Allahabad High Court GST Judgments — 2022

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Lko

M/S Northern Coal Fields Limited vs. Commissioner Commercial Tax Lko

M/S Surya Construction Company vs. State Of U.P. And 4 Others

Prin.Commissioner CGST And Central Excise Lko vs. M/S Anand Motors Agencies LTD. Lko. U.P

Bench: DEVENDRA KUMAR UPADHYAYA,RAJNISH KUMAR

Jan Kalyan Parisad vs. Union Of INDIA And 5 Others

Manoj Kumar Verma vs. State Of U.P. And 2 Others

M/S Technical Construction Company vs. State Of U P And 2 Others

M/S Mohit Impex vs. State Of U.P. And Another

Mrs. Talat Aisha vs. Union Of INDIA And 3 Others

Ram Fakeer Singh Sewa Samiti vs. State Of U.P. And 2 Others

Mahavir Polyplast PVT. LTD vs. State Of U.P. And 2 Others

Drs Wood Products Lucknow Thru. Its Partner Sh. Arun Jindal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko.Andors

Bench: PANKAJ BHATIA

Dhruv Kalra vs. Union Of INDIA

Sanjay Sehgal vs. Union Of INDIA And 2 Others

M/S Shanu Events vs. State Of U P And 2 Others

Commissioner Central GST And Cx Agra vs. M/S. Ganpati Mega Builders(INDIA)PVT. LTD. Agra

Ravi Jain vs. Union Of INDIA And 2 Others

Nitin Verma vs. Union Of INDIA And Another

M/S Migson Auto Mobiles And Another vs. State Of U.P. And 2 Others

M/S Habib Trading Company vs. State Of U.P. And 3 Others

M/S Triveni Engineering And Industries Private LTD vs. State Of U.P. And 2 Others

M/S Triveni Engineering And Industries Private LTD vs. State Of U.P. And 2 Others

Smt. Geetika Agarwal vs. Deputy Commissioner Sales Tax And 2 Others

Shri Roopak Vashishth vs. Union Of INDIA Through Principal Secretary Finace New Delhi And Another

M/S Singh Group vs. State Of U.P. And 2 Others

Subodh Kumar Garg vs. Union Of INDIA

Sequel Alloys And Wires Private Limited vs. Union Of INDIA And 2 Others

M/S Beckon Square Hotels And Properties (P) LTD Thru Director Ashish Agarwal vs. State Of U.P. Thru Addl Chief Secy/ Chairman Upsidc Lko And Another

Bench: DEVENDRA KUMAR UPADHYAYA,RAJNISH KUMAR

M/S Jai Maa Jwalamukhi Iron Scrap Supplier vs. State Of U.P. And 2 Others

M/S Hari Shanker vs. State Of U P And 2 Others

Bhaskar vs. State Of U.P

M/S Asp Traders vs. State Of U.P. And 2 Others

M/S R And A Silk International vs. Union Of INDIA And Another

M/S Ram Krishna Garg Supplier vs. State Of U.P. And 4 Others

M/S Harsh Inter National vs. Commissioner, Commerical Tax And Another

M/S Jambudwip Exports And Imports Limited vs. State Of U.P. And 2 Others

M/S Gurunanak Arecanut Traders vs. Commissioner Commercial Tax And Another

M/S Adeeba Constructions vs. Uttar Pradesh Jal Nigam And 4 Others

M/S Navbharat Engicon PVT. LTD. And Another vs. The Union Of INDIA And 2 Others

Ashish Rajput vs. Union Of INDIA And 2 Others

M/S Mittal Plywood And Furniture vs. State Of U P And Another

M/S Mittal Plywood And Furniture vs. State Of U.P. And Another

Commissioner Of Customs Aliganj Lko vs. Sri Rajesh Jhamatmal Bhat And Anr

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

M/S Great Dolphin Security Services PVT. LTD vs. Additional Commissioner CGST Commissionerate Ghaziabad And Another

Kusum Devi vs. State Of U.P. And Another

Raj Pachauri vs. State Of U.P. And 5 Others

Nikhat vs. The Union Of INDIA And 3 Others

M/S Unique Industrial Enterprises PVT. LTD. And Another vs. The Principal Commissioner, Central Goods And Service Tax And 3 Others

Shahana Begum vs. State Of U.P. And 4 Others

Rinku @ Harendra vs. State Of U.P

Mayank Gautam @ Rishi vs. Union Of INDIA And 4 Others

Pappu @ Karan Singh vs. State Of U.P

Abhinay Jain vs. Union On INDIA And Another

M/S Kaydee Audio Vision PVT. LTD vs. State Of U.P. And 3 Others

M/S Ennkay Timber vs. State Of U.P. And Another

M/S Unique Enterprises vs. State Of U.P. And 2 Others

A.K. Traders And Another vs. State Of U.P. And 2 Others

Ravi Offset Printers And Publishers PVT LTD vs. State Of U.P. And 2 Others

Mahesh Sharma vs. State Of U.P. And Another

M/S P.S.R. Metals Private Limited vs. State Of U.P. And 2 Others

M/S Krishana Steels vs. State Of U P And Another

M/S Kay Pan Fragrances (P) LTD vs. Union Of INDIA And 4 Others

New Okhla Industrial Development Authority vs. Union Of INDIA And 2 Others

Riadi Steels LLP vs. State Of U.P. And Another

M/S Super Trading Company vs. State Of U.P. And 2 Others

M/S Vedant Construction vs. State Of U.P. And 2 Others

Shatish Chandra Singh vs. Union Of INDIA And 6 Others

M/S Real Metals Trading vs. Union Of INDIA And 2 Others

Juhi Alloys Limited vs. State Of U.P. And Another

M/S Dollar Impex vs. Union Of INDIA And 2 Others

M/S Jai Enterprises vs. Commissioner, Commercial Tax And Another

M/S Ahad Media Solutions vs. Union Of INDIA And 2 Others

M/S Sleevco Traders Through Its Proprietor Shri Alok Gupta vs. Additional Commissioner Grade- 2 (Appeal) Fifth, Commercial Tax And Another

M/S Gobind Tobacco Manufacturing Co. And Another vs. State Of U.P. And 2 Others

M/S. Ram Singh Work Contractor, Faizabad Thru. Its Proprietor Ram Singh vs. Addl. Commissioner, Grade-2, Commercial Tax And Another

Bench: ABDUL MOIN

Jigyasa Tiwari (Minor) vs. State Of U.P. And 2 Others

Chhavi Gautam vs. State Of U.P. And Another

Govind Kumar Gupta vs. State Of U.P

Shishir Gupta @ Parul Gupta vs. Union Of INDIA

Ravish Bhadana And Another vs. State Of U.P

Ravi Offset Printers And Publishers PVT LTD vs. State Of U.P. And 2 Others

Varun Gupta vs. Union Of INDIA And Another

M/S Cipel Partnership Firm Thru. Its Partner Parvez Khan Lko vs. Chief Commissioner Goods And Services Tax (GST) Central Excise Lko. Zone And Another

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

Rohit vs. State Of U.P

M/S Vishwa Printers And Packages PVT. LTD. Sitapur Road Lko. Thru. Director Vibhash Nand Gupta vs. Chief Commissioner Goods And Services Tax And Another

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

M/S Brij Bihari Singh, Through Its Proprietor Shri Bihari Singh vs. Commissioner Commercial Tax Lucknow And Another

The Commissioner Commercial Tax Lko vs. S/S Vikrant Ispat Udyog

M/S Bulaki Lal And Sons vs. The Commissioner Of Commercial Tax U.P. Lko

Harishankar Rao vs. State Of U.P

Kuldeep Sing vs. State Of U.P. And 4 Others

M/S K.L. Vegetable Oil Products Private Limited vs. State Of U.P. And 3 Others

M/S M. Khanna Road Lines vs. Union Of INDIA And 4 Others

M/S Alok Traders vs. Commissioner Commercial Taxes And 2 Others

M/S Myc Infra PVT. LTD vs. Union Of INDIA And 6 Others

The Commissioner Commercial Tax vs. S/S J.R. Communication

Bindal Smelting PVT. LTD vs. State Of U.P. And 2 Others