BharatTaxGST

Allahabad High Court GST Judgments — 2020

113 judgments, newest first. Page 2 of 2.

Satendra Kumar vs. State Of U.P

BAIL/3524/2020HC Allahabad26 Jan 2020

Rakesh Kumar Jain vs. Principal Commission, Central Goods And Srvices Tax

BAIL/3673/2020HC Allahabad22 Jan 2020

Rajeev Kuchchhal vs. State Of U.P. And Another

A482/36888/2019HC Allahabad22 Jan 2020

M/S Munna @ Jagmohan Yadav vs. State Of U P And 6 Others

WRIC/16319/2019HC Allahabad21 Jan 2020

Bajrang Trading Company vs. State Of U.P. And 2 Others

WTAX/122/2019HC Allahabad21 Jan 2020

M/S Jindal Pipes Limited vs. State Of U.P. And 3 Others

WTAX/1366/2019HC Allahabad19 Jan 2020

Nitin Bansal vs. State Of U.P

BAIL/2364/2020HC Allahabad16 Jan 2020

M/S Smartwheels Private Limited vs. Union Of INDIA And 3 Others

WTAX/1362/2019HC Allahabad16 Jan 2020

M/S Dabur INDIA LTD vs. Commissioner Of CGST, Ghaziabad And 4 Others

WTAX/1308/2019HC Allahabad16 Jan 2020

Anar Singh vs. State Of U.P. And Another

WTAX/315/2019HC Allahabad13 Jan 2020

M/S A K Overseas vs. State Of U.P. And 2 Others

WTAX/3/2020HC Allahabad08 Jan 2020

M/S Everest Trading Co vs. State Of U.P. And 2 Others

WTAX/1384/2019HC Allahabad08 Jan 2020

Anil And Another vs. State Of U.P.And Another

A482/435/2020HC Allahabad06 Jan 2020
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