Clear Secured Services Private Limited Thru. Shailendra Dubey Authorized Signatory vs. Commissioner, State Tax GST, Up Lucknow And Another
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Neutral Citation No. - 2023:AHC-LKO:77048
Court No. - 8 Case :- WRIT TAX No. - 1 of 2023 Petitioner :- Clear Secured Services Private Limited Thru. Shailendra Dubey Authorized Signatory Respondent :- Commissioner, State Tax Gst, Up Lucknow And Another Counsel for Petitioner :- Jameel Ahmad Hon'ble Pankaj Bhatia,J. Writ petition is disposed off vide order of date passed in Writ Tax No.5 of 2023. Order Date :- 23.11.2023 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
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