M/S Erd Technologies PVT. LTD. vs. Union Of INDIA And 5 Others
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Court No. - 3 Case :- WRIT TAX No. - 591 of 2021 Petitioner :- M/S Erd Technologies Pvt. Ltd.
Respondent :- Union Of India And 5 Others Counsel for Petitioner :- Anuj Agrawal Counsel for Respondent :- A.S.G.I.,Ashok Singh,Sudarshan Singh Hon'ble Naheed Ara Moonis,J.
Hon'ble Saumitra Dayal Singh,J.
Heard Ms Priyanka Goel, along with Sri Anuj Agrawal, learned counsel for the petitioner, Sri Ankur Agarwal, learned counsel for the CGST authority and Sri Sudarshan Singh, learned counsel for the Union of India.
Arguments advanced by learned counsel for the petitioner, have been considered in the main judgement pronounced on 15.09.2021 in Writ Tax No. 477 of 2021 (M/s Ratek Pheon Friction Technologies Private Limited Vs. Principal Commissioner & 2 Ors.). That writ petition (along with two other matters) has been allowed by a separate order passed.
For the same reasoning, present petition is also allowed, on the same terms.
Order Date :- 21.9.2021 S.Chaurasia
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