Ravindra Kumar Singh vs. Shri. Mahendra Ranga Commissioner CGST Lko And Anr.

CAPL/1324/2020HC AllahabadGSTCNR UPHC02039374202028 January 2023Bench: RAJNISH KUMAR1 pages

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Court No. - 6 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1324 of 2020 Applicant :- Ravindra Kumar Singh Opposite Party :- Shri. Mahendra Ranga Commissioner Cgst Lko And Anr.

Counsel for Applicant :- Arun Saxena,Arun Saxena,Ramesh Chandra Saxena Counsel for Opposite Party :- K D Nag Hon'ble Rajnish Kumar,J.

List has been revised. No one appears on behalf of the applicant to press the application nor there is any request for adjournment or pass over.

The contempt application is dismissed for non-prosecution.

Order Date :- 28.1.2023 Ashutosh Pandey ASHUTOSH PANDEY High Court of Judicature at Allahabad, Lucknow Bench ASHUTOSH PANDEY High Court of Judicature at Allahabad, Lucknow Bench

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