M/S Shyam Sel And Power Limited vs. State Of U.P. And 2 Others

WTAX/603/2023HC AllahabadGSTCNR UPHC01105401202304 October 20231 pages
For Petitioner: Jitendra Kumar Singh, Srijan PandeyFor Respondent: CSC, Hon'ble Piyush Agrawal, J., Heard Mr. Srijan Pandey, learned counsel for the petitioner and, Mr. Rishi Kumar, learned Additional Chief Standing Counsel, on behalf of State-respondent

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Court No. - 5 Case :- WRIT TAX No. - 603 of 2023 Petitioner :- M/S Shyam Sel And Power Limited Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Jitendra Kumar Singh,Srijan Pandey Counsel for Respondent :- CSC Hon'ble Piyush Agrawal,J.

Heard Mr. Srijan Pandey, learned counsel for the petitioner and Mr. Rishi Kumar, learned Additional Chief Standing Counsel on behalf of State-respondent.

Judgment Reserved.

Order Date :- 26.9.2023 Arti ARTI SHARMA High Court of Judicature at Allahabad

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