. State Of U.P. And 2 Others

WTAX/30/2020HC Allahabad09 Feb 2020

M/S Daffodils Pharmaceuticals Limited Through Its Director Prashant Chaudhary vs. Union Of INDIA Through Secretary, Ministry Of Finance (Department Of Revenue ) And 3 Others

WTAX/1405/2019HC Allahabad06 Feb 2020

M/S Skipper Limited vs. Union Of INDIA And 3 Ors

WTAX/344/2018HC Allahabad06 Feb 2020

Govind Agarwal vs. State Of U.P. And Another

ABAIL/1337/2020HC Allahabad06 Feb 2020

Ankit Bhutani vs. Union Of INDIA Through Secretary, Department Of Revenue, Ministry Of Finance, New Delh And 2 Others

WTAX/132/2020HC Allahabad05 Feb 2020

M/S Tikaula Sugar Mills LTD vs. State Of U.P. And 3 Others

WTAX/1364/2019HC Allahabad26 Jan 2020

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Allahabad High Court GST Judgments — 2020

Beenu Gupta vs. Union Of INDIA And 4 Others

Bharat Forge Limited vs. The Principal Chief Materials Manager Diesel Locomotive Works And 7 Others

M/S Ratan Industries Limited vs. State Of U.P. And 2 Others

M/S Metenere LTD vs. Union Of INDIA And Another

Prathu Omar vs. State Of U.P. And Another

Suraj Freight Carrier PVT. LTD vs. State Of U.P. And 2 Others

Sahibabad Printers vs. Additional Commissioner CGST(Appeals) And 2 Others

M/S Sk Trading Company vs. State Of U.P. And Another

Deshraj Singh vs. State Of U.P. And 3 Others

M/S Indian Oil Corporation Limited vs. Union Of INDIA And 2 Others

Ranchi Carrying Corporation vs. State Of U.P. And 2 Others

Ranchi Carrying Corporation vs. State Of U.P. And 2 Others

M/S Banshi Dhar Hardware PVT LTD vs. State Of U P And Another

M/S Libra International Limited vs. Assistant Commissioner Commercial Tax And Another

M/S Singh Traders vs. Additional Commissioner Grade-2 And 2 Others

M/S. Mukand Lal Reoti Prasad vs. State Of U.P. And 2 Others

M/S Samtel Avionics Limited vs. Union Of INDIA And 2 Others

The Commissioner, Commercial Tax U.P. Lucknow vs. S/S Jml Marketing PVT. LTD

M/S Ansari Construction vs. Additional Commissioner Central Goods And Services Tax (Appeals) And 2 Others

M/S Jaiswal Steel Traders Bhadohi vs. State Of U.P. And 2 Others

M/S R.J. Exim And Another vs. The Principal Commissioner Central Goods And Service Tax And 3 Others

Anup Kumar Mishra vs. State Of U.P. And Another

M/S R P Enterprises vs. State Of U P And 2 Others

M/S R P Enterprises vs. State Of U P And 2 Others

M/S R P Enterprises vs. State Of U P And 2 Others

M/S R P Enterprises vs. State Of U P And 2 Others

M/S Mittal Engineering Industries And Another vs. State Of U.P. And 2 Others

M/S Globe Panel Industries (INDIA) PVT. LTD vs. State Of U.P. And 2 Others

R.P Foam PVT. LTD vs. Union Of INDIA And 3 Others

M/S Kothari Associates vs. State Of U.P. And 2 Others

M/S. Sakshi Coal Depo vs. State Of U.P. And 4 Others

Prashant Bansal, Proprietor vs. State Of U.P. Through Its Principal Secretary (Tax And Instituttional Registration) And 3 Others

Gazi Enterprises vs. State Of U.P. And 3 Others

Satyendra Kumar vs. State Of U.P. And 3 Others

Abdullah Enterprises vs. State Of U.P. And 3 Others

M/S Jaitron Communication PVT. LTD vs. State Of U. P. And 2 Others

Amit Kumar Pathak And 2 Others vs. State Of U P And 2 Others

Meenu vs. State Of U.P. And 2 Others

Meenu Sain vs. State Of U.P. And 2 Others

Meenu vs. State Of U.P.And 2 Others

Jaihind Sriwas vs. State Of U.P

Commissioner, Central Goods And Service Tax vs. M/S East INDIA Udyog Limited

Ashwani Agarwal vs. Union Of INDIA Through Secretary (Revenue) And 2 Others

M/S. Skipper Limited vs. State Of U.P. And 2 Others

M/S Jackpot Exim Private Limited Through Its Proprietor Sri. Bhupendra Kumar vs. Union Of INDIA Through Its Principal Secretary Ministry Of Finance And 2 Others

M/S Kamal Agencies vs. Union Of INDIA And 4 Others

Mohd Arif vs. Union Of INDIA And Another

M/S Spice Digital LTD vs. State Of U.P. And 4 Others

Anjila Gupta vs. Union Of INDIA Through Ministry Of Finance (Revenue Department) And 2 Others

Sarvshree Sadguru Construction Company Through Its Proprietor Indramani Tiwari vs. Union Of INDIA, Through Ministry Of Finance, New Delhi Through Its Secretary And 4 Others

M/S Cubicon Building Service Private Limited vs. State Of U.P. And 3 Others

M/S Premier Timber Industries Through Its Proprietor, Mr. Amit Mohan Singh vs. State Of U.P. Through Its, Finance Secretary, Ministry Of Finance, U.P., Lucknow And 3 Others

Uma Construction Through Its Authorized Signatory, Shri Deepak Singh vs. The State Of U.P.Through The Secretary Institutional Finance And 2 Others

M/S Vrishank Advertising vs. State Of U.P. And 3 Others

Deenanath Keshari vs. State Of U.P

M/S Versatile Construction Through Its Proprietor Manish Tiwari vs. State Of U.P. Through Its Principal Secretary (Tax And Finance) Civil Secretariat And 4 Others

Mayank Sikarwar Gstin - 09Cczps6193R1Zv vs. State Of U.P. Through Its Finance Secretary, Ministry Of Finance, U.P. Lucknow And 2 Others

Mohd. Shamshad And Anr vs. State Of U.P. And Anr

M/S B R Industries vs. State Of U.P. And 3 Others

Le Mak Exports Private Limited vs. Union Of INDIA And Another

M/S Maa Vindhya Vasini Constructions vs. Sujit Kumar, Cheif Executive Officer And 3 Others

Vipin Kumar vs. State Of U.P

M/S Kay Pan Fragrance PVT. LTD vs. State Of U.P. And 4 Others

Charan Singh vs. State Of U.P

Bharat Singh Thakur @ Abhishek Chauhan vs. State Of U.P. And Anr

M/S Jai Enterprises vs. State Of U.P. And 3 Others

M/S. Salasar Techno Engineering LTD, Through Its Managing Director, Shri Alok Kumar vs. State Of U.P. Through Secretary Tax And Registration, Govt. Of U.P. At Lucknow And 3 Others

M/S A.B. Enterprises Gstin 09Arkpb4169Q1Z4 Through Its Proprietor Ajra Begum vs. The State Of U.P. Through Its Principal Secretary, Institutional Finance, Govt. Of U.P. And 2 Others

M/S Polo International Through Its Proprietor Shri Ashutosh Sajjan Agarwal vs. State Of U.P., Through Secretary, Institutional Finance, Civil Secretariat, U.P. Govt. And 2 Others

M/S Polo International Through Its Proprietor Shri Ashutosh Sajjan Agarwal vs. State Of U.P., Through Secretary, Institutional Finance, Civil Secretariat, U.P. Govt. And 2 Others

M/S Air Transport Corporation (Assam) PVT. LTD vs. State Of U.P. And 2 Others

Pradeep Kumar vs. State Of U.P. And Anr

Sohan Lal Commodity Management PVT. LTD. And Another vs. State Of U.P. Through Its Principal Secreatry (Tax And Institutional Finance) And 6 Others

Nitin Bansal vs. State Of U.P

Nitin Bansal vs. State Of U.P

Satendra Kumar vs. State Of U.P

Rajeev Kuchchhal vs. State Of U.P

Satendra Kumar vs. State Of U.P

Shelendra Tiwari @ Shelendra Kumar Tiwari vs. State Of U.P. And 3 Ors