Allahabad High Court GST Judgments — 2023

Pradeep Jain And Another vs. State Of U.P. And 2 Others

M/S S.S. Bio Petrochem Co. Through Its Proprietor vs. State Of U.P. And 2 Others

Uday Shoes Private Limited vs. Additional Commissioner (Appeals ) Customs CGST And Central Excise And Another

M/S Parwati Constructions Thru. Its Proprietor Mr. Naresh Chandra Verma vs. Addl. Commissioner Grade 2 (Appeal) State Tax Sitapur And Another

Bench: VIVEK CHAUDHARY

M/S Best Security Services Thru. Its Proprietor Kuldeep Chaturvedi vs. Union Of INDIA Thru. Its Ministry Of Labour And Employment, Govt. Of INDIA New Delhi And Others

Bench: SANGEETA CHANDRA,MANISH KUMAR

M/S Riya Traders vs. State Of U.P. And Another

M/S Amit Traders vs. The Commissioner Commercial Taxes

Roopak Vashisth vs. Union Of INDIA And Another

M/S Margo Brush INDIA And 4 Others vs. State Of U.P. And Another

M/S Yash Kothari Public Charitable Trust vs. State Of U.P. And 2 Others

Mohd Faizan vs. State Of U.P. And Another

M/S Sharp Business Systems (INDIA) PVT. LTD. Lko. Thru. Its Authorized Signatory Shri Arjun Kumar vs. State Of U.P. Thru. Secy. Institutional Finance U.P. Govt. Lko. And Another

Bench: SANGEETA CHANDRA,MANISH KUMAR

Asif Khaliq vs. State Of U.P. And 2 Others

M/S Pundir Traiders vs. State Of U P And 4 Others

R.K.Tripathi Contractors And Suppliers vs. State Of U.P. And 2 Others

M/S Jyoti Traders vs. State Of U.P. And 2 Others

M/S Limra Developers vs. Additional Commissioner And Another

M/S Sharp Print Ways vs. State Of U P And 2 Others

Ramjani vs. State Of U P And 2 Others

M/S Ramesh Metal Industries Kisrol vs. Union Of INDIA And 2 Others

M/S Mongia Steel Limited And Another vs. State Of U P And 4 Others

Commissioner, Central Goods And Services Tax vs. M/S Dabur INDIA LTD

M/S Tridev Enterprieses Through Its Proprietor Sunil Kumar Mittal vs. Additional Commissioner Grade - 2 (Appeal) -I State Tax Meerut And Another

Vivek Maurya vs. State Of U.P

M/S Anchor Health vs. Additional Commissioner And Another

Greenfinch Team Management (P) LTD vs. Department Of Commercial Taxes And Another

M/S Pioneer Pesticides P. LTD vs. Additional Commissioner, Grade-2 And 2 Others

M/S Skyline Automation Industries vs. State Of U.P. And Another

Manoj Kumar Garg vs. Union Of INDIA