Allahabad High Court GST Judgments — 2023

M/S Namo Narayan Singh vs. State Of U.P. And 2 Others

M/S Brijesh Kumar Singh Thru. Its Partner Brijesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt. Lko. And Another

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S Brijesh Kumar Singh Thru. Partner Brijesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. Govt. Lko. And Another

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S Ritvik Steel Private Limited Thru. Director Mr. Amit Kumar vs. State Of U.P Thru. Addl Chief Secy. State Tax Civil Sectt., Govt. Of U.P., Lko. And Others

Bench: PANKAJ BHATIA

M/S Sumit Enterprises Office At Badel Nawabganj Barabanki Thru. Proprietor Atul Kumar vs. State Of U.P. Thru. Prin. Secy. Ministry Of Finance Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jai Vindhya Udyog Thru. Its Partner Niraj Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Purna Trading Company vs. State Of U.P. And 2 Others

Sandip Singh vs. Union Of INDIA Thru. Secy. Ministry Finance Deptt. Revenue New Delhi And 3 Others

Bench: MANISH MATHUR

M/S Sanjay Sales Agency vs. State Of U.P. And Another

Hiran Tobaco Factory vs. State Of U.P. And 2 Others

Dushyant vs. State Of U.P

M/S Balaji Traders And Another vs. State Of U.P. And 2 Others

M/S Shubham Steel Traders vs. State Of U.P. And Another

M/S Vidya Coal Depot vs. Additional Commissioner Grade (Appeal) Ii And Another

M/S Ram Kamal Healthcare PVT. LTD vs. Union Of INDIA And 3 Others

M/S Universal Enterprises vs. Union Of INDIA And Another

M/S Manas Continental vs. State Of U.P. And Another

M/S Shyam Sel And Power Limited vs. State Of U.P. And 2 Others

Arpan Agro Industries Ludhiana, Punjab Thru. Proprietor Arpan Goyal vs. State Of U.P. Thru. Secy. Deptt. Of Food And Civil Supplies Lko. And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

Dr. Mohammad Seraj Ansari vs. M/S Deora Infratech PVT. LTD. Lko Thru. Its Director And 2 Others

Bench: RAJNISH KUMAR

Juber vs. State Of U.P Through Its Principal Secretary (Home)

M/S Om Prakash Kuldeep Kumar vs. Additional Commissioner Grade-2 And Another

M/S Meera Tent Cloth Supplies vs. Additional Commissioner And 2 Others

M/S Kumar Brothers vs. Additional Commissioner Grade -2 (Appeal), Commercial Tax, Judicial Division, Basti And 2 Others

Parvez Alam vs. State Of U.P. And Another

M/S Nuova Shoes vs. GST Council And 4 Others

Naman Goyal And Another vs. The Directorate General Of GST Intelligence And Another

M/S Shree Krishna Traders vs. State Of U.P. And Another

Hanuman Soni vs. State Of U.P. And 3 Others

M/S Raj Construction Through Its Power Of Attorney Mr. Rahul Jaswal vs. Union Of INDIA Finance And Corporate Ministry Chairman And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S Star Metal Industries vs. State Of U.P. And 2 Others

M/S Maa Vindhya Vasini Constructions vs. State Of U.P. And 4 Others

Prabhaker Kaushal vs. State Of U.P. Thru. Prin. Secy. Home Lko

Bench: SUBHASH VIDYARTHI

Western Carrier INDIA LTD vs. State Of U.P. And 4 Others

M/S Maa Vindhya Vasini Constructions, Through Its Partner Om Prakash Tripathi vs. State Of U.P. And 6 Others

M/S Maa Vindhya Vasini Constructions vs. State Of U.P. And 3 Others

Bhola Singh vs. State Of U.P

Mohammad Ganim vs. State Of U.P

Sanjeev Pachauri And 9 Others vs. State Of U.P. And 4 Others

M/S Vivo Mobile INDIA Private LTD vs. Union Of INDIA And 4 Others

M/S Khan Enterprises vs. Additional Commissioner And Another

Party Time Hospitality Prop. Smt. Punita Gupta Lko vs. State Of U.P. Thru Prin. Secy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Anupam Electricals And Electronics vs. State Of U.P. And Another

M/S Santosh Traders Thru Proprietor Santosh Kumar Gonda vs. State Of U.P. Thru. Prin. Secy ( Tax And Registration ) Lko And 2 Others

Bench: PANKAJ BHATIA

Harendra Gurjar @ Bhole vs. State Of U.P. And Another

J.K. Cement LTD vs. State Of U.P. And 3 Others

Sanjeev Agarwal vs. Union Of INDIA Thru. Deptt. Of Revenue Intelligence Lko

Bench: SUBHASH VIDYARTHI

M/S Dana Pani vs. State Of U.P. And Another

Rishabh Khera vs. State Of U.P. And 3 Others

Surendra Bhati vs. Union Of INDIA And 3 Others

Surendra Bahadur Singh vs. State Of U.P. Thru. Prin. Secy. Commercial Tax (GST) Lko. And 2 Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

The Commissioner, Commercial Tax vs. M/S Ramway Foods LTD

M/S Manoj Steel Traders vs. State Of U.P. And 2 Others

M/S B L Pahariya Medical Store vs. State Of U.P. And Another

M/S Bajrang Building Material vs. State Of U.P. And 2 Others

M/S Diginx Trader vs. State Of U.P. And Another

Mohammad Shoeb vs. State Of U.P

M/S Rateria Laminators PVT.LTD vs. Additional Commissioner Grade 2 And Another

Rajnish Jain vs. Directoate General Of GST Intelligence Zonal Unit

M/S Balaji Construction Company vs. Union Of INDIA And 3 Others

M/S Sri Bala Ji Marbles vs. State Of U.P. And Another

Khushi Ram And Another vs. State Of U.P And Another

M/S Nutech Jetting Equipment INDIA Private LTD. And Another vs. Union Of INDIA And 4 Others

M/S Viabhav Edible PVT. LTD vs. State Of U.P. And 2 Others

M/S Desai Brothers Limited Ratanpur vs. State Of U.P. And 3 Others

Smt Rajni Bhargawa vs. State Of U.P

Triloki Kumar Keshari vs. State Of U.P. And Another

Ashish Kumar Tiwari vs. State Of U.P

Mulayam Singh vs. State Of U.P

State Of U.P. Prin. Thru. Prin. Secy. Home Deptt. Lko vs. M/S Govind Industries Rajapur Lakhimpur Khiri Thru. Director Manish Kumar Gupta

Bench: RENU AGARWAL

Sukhveer Singh vs. State Of U.P

Directorate General Of GST Intelligence, Zonal Unit Meerut vs. Vipin Kumar Gupta

Smt. Alka Rajput And Another vs. State Of U.P. And 2 Others

M/S Shree Mahaveer Export vs. Union Of INDIA And 2 Others

M/S Sakshi Enterprises vs. State Of U.P. And Another

Bhartiya Samvida Outsourcing Karmchari Sangh vs. Shri Anuj Kumar Jha, Mission Director

Roopak Vashisth vs. Union Of INDIA And 2 Others

Ram Kishore And 14 Others vs. State Of U.P. Thru. Secy. Goods And Services Tax /Commercial Tax Lko. And Another

Bench: MANISH MATHUR

M/S A.R. Metal Industries vs. Commercial Tax And Another

Omprakash Jangid vs. State Of U.P

Utc Softech P. LTD vs. State Of U.P. And Another

M/S Arohi Enterprises, Through Its Secretary, Rajan vs. Union Of INDIA And 3 Others

M/S Nagarjuna Agro Chemicals PVT.LTD vs. State Of U.P. And Another

Mukeem vs. State Of U.P

Dharamveer Singh vs. State Of U.P

Smt. Lalita vs. Central Goods And Service Tax And Another

M/S Tikona Infinet Private Limited vs. State Of U.P. And Another

Smt. Seema Yadav @ Manju Yadav @ Sushma Yadav vs. State Of U.P. And Another

M/S Bhawani Traders vs. State Of U.P. And Another

Bal Mukund Tiwari vs. State Of U.P. And 3 Others

Padmesh Kumar Singh vs. Union Of INDIA And 2 Others

Vivek Rastogi vs. State Of U.P. And Another

Mohd. Asif Khan vs. U.O.I. Thru. Prin. Chief Secy. Central Goods And Services Tax And 3 Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S G M R Enterprise vs. State Of U.P. And 2 Others

Pradeep Gupta vs. State Of U.P. Thru. Prin. Secy. Home Deptt. Lko. And Others

Bench: NARENDRA KUMAR JOHARI,SANGEETA CHANDRA

M/S Raj Construction Through Its Power Of Attorney Mr. Rahul vs. Union Finance And Corporate Affairs Minister Thru. Chairmanship And Ors

Bench: VIVEK CHAUDHARY,MANISH KUMAR

M/S Adarshom Infocom Private LTD. Thru. Director Shri Om Prakash Dwivedi vs. State Of U.P. Thru. Prin. Secy., Ministry Of Finance Lko. And 2 Others

Bench: DINESH KUMAR SINGH

Rajendra Kumar Jain vs. State Of U.P

M/S Sasco And Sons (Legal Name Rana Itrat) vs. Assistant Commissioner Central Goods And Services Tax And Another

Yogesh Mittal vs. Union Of INDIA And Another