Allahabad High Court GST Judgments — 2022

Amit Tomar vs. State Of U.P. And Another

M/S Jaiprakash Thekedar vs. Commissioner, Commercial Taxes And Another

M/S Jay Prakash Thekedar vs. Commissioner, Commercial Taxes And Another

M/S Jay Prakash Thekedar vs. Commissioner, Commercial Taxes And Another

M/S. Jay Prakash Thekedar vs. Commissioner, Commercial Taxes And Another

M/S Jay Prakash Thekedar vs. Commissioner, Commercial Taxes And Another

Acambis Helpline Mamagement PVT. LTD. Thru. Director Tauqueer Ahmad vs. Union Of INDIA Thru. Prin. Commissioner, Central GST Lko. And 2 Others

Bench: ALOK MATHUR

M/S Paras Industrial Sales Through Its Proprietor vs. State Of U.P. And Another

Bundelkhand University Kanpur Road Jhansi vs. Union Of INDIA And 3 Others

M/S Paras Industrial Sales vs. State Of U.P. And Another

Mohd. Vikki vs. State Of U.P

M/S. Sandeep Traders vs. Commissioner, Commercial Tax/ SGST And Another

M/S. Sandeep Traders vs. Commissioner, Commercial Tax / SGST, U.P. And Another

Bbcl Infrastructure vs. State Of U.P. And 2 Others

Ram Autar vs. State Of U.P. And Another

Rajesh Kumar Sharma vs. C.B.I

M/S Abhishek Construction vs. Union Of INDIA And 2 Others

M/S Shiv Scrap Sales vs. State Of U.P. And Another

Kaushal Kumar Sharma vs. Union Of INDIA

M/S Oppo Mobiles INDIA Private Limited vs. State Of U.P. And 2 Others

M/S Ganpati Battery Traders vs. State Of U.P. And 2 Others

M/S Shree Bhagwat Estate Developer Private Limited vs. The Commissioner Uttar Pradesh Goods And Service Tax Lucknow And 2 Others

Srinivas Rao Nayani vs. State Of U.P. Thru. Prin. Secy. P.W.D. Civil Secrett. U.P. Lko. And 2 Others

Bench: MANISH KUMAR

M/S Ark Infratech vs. State Of U P And 2 Others

Gaurav Garg vs. State Of U.P

M/S North End Foods Marketing PVT.LTD vs. State Of U.P. And 2 Others

Mursaleen Tyagi vs. State Of U.P. And Another

Umesh Kumar vs. State Of U.P. And 3 Others

Jagvinder Singh vs. Union Of INDIA Through Directorate General Of Dst Intelligence, Zonal Unit

Mohammad Shahnawaz vs. State Of U.P

Pradeep Kumar vs. Union Of INDIA Thru. Its Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And 3 Others

Bench: ALOK MATHUR

Sanjeev vs. State Of U.P. And Another

Shanti Lal Bhai Lodhiya And Another vs. State Of U.P

Hba Offshore Pte. LTD vs. Samsung Heavy Industries INDIA Private Limited

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Bee Gee Projects INDIA(P) LTD. 49/68 Kanpur

Commisioner, Central GST And Cx vs. Shri Alok Krishan Gupta, Director M/S Bee Gee Projects INDIA P LTD

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Seema Enterprises, 123/778, Fazalganj Kanpur

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Raghunath International LTD

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Seema Enterprises

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Shankar Enterprises

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. Shri Prakash Agarwal

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Shankar Enterprises. 84/12A Fazalganj Kanpur

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. Shri Rajesh Agarwal, Manager And Authorized Signatory

Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Raghunath International LTD. 84/12 Fazalganj Kanpur

Sunil Verma vs. State Of U.P

M/S Sanjay Construction And Another vs. State Of U.P. And 3 Others

Prashant Sharma vs. Union Of INDIA And Another

Amit Patil vs. Union Of INDIA And Another

State Of U.P. Thru. Secy. Institutional Finance Up Lko And Ors vs. M/S Maa Vindhyavasini Tobacco PVT LTD Thru Dir Uday Prakash

Bench: PANKAJ BHATIA

State Of U.P. Thru. Secy. Institutional Finance And Ors vs. M/S Maa Vindhyavasini Tobacco PVT. LTD. Kanpur Thru. Dir

Bench: PANKAJ BHATIA

M/S D.M. Traders vs. Union Of INDIA And Another

Vijay Engg. And Electrical Works vs. Union Of INDIA And 2 Others

Pragati Srivastava vs. State Of U.P. And 3 Others

Bharti Airtel LTD. Thru. D.G.M. Purna Pratap Dwivedi vs. State Of U.P. Thru. Secy. Tax And Registration Lko. And Ors

Bench: PANKAJ BHATIA

Reyaj Miyan vs. State Of U.P. And Another

Vishnu Pratap vs. State Of U.P. And Another

Pace Tel Systems PVT. LTD vs. State Of U.P. And 2 Others

M/S Sandeep Traders vs. Commissioner, Commercial Tax / SGST, U.P. And Lucknow And Another

Girish Chandra Shukla, Proprietor Of M/S Garg Construction, Amethi vs. State Of U.P. Thru. Secy. Institutional Finance, Lko. And Others

Bench: PANKAJ BHATIA

Commissioner Central GST And Cx Agra vs. M/S Ganpati Mega Builders LTD

Halkeraja @ Shishupal Singh vs. State Of U.P

M/S Mittal Electronics System vs. Commissioner Commercial Tax

Rvm Cycle PVT LTD vs. Commissioner Commercial Taxes U.P. Lucknow And Another

Sai Ashok Transport Co vs. Commissioner Commercial Taxes Lucknow And Another

M/S Om Prakash Ashok Kumar Jain vs. State Of U.P. And 2 Others

Atul Kumar vs. State Of U.P

Technosun INDIA PVT. LTD. Lucknow Thru. Its Director Amit Kumar Gautam vs. Union Of INDIA Thru. Prin. Commissioner, Central G.S.T., Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Techno Fabs vs. Additional Commissioner Grade-2 (Appeal)-First Commercial Tax And 2 Others

M/S Chandra Sain, Sharda Nagar, Lucknow Thru. Its Proprietor Mr. Chandra Sain vs. U.O.I. Thru. Secy. Ministry Of Finance, New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Tulsi Ram And Company vs. Commissioner

M/S Acc LTD., Lucknow Thru. Auth. Signatory Mr. Sudip Ghosh vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt.Of Revenue Govt.Of INDIA, New Delhi And Others

Bench: ATTAU RAHMAN MASOODI,OM PRAKASH SHUKLA

Ali Abbas vs. Union Of INDIA Thru. Its Secy. Ministry Of Finance Govt. Of INDIA, New Delhi And Others

Bench: DEVENDRA KUMAR UPADHYAYA,SAURABH SRIVASTAVA

Mohammad Faheem vs. Union Of INDIA And Another

M/S Consummate Technologies PVT. LTD vs. State Of U.P. And 2 Others

Harendra Singh vs. State Of Up Thgh Principal Secretary Home Gov Of Up And Another

Suleman Khan vs. State Of U.P. And 2 Others

M/S Arora Sari Emporium vs. State Of U.P. And 3 Others

M/S Babu Ji Traders vs. State Of U.P. And Another

Sudama Bajpai vs. State Of U.P

Comissioner, Central Gstand Cx, GST Bhawan vs. M/S Ganpati Mega Builders(INDIA) PVT. LTD

M/S Citykart Retail PVT. LTD. Thru.Authorizd Representrative vs. The Commissioner Commercial Tax U.P. Gomti Nagar Lko. And Anr

Bench: PANKAJ BHATIA

Om Prakash Mishra vs. State Of U.P. Thru. Secy. Revenue, Lko. And Others

Bench: PANKAJ BHATIA

Principal Commissioner CGST And Central Excise Lucknow And Anr vs. M/S Bushrah Export House Two Star Lucknow And Anr

Bench: PANKAJ BHATIA

M/S Ashish Agencies Kiran vs. State Of U.P. And Anothers

Dheeraj Kumar And 4 Others vs. State Of U.P

Hairom Gupta And Another vs. State Of U.P

M/S Johnson Matthey Chemicals INDIA Private Limited vs. State Of U.P. And 2 Others

M/S Krishna Trading Company Throu.Its Prop.Smt.Geeta Gupta vs. Commissioner Of Commercial Tax U.P.Commercial Tax Lko

Bench: ABDUL MOIN

Peeyush Kumar Jain vs. Union Of INDIA

Vibhore Rastogi vs. Union Of INDIA Thru. Deptt Of Revenue Intelligence Lko

Bench: SANJAY KUMAR PACHORI

Momin Khan vs. State Of U.P

Devendra Singh vs. State Of U.P. Thru. Prin. Secy./Addl. Chief Secy. Home, Lko

Bench: SANJAY KUMAR PACHORI

M/S Skyway Infrastructure PVT. LTD. Lucknow Thru. Director Sri Rajesh Pandey vs. U.O.I. Thru. Prin. Commissioner, CGST And Central Excise, Lucknow And Another

Bench: PANKAJ BHATIA

Shamik Khanna @ Rishi Khanna vs. Union Of INDIA Thru. Deptt. Of Revenue Intelligence, Lko

Bench: KRISHAN PAHAL

M/S Pratishtha Enterprises And Contractor And Another vs. State Of U.P. And 2 Others

M/S Ganga Steel Enterprises vs. State Of U.P. And 3 Others

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Lko