Allahabad High Court GST Judgments — 2023

Tax Bar Association Maunath Bhanjan And Another vs. State Of U.P. And 7 Others

M/S Ajay Building Material vs. State Of U.P. And 2 Others

M/S Aastha Enviro Engineers PVT. LTD., Lko. Thru. Director Chandra Bhan Singh vs. Union Of INDIA, New Delhi Thru. Secy. Ministry Of Finance And Others

Bench: DINESH KUMAR SINGH

M/S Bajrajg Enterprises vs. Commissioner CGST Service Tax And Central Excise Finance Ministry Revenue Dept And 2 Others

M/S Chitransh Machinery Store vs. Commissioner, Uttar Pradesh Goods And Service Tax And 2 Others

M/S Maa Mahamaya Alloys PVT. LTD vs. State Of U.P. And 3 Others

M/S N.K Overseas vs. Union Of INDIA And 2 Others

M/S Matah Shree Associates vs. The State Of U.P. And 2 Others

Shri Noor Salim Rana vs. State Of Up And 3 Others

Chobe Singh vs. State Of U.P. And Another

M/S Aman Dairy vs. State Of U.P. And 2 Others

M/S Krishna Construction Co vs. Commissioner Of Central Goods And Services Tax And Another

M/S Shyam Sundar Sita Ram Traders vs. State Of U.P. And 2 Others

M/S Indra Resources Thru.Proprietor Gayaneshwar Shukla vs. State Of U.P. Thru. Chairman U.P.Jal Nigam Lko. And Ors

Bench: SANGEETA CHANDRA,MANISH KUMAR

M/S Adarsh Tobacco Co vs. State Of U.P. And 3 Others

M/S Raj Engineering Works vs. Commissioner Uttar Pradesh Goods And Service Tax U.P. And 2 Others

M/S Viraj Polymers Private LTD vs. State Of U.P. And 3 Others

S/S S.K. Trading Co And Another vs. Additional Commissioner Grade 2(Appeal ) And Another

Sanjay Kumar Nigam vs. State Of U.P

Anil Soni And Another vs. Union Of INDIA Thru. Secy. Deptt. Of Revenue Ministry Of Finance And Others

Bench: NARENDRA KUMAR JOHARI,RAMESH SINHA

M/S Royal Pollution Control Services, Lko. Thru. Its Proprietor- Mohammad Ziayrrahman Khan vs. Union Of INDIA, Thru. Secy. Ministry Of Finance, New- Delhi, And 5 Others

Bench: VIVEK CHAUDHARY

M/S Aradhya Associates, Lko. Thru. Partner Shri Dinesh Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And 5 Others

Bench: VIVEK CHAUDHARY

Harminder Singh @ Rishi vs. State Of U.P. Thru. Prin. Secy. Home Civil Secrett. U.P. Lko. And Another

Bench: KARUNESH SINGH PAWAR

M/S Anshul Advertising Agency, Lko. Thru. Proprietor Mr. Mritunjay Kumar vs. Union Of INDIA Thru. Secy. Ministry Finance, New Delhi And 5 Others

Bench: VIVEK CHAUDHARY

M/S Pragati Enterprises, Thru. Its Authorized Representative Shri Yogesh Pratap Singh vs. The Commissioner, Commercial Tax, SGST, U.P. Commercial Tax Bhawan Lucknow And Another

Bench: VIVEK CHAUDHARY

Ravindra Kumar vs. Union Of INDIA And 12 Others

Ramashanker Lakshmi Narayan And Bros vs. Union Of INDIA And Another

Monu vs. State Of U.P

M.S Tiwari Industries Thru. Proprietor Govind Mani Tiwari Lko vs. Union Of INDIA Thru. Secy. Ministry Finance New Delhi And 5 Others

Bench: VIVEK CHAUDHARY

M/S Lucky Int Udyog, Gonda Through Its Proprietor Arshad Husain vs. Commissioner, State Tax GST, U.P. Commercial Tax, Lucknow And 2 Others

Bench: VIVEK CHAUDHARY

Ravindra Kumar vs. Union Of INDIA And 12 Others

M/S Ayann Traders vs. State Of U.P. And 3 Others

Vriddhi Infratech INDIA PVT. LTD. Thru. Authorised Signatory Anne Sandeep, Project Director vs. Commissioner, Commercial Tax U.P. Lucknow And 2 Others

Bench: VIVEK CHAUDHARY

M/S Agarwal Construction Company Thru. Sole Proprietor Naresh Kumar Agarwal vs. Commissioner State Tax And 2 Others

Bench: VIVEK CHAUDHARY

M/S Shahil Traders vs. State Of U.P. And Another

M/S. Shiva Agency vs. Commissioner, Commercial Tax/ SGST And Another

M/S Nitish Motor Works Lko. Thru. Proprietor Ram Kishore Mishra vs. State Of U.P. Thru. Prin. Secy. Ministry Of Finance Lko. And 2 Others

Bench: VIVEK CHAUDHARY

M.R. Consultants And Constructions, Lko. Thru. Partner Dinesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Revenue Deptt., Lko. And 4 Others

Bench: VIVEK CHAUDHARY

Sandhya Enterprises vs. State Of U.P. And 2 Others

Pr. Commissioner, CGST vs. M/S Uttam Sugar Mills LTD

M/S Meerarch Construction, Thru. Pro. Ms Archana Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance North Block And 3 Others

Bench: VIVEK CHAUDHARY

M/D Pragati Enterprises, Lko. Thru. Auth. Representative Yogash Pratap Singh vs. Commissioner Commercial Tax SGST, U.P. Commercial Tax Bahwan Lko. And Another

Bench: SANGEETA CHANDRA,MANISH KUMAR

M/S Vedic Projects PVT. LTD. Thru Dir. Gaurav Chaudhary vs. State Of U.P. Thru Prin. Secy. Irri. And Water Resources And Ors

Bench: SANGEETA CHANDRA,MANISH KUMAR

Shakib Farookhi vs. State Of U.P. And Another

M/S Dhampur Sugar Mills LTD vs. Commissioner Of Customs And Central Excise

Vinod Jain vs. State Of U.P

Nafees Ahmad vs. State Of U.P. And 2 Others

Shadab Anwar Sheikh vs. State Of U.P. Thru Prin.Secy. Home Lucknow

Bench: RENU AGARWAL

Aditi Singh vs. State Of U.P. Thru. Its Secy. Home Deptt. Civil Sectt. Lko. And Another

Bench: KARUNESH SINGH PAWAR

Pratibha Jha vs. State Of U.P. And 5 Others

M/S Radha Fragrance vs. Union Of INDIA And 4 Others

M/S Eastern Machine Bricks And Tiles Industries Private Limited vs. State Of U.P. And 2 Others

M/S Mohan Agencies vs. State Of U.P. And Another

Dayamalam Consulting And Construction PVT. LTD. Thru. Its Director Daya Ram Yadav Lko vs. Union Of INDIA Thru. Secy. Ministry Of Finance North Block New Delhi And 5 Others

Bench: VIVEK CHAUDHARY

M/S Tanishka International vs. State Of U.P. And 2 Others

M/S Dashmesh Infratech Private Limited, Thru. Its Director Meeta Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance And 5 Others

Bench: VIVEK CHAUDHARY

Kishan Murari Gupta And 2 Others vs. State Of U.P. Thru. Prin. Secy. Home Lko And 2 Others

Bench: KARUNESH SINGH PAWAR

Charchit Jain vs. Union Of INDIA And 3 Others

M/S Bhardwaj Constructions Thru. Its Authorized Representative Alok Mani vs. State Of U.P. Thru. Its Secy. P.W.D. Lko. And 4 Others

Bench: SANGEETA CHANDRA,MANISH KUMAR

M/S Ahluwalia Contrats INDIA LTD vs. State Of U.P. And 2 Others

M/S P.S.Handicrafts And Moti Center vs. State Of U.P. And Another

Gaurav Garg vs. C.B.I

Shri Mayank Govil vs. Union Of INDIA And 2 Others

Mahabhadra INDIA Indus. Priv. LTD. Lko vs. The Addit. Comm. Grade Appeal Lko

Bench: VIVEK CHAUDHARY

M/S Balaji Brick Field Thru. Its Proprietor Mr. Pramit Kumar Mishra Hardoi vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 5 Others

Bench: VIVEK CHAUDHARY

Verveland Technologies PVT. LTD. Thru. Director/Authorized Signatory vs. The Addl. Commissioner Grade Ii Appeal Judicial Division 5 State Tax Lko. And Another

Bench: VIVEK CHAUDHARY

Rahil Khan vs. Commissioner State Tax U.P. And 3 Others

M/S Creamy Food PVT. LTD vs. State Of U.P. And 3 Others

Ravi vs. State Of U.P

Babu Lal vs. State Of U.P. And Another

M/S Varun Beverages Limited vs. State Of U.P. And 2 Others

Anjali Chaurasiya vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt., Govt. Of U.P. Civil Secrt. Lko. And Others

Bench: RAMESH SINHA,SUBHASH VIDYARTHI

M/S S.R. Sales 51/17 Maa Kripa Complex Rani Ganj Nayaganj vs. State Of U.P. And 3 Others

M/S Shaurya Enterprises vs. Union Of INDIA And 2 Others

Bl Agro Oils LTD. Bareilly Thru Authorised Signatory vs. State Of U.P. Thru Secy. Institutional Finance Lko. And Ors

Bench: VIVEK CHAUDHARY

Siraz And Another vs. State Of U.P. Thru. Prin. Secy. Deptt. Home U.P. Civil Sectt. Lko. And Another

Bench: KARUNESH SINGH PAWAR

Smt. Shanti Bajpai vs. State Of U.P.Thru Prin.Secy.Commercial Tax/G.S.T.Deptt.And Anr

Bench: VIVEK CHAUDHARY

Shubham Gupta vs. State Of U.P.And Another

M/S Tanishka International vs. State Of U.P. And 2 Others

Ravindra Kumar Singh vs. Shri. Mahendra Ranga Commissioner CGST Lko And Anr

Bench: RAJNISH KUMAR

Vaishno Das Mishra vs. State Of U.P. Thru. Secy. Home Lko

Bench: KARUNESH SINGH PAWAR

Mohd. Jafar vs. State Of U.P

M/S Bhagwati Ent Udyog vs. Union Of INDIA And 4 Others

Amil And Another vs. State Of U.P. And 3 Others

Rahul Agencies vs. Commissioner (Appeals), Customs, CGST And Central Excise And Another

Rahul Agencies vs. Commissioner (Appeals), Customs, CGST And Central Excise And Another

M/S Shubhangi Pipe Industries Thru. Its Prop. Jyoti Kumari vs. Union Of INDIA Thru. Prin. Commisioner Central G.S.T. Lko And 2 Others

Bench: VIVEK CHAUDHARY

M/S Gopi Enterprises Thru. Its Propertier Mr. Mahesh Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 4 Others

Bench: VIVEK CHAUDHARY

M/S Bpm Medical Care Private LTD. Lko. Thru. Its Director Mr. Anand Kumar Gaun vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And Others

Bench: VIVEK CHAUDHARY

M/S Raghvendra Singh Thru. Its Proprietor Mr. Raghvendra Singh vs. State Of U.P. Thru. Addl. Chief Secy.State Tax Lko. And 3 Others

Bench: VIVEK CHAUDHARY

Jai Bahadur Singh vs. State Of U.P. Thru. Addl. Chief Secy./Prin. Secy. Dept. Of Commercial Tax Lko. And 2 Others

Bench: VIVEK CHAUDHARY

M/S Pioneer Industries Through Its Proprietor Shri Sarfaraz vs. State Of U.P. And 2 Others

Mayank Jain vs. State Of U.P. And Another

M/S. Neptune Sales Corporation vs. Commissioner, Commercial Taxes, U.P., Lucknow And Another

M/S A.K. Infra And Associates Thru. Its Proprietor Amit Kumar vs. State Of U.P. Thru. Its Prin. Secy. Ministry Of Finance Lko. And 2 Others

Bench: VIVEK CHAUDHARY

Arvind Kacholiya State Of U.P. And Another vs. State Of U.P. State Of U.P. And Another

Shandar Husain Rizvi vs. State Of U.P. Thru. Prin. Secy. State Tax (GST/ Vat)U.P. Civil Secrett. Lko. And 2 Others

Bench: VIVEK CHAUDHARY

Varanasi Builders And Another vs. State Of U.P. And 4 Others

Amar Singh vs. State Of U.P

M/S Sahil Enterprises And Another vs. State Of U.P. And 4 Others