Allahabad High Court GST Judgments — 2023

Ram Kinkar Pandey vs. State Of U.P. Thru. Prin. Secy. Deptt. Woman And Child Development, Lucknow And 6 Others

Bench: MANISH MATHUR

M/S Jitendra Singh Contractor vs. State Of U.P. And 2 Others

Moti Ram vs. State Of U.P. And 2 Others

M/S. Gaurav Saurav Traders And Contractors vs. State Of U.P. And 4 Others

Umesh Agrawal vs. Union Of INDIA

M/S Parikshit Nirmanak Contractor Saklenabad vs. State Of U.P. And 3 Others

M/S Gupta Training Company Naveen Galla Mandi Tihar Shahjahanpur vs. State Of U.P. And 2 Others

M/S Gupta Trading Company vs. State Of U.P. And 2 Others

M/S Gupta Trading Company vs. State Of U.P. And 2 Others

Max Square Limited vs. Union Of INDIA And 2 Others

H/S Halder Enterprises vs. State Of U.P. And 2 Others

Ramrup Soni vs. Union Of INDIA Thru. Directorate Of Revenue Intelligence Lko

Bench: SUBHASH VIDYARTHI

Bal Mukund Tiwari vs. State Of U.P. And 2 Others

M/S New Sagun Enterprises And Another vs. Union Of INDIA And 2 Others

Bhumi Tech INDIA Networking, Faizabad Thru. Proprietor Ram Bhawan vs. The Commissioner, Commercial Tax, U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Rathore Building Material vs. The Commissioner Of State Tax And 2 Others

M/S. Shri Ram Industries Private Limited vs. State Of U.P. And Another

M/S Ikon Lubes (INDIA) Private LTD vs. State Of U.P. And Another

M/S Ikon Lubes (INDIA) Private LTD vs. State Of U.P. And Another

M/S Ikon Lubes (INDIA) Private LTD vs. State Of U.P. And Another

Shri Sai Enterprises vs. State Of U.P. And 3 Others

M/S Vats Group INDIA PVT. LTD vs. Directorate General Of GST Intelligence Regional Unit And 3 Others

Ajay Yadav vs. State Of U.P. And 4 Others

M/S Purwar Trading Company vs. Mr. Ravikant, Assistant Commissioner

M/S Ramkrishna Garg And Suppliers vs. State Of U.P. And 2 Others

Corp Mediteche Private Limited vs. State Of U.P. And Another

M/S Shiv Trading vs. State Of U.P. And 2 Others

Clear Secured Services Private Limited Thru. Shailendra Dubey Authorized Signatory vs. Commissioner, State Tax GST, Up Lucknow And Another

Bench: PANKAJ BHATIA

Clear Secured Services Private Limited, Thru. Shailendra Dubey, Authorized Signatory vs. Commissioner, State Tax GST, U.P. Commercial Tax, Lucknow And Another

Bench: PANKAJ BHATIA

Pushpendra Singh vs. Union Of INDIA And 2 Others

M/S Bhikki Brick Field vs. State Of U.P. And Another

Umesh Garg vs. Union Of INDIA And Another

Gyanendra Jaiswal vs. State Of U.P. Thru. Prin. Secy. Home Lko. And Another

Bench: SAURABH LAVANIA

M/S Madhuban Aircon Ref vs. Chief General Manager, Bharat Sanchar Nigam Limited And Another

M/S Woco Tech Elastomere Noida Limited vs. Union Of INDIA And 3 Others

Suman Engineering And Chemicals PVT. LTD vs. U.P.P.C.L. And 4 Others

M/S K.D.Enterprises vs. State Of U.P. And Another

M/S S. V. Brothers vs. State Of U.P. And Another

M/S Godrej Consumer Product LTD vs. State Of U P And 2 Others

M/S Sunil Traders vs. State Of U.P. And 2 Others

M/S Sunil Traders vs. State Of U.P. And 2 Others

M/S Tci Freight vs. Assistant Commissioner Sector 4 And Another

Vaibhav Sharma vs. State Of U.P. Thru. Secy. Home Deptt. Lko. And Another

Bench: SUBHASH VIDYARTHI

Vinod Kumar Harjai vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And 2 Others

Bench: ALOK MATHUR

M/S Arun Kumar Srivastava Thru. Proprietor Arun Kumar Shrivastava vs. State Of U.P. Thru. Prin. Secy. Ministry Of Finance, Lko. And 2 Others

Bench: ALOK MATHUR

M/S S. Kumar Enterprises Thru. Proprietor Girja Yadav vs. State Of U.P. Thru. Prin. Secy. P.W.D. Lko. And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

Sh. Vikas Jain vs. Union Of INDIA And Another

M/S Sun Flag Iron And Steel Company Limited vs. State Of U.P. And 3 Others

Vishnu Kumar Saini vs. State Of U.P. And Another

Akshay Goyal vs. Union Of INDIA And Another

Trimurti Fragrances And Flavours PVT. LTD. And 6 Others vs. Director General Of Goods And Services Tax 2 Others

Vimal Kumar vs. Union Of INDIA And Another

Hindustan Paper Machinery Industries vs. Commissioner CGST And 2 Others

Subodh Kumar @ Sonu vs. State Of U.P

M/S Jps Buildtech Private Limited vs. State Of U.P. And Another

Ajay Gupta vs. Assistant Commissioner Commercial Tax Flying Squad - 3 Agra

Trimurti Fragrances And Flavours PVT. LTD. And 6 Others vs. Director General Of Goods And Services Tax And 2 Others

Trimurti Fragrances PVT LTD. And And 4 Others vs. Directorate General Of Goods And Services Tax And 2 Others

M/S Moheed Khan Contractor vs. The State Of U.P. And Another

M/S Galaxy Enterprises vs. State Of U.P. And 2 Others

M/S Rameshwar Prasad Rajendra Prasad vs. Commissioner CGST And Central Excise And Another

M/S Rama Brick Field vs. Additional Commissioner Grade-2 And 2 Others

Pramod Kumar Sharma And Another vs. Union Of INDIA Thru. Secy. Ministry Finance New Delhi And 3 Others

Bench: ALOK MATHUR

M/S Ankit Motors vs. State Of U.P. And 2 Others

Kapil Chugh vs. Additional Commissioner, Central GST And Central Excise, Agra

Vipin Sharma vs. Additional Commissioner, Central GST And Central Excise, Agra

Smt. Shakuntala Tiwari vs. State Of U.P. And 2 Others

M/S Parul Dixit Thru. Proprietor Parul Dixit vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Rural Development, Govt. U.P. Lucknow And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

Vinay vs. State Of U.P

Furkan vs. State Of U.P

M/S Agarwal Steel (Proprietorship), Amethi Thru. Proprietor Mr. Devi Prasad Agarwal vs. The Commissioner Goods And Services Tax (GST) U.P. Lko. And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S New Sagun Enterprises And Another vs. Union Of INDIA And 2 Others

Chandan Kumar Rai vs. Union Of INDIA And 2 Others

Kuldeep Chaudhary @ Monu Chaudhary vs. State Of U.P. And Another

Prateek Mittal vs. Union Of INDIA And Another

M/S Harbir Singh Contractor And Another vs. Union Of INDIA And 4 Others

Harveer Singh vs. State Of U.P. And Another

M/S Manoj Steel Traderss vs. State Of U.P. And 2 Others

M/S Vighnaharta Const. Thru. Its Prop. Vishnu Bhagwan Shukla Distt. Gonda vs. State Of U.P Thru. Commissioner CGST And Central Excise Lko. Zone And 2 Others

Bench: PANKAJ BHATIA

M/S Vighnaharta Constructions Thru. Its Proprietor Vishnu Bhagwan Shukla vs. State Of U.P. Thru. Commissioner, CGST And Central Excise Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Modern Steel vs. Additional Commissioner And Another

Mittal Agro Private LTD. Thru. Its Director Shri Sukkhu Lal Chandwani vs. Commissioner, Commercial Tax, U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Millennium Impex PVT. LTD vs. Additional Commissioner Grade-2 (Appeal) - I State Tax, Noida And 2 Others

M/S Dev Builder vs. Commissioner, Central GST And Central Excise

M/S New INDIA Traders vs. State Of U.P. And 2 Others

M/S S.A. Traders, Lko. Thru. Its Proprietor Sanjay Agarwal vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. Govt. Lko. And Another

Bench: VIVEK CHAUDHARY,MANISH KUMAR

Vishwanath Traders And 2 Others vs. Union Of INDIA And 4 Others

M/S Vacmet INDIA LTD vs. Additional Commissioner Grade -2 (Appeal) And Another

M/S Maa Kamakhya Trader vs. State Of U.P. And 2 Others

M/S Vivaan Enterprises vs. State Of U.P. And Another

Ajay Kumar And Another vs. State Of U.P

M/S Panther Security Guard Services, Thru. Proprietor Chandra Shekhar Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt. Lucknow U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Ankit Motors vs. State Of U.P. And 2 Others

M/S Ankit Motors vs. State Of U.P. And 2 Others

M/S Gaurav Enterprizes vs. State Of U.P. And Another

M/S Ramji Kirana Store Thru. Proprietor Ramji vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S Sahib Furniture Thru Proprietor Kuldeep Kaur vs. State Of U.P.Thru Secy.Institutional Finance Lko And Ors

Bench: PANKAJ BHATIA

M/S Santosh Kumar vs. Additional Commissioner Grade-2 And Another

Kps Iron And Alloys Company Private Limited vs. State Of U.P. And 4 Others

M/S Ennkay Timbers And Another vs. State Of U.P. And 2 Others