M/S Great Dolphin Security Services PVT. LTD. vs. Additional Commissioner CGST Commissionerate Ghaziabad And Another
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Court No. - 3 Case :- WRIT TAX No. - 901 of 2022 Petitioner :- M/S Great Dolphin Security Services Pvt. Ltd.
Respondent :- Additional Commissioner Cgst Commissionerate Ghaziabad And Another Counsel for Petitioner :- Kartikeya Saran Counsel for Respondent :- Dhananjay Awasthi Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Jayant Banerji,J.
Heard learned counsel for the petitioner and learned Standing Counsel for the respondents.
The impugned assessment order dated 13/18.04.2022 passed by the respondent no.1 is appealable. Therefore, without expressing any opinion on merits of the case of the petitioner, the writ petition is dismissed, leaving it open for the petitioner to avail remedy of appeal.
Order Date :- 7.7.2022 T.S. SINGH Date: 2022.07.08 10:43:52 IST Reason: Location: High Court of Judicature at Allahabad
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