Allahabad High Court GST Judgments — 2021

145 judgments. Showing the 100 most recent.

• Varun Gupta v. State Of U.P.And Another

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  BAIL/49404/2021·21 Dec 2021

• The Commissioner Commercial Tax U.P. Lucknow v. M/S Golden Paints

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  STRE/177/2021·20 Dec 2021

• The Commissioner Commercial Tax Lko. v. S/S S.S. Steel Syndicate

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  STRE/35/2015·8 Dec 2021

• The Commissioner Commercial Tax Lko. v. S/S Vikranat Ispat Udyog.

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  STRE/30/2015·7 Dec 2021

• M/S Birla Corporation Limited v. State Of U.P. And 3 Others

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  WTAX/749/2020·6 Dec 2021

• M/S Jasvant Singh v. State Of U.P. And 3 Others

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  WTAX/898/2019·30 Nov 2021

• Ankit Jain v. State Of U.P. And Another

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  ABAIL/9798/2021·29 Nov 2021

• M/S Chheda Electricals And Electronics Private Limited v. State Of U.P. And 2 Others

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  WTAX/1423/2018·28 Nov 2021

• M/S Raj Enterprises v. Commissioner Commercial And Another

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  WTAX/931/2021·17 Nov 2021

• M/S Aks Electricals And Electronic PVT LTD v. Chief Commissioner CGST And Central Excise And 3 Others

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  WTAX/959/2021·17 Nov 2021

• M/S Aamir And Sons v. Commissioner Commerical Tax And 2 Others

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  WTAX/910/2021·16 Nov 2021

• Vishwa Jeet Verma v. State Of Up And 2 Others

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  BAIL/48631/2021·15 Nov 2021

• M/S Maa Enterprises v. Commissioner Commericial Tax And Another

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  WTAX/838/2021·14 Nov 2021

• M/S Maa Geeta Traders v. Commissioner Commercial Tax And Another

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  WTAX/760/2021·14 Nov 2021

• M/S Maa Enterprises v. Commissioner Commercial Tax And Another

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  WTAX/836/2021·14 Nov 2021

• M/S Calcutta South Transport Co. v. State Of U.P. And 3 Others

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  WTAX/650/2021·14 Nov 2021

• M/S Global Trading Company v. State Of U.P. And 2 Others

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  WTAX/932/2021·11 Nov 2021

• The Commissioner Commercial Tax Lko. v. S/S Balaji Insulation Co.

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  STRE/29/2015·10 Nov 2021

• The Commissioner Commercial Tax Lko. v. M/S Riddhi Siddhi Mettek PVT. LTD.

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  STRE/11/2015·10 Nov 2021

• Tack Exim PVT LTD v. Union Of INDIA And Another

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  WTAX/961/2021·10 Nov 2021

• M/S Dauji Ispat Private Limited. v. State Of U P And 2 Others

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  WTAX/672/2021·9 Nov 2021

• M/S S.S. Associates v. State Of U.P. And 2 Others

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  WTAX/948/2021·9 Nov 2021

• M/S Kashish Infra Energy Power Azadpur v. State Of U.P. And 2 Others

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  WTAX/367/2021·8 Nov 2021

• Commissioner Of CGST And Central Excise v. M/S S.S. Flavour PVT. LTD.

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  CEXA/161/2018·8 Nov 2021

• M/S R.K. Marbles v. The Commissioner Commercial Tax Lucknow

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  STRE/194/2014·7 Nov 2021

• Commissioner Commercial Tax Lko. v. S/S Vikranat Ispat Udyog

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  STRE/24/2015·7 Nov 2021

• M/S. S.S. Traders v. State Of U P And 3 Others

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  WTAX/651/2021·1 Nov 2021

• M/S Nanhe Khan Timber Stores v. State Of U.P. And 3 Others

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  WTAX/711/2020·28 Oct 2021

• M/S Radico Khaitan Limited And Another v. State Of U.P. And 4 Others

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  WTAX/1164/2019·27 Oct 2021

• M/S Radico Khaitan Limited And Another v. State Of U P And 3 Others

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  WTAX/1002/2019·27 Oct 2021

• M/S Pioneer Machines And Automation PVT LTD v. Union Of INDIA And 5 Others

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  WTAX/820/2020·27 Oct 2021

• M/S Deoria Papers Mills Limited v. Union Of INDIA And 4 Others

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  WTAX/1002/2018·27 Oct 2021

• M/S Indian Automobiles v. Union Of INDIA And 3 Others

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  WTAX/375/2019·27 Oct 2021

• M/S. Vishnu Iron Corporation v. Union Of INDIA And 4 Others

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  WTAX/288/2019·27 Oct 2021

• M/S Chandra Tyres v. Union Of INDIA And 3 Others

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  WTAX/331/2019·27 Oct 2021

• M/S Capital Electech Private Limited v. Union Of INDIA And 4 Others

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  WTAX/489/2019·27 Oct 2021

• M/S Krishna Automobiles v. Union Of INDIA And 4 Others

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  WTAX/595/2019·26 Oct 2021

• M/S Kunal Veneer And Plywood Industries v. Commissioner Commercial Tax Lucknow And Another

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  WTAX/868/2021·25 Oct 2021

• M/S S.R. Steel v. State Of U.P. And 2 Others

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  WTAX/860/2021·24 Oct 2021

• Silver Traders v. Union Of INDIA And 5 Others

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  WTAX/922/2019·24 Oct 2021

• M/S Electro Mart Stores Private Limited v. Union Of INDIA And 4 Others

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  WTAX/947/2018·22 Oct 2021

• M/S Smc Corporation(INDIA) Private Limited v. Union Of INDIA And 3 Others

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  WTAX/111/2019·22 Oct 2021

• M/S Rajasthan Marble v. Union Of INDIA And 4 Others

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  WTAX/1151/2019·22 Oct 2021

• M/S The Azamgarh Rolling Mill v. Union Of INDIA And 4 Others

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  WTAX/395/2019·22 Oct 2021

• Sunil Kumar Sharma Thekedar v. Union Of INDIA And 4 Others

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  WTAX/391/2019·22 Oct 2021

• Indusind Media Communications LTD v. Union Of INDIA And 5 Others

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  WTAX/1082/2018·22 Oct 2021

• M/S V.K Brothers v. Union Of INDIA And 4 Others

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  WTAX/725/2019·22 Oct 2021

• M/S. Alankar Tractor v. Union Of INDIA And 4 Others

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  WTAX/399/2019·22 Oct 2021

• M/S Subhash Traders v. Union Of INDIA And 4 Others

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  WTAX/374/2019·22 Oct 2021

• M/S Trident Steels v. Union Of INDIA And 4 Others

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  WTAX/393/2019·22 Oct 2021

• M/S Thames Steels Private Limited v. Union Of INDIA And 4 Others

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  WTAX/987/2018·22 Oct 2021

• Galvano INDIA Private Limited v. Union Of INDIA And 4 Others

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  WTAX/1223/2018·22 Oct 2021

• M/S Anil Kumar And Sons v. Union Of INDIA And 4 Others

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  WTAX/221/2019·22 Oct 2021

• Wellmed International Industries PVT. LTD. v. Union Of INDIA And 3 Others

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  WTAX/232/2019·22 Oct 2021

• M/S Atul Iron Traders v. State Of U.P. And 2 Others

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  WTAX/1334/2019·21 Oct 2021

• M/S S.K. Steels v. State Of U.P. And 2 Others

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  WTAX/865/2021·7 Oct 2021

• Jagat Singh @ Jaggi v. Union Of INDIA

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  BAIL/18365/2021·6 Oct 2021

• Savista Global Solutions Private Limited v. Union Of INDIA And 5 Others

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  WTAX/113/2021·5 Oct 2021

• Elesh Agrawal v. Union Of INDIA Through Director General Of GST Intelligence Regional Unit Agar

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  BAIL/35097/2021·4 Oct 2021

• M/S Varun Beverages Limited v. State Of U.P. And 2 Others

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  WTAX/1670/2018·3 Oct 2021

• M/S Idea Sales Agencies PVT LTD And 3 Others v. Union Of INDIA And 3 Others

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  WTAX/852/2018·3 Oct 2021

• M/S Mridul Tobie Inc. v. The Commissioner, C.G.S.T. And 2 Others

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  WTAX/462/2020·30 Sept 2021

• Dish Tv INDIA LTD. At Essel House, B-10 v. Assistant Commissioner Of CGST Noida Commissionerate And 2 Others

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  WTAX/388/2020·30 Sept 2021

• Commissioner CGST And Central Excise v. M/S Chandra Metals LTD.

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  CEXA/171/2019·30 Sept 2021

• M/S Continental Milkose INDIA Limited v. Union Of INDIA And 4 Others

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  WTAX/227/2019·30 Sept 2021

• M/S Shree Salasar Balaji Enterprises v. State Of U.P. And Another

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  WTAX/761/2021·27 Sept 2021

• M/S Krishna Jute Company And Another v. Principal Commissioner Central Goods And Service Tax And Another

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  WTAX/766/2021·27 Sept 2021

• M/S Sahil Enterprises v. Commissioner Commercial Tax And Another

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  WTAX/799/2021·23 Sept 2021

• M/S Rewati Traders v. Union Of INDIA And 4 Others

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  WTAX/773/2021·22 Sept 2021

• Jhas Industries v. State Of U.P. And 4 Others

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  WTAX/1482/2018·20 Sept 2021

• M/S Shree Laxmi Tea And Trading Co. v. State Of U.P. And 2 Others

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  WTAX/1638/2018·20 Sept 2021

• M/S Shree Enterprises v. State Of U.P. And 2 Others

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  WTAX/1608/2018·20 Sept 2021

• Vivaan Enterprises v. State Of U.P. And 2 Others

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  WTAX/1590/2018·20 Sept 2021

• M/S Erd Technologies PVT. LTD. v. Union Of INDIA And 5 Others

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  WTAX/591/2021·20 Sept 2021

• M/S Maa Geeta Traders v. Commissioner Commercial Tax And Another

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  WTAX/750/2021·19 Sept 2021

• M/S Jaiswal Iron Stores v. State Of U.P. And 2 Others

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  WTAX/684/2021·15 Sept 2021

• Sh. Hardeep Singh Banga And 6 Others v. State Of U.P. And 4 Others

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  ABAIL/10383/2021·14 Sept 2021

• Fluid Line Engineers And Fabricators (P) LTD. v. Union Of INDIA And 3 Others

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  WTAX/364/2020·14 Sept 2021

• M/S U.P.Paints v. Union Of INDIA And 6 Others

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  WTAX/536/2019·14 Sept 2021

• Rabyte Electronics v. Union Of INDIA And 5 Others

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  WTAX/1099/2018·14 Sept 2021

• Mlj Impex LTD. v. Union Of INDIA Through Secretary Ministry Of Finance (Department Of Revenue) And 4 Others

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  WTAX/338/2020·14 Sept 2021

• Shree Nathji Ornament v. State Of U.P. And 2 Others

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  WTAX/710/2021·13 Sept 2021

• M/S Best Crop Science LLP v. State Of U.P. And 2 Others

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  WTAX/587/2020·13 Sept 2021

• M/S Anil Agency v. State Of U.P. And 3 Ors

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  WTAX/352/2018·12 Sept 2021

• M/S Maa Kamakhya Drug House And Another v. State Of U.P. And 3 Others

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  WTAX/346/2018·12 Sept 2021

• S/S Manoj Handlooms PVT. LTD. v. Union Of INDIA And 3 Others

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  WTAX/687/2021·8 Sept 2021

• M/S Aarna Logistix And 04 Others v. State Of U.P. And 03 Others

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  WTAX/436/2018·7 Sept 2021

• Principal Commissioner, Central Goods And Services Tax v. M/S Samsung INDIA Electronics PVT LTD

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  CEXAD/2/2021·5 Sept 2021

• Principal Commissioner, Central Goods And Services Tax v. M/S Samsung INDIA Electronics PVT LTD

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  CEXA/10/2021·5 Sept 2021

• Inderjeet Sharma @ Kakey v. Union Of INDIA

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  BAIL/13511/2021·2 Sept 2021

• M/S A.K.S. Electricals And Electronics Private LTD. v. Union Of INDIA And Another

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  WTAX/662/2021·1 Sept 2021

• M/S Bharat Chemicals Industries v. Government Of U P And 3 Others

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  WTAX/631/2021·30 Aug 2021

• Vishan Gupta v. Union Of INDIA And Another

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  BAIL/22999/2021·26 Aug 2021

• Ajeet Singh v. State Of U.P. And Others

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  ABAIL/15589/2021·25 Aug 2021

• Vishal Gupta v. State Of U.P. And Another

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  CRLP/6295/2021·24 Aug 2021

• Chandra Bhateja v. State Of U.P. And Another

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  WTAX/605/2021·23 Aug 2021

• M/S Wave Agro Oils v. Principal Commissioner Central Goods And Services Tax And Another

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  WTAX/533/2021·23 Aug 2021

• Kushal Gupta v. Union Of INDIA And Another

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  BAIL/15774/2021·18 Aug 2021

• Sanchit Gupta v. Union Of INDIA And Another

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  BAIL/15755/2021·18 Aug 2021

• M/S Ajay Rolling Shutter And Engineering Works v. Union Of INDIA And 2 Others

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  WTAX/150/2021·11 Aug 2021