Directorate General Of GST Intelligence,Zonal Unit Meerut vs. Vipin Kumar Gupta
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Court No. - 76 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 406 of 2022 Applicant :- Directorate General Of Gst Intelligence,Zonal Unit Meerut Opposite Party :- Vipin Kumar Gupta Counsel for Applicant :- Parv Agarwal Hon'ble Vikram D. Chauhan,J.
List has been revised. No one appears on behalf of the applicant to press the application.
The application is dismissed for want of prosecution.
Order Date :- 2.8.2023 Bhaskar BHASKAR High Court of Judicature at Allahabad
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