Allahabad High Court GST Judgments — 2023

Vinay vs. State Of U.P.And 2 Others

Sudhir Kumar Bhola vs. State Of U.P. And Another

A.K. Kumar @ Dr. Kumar @ Mr. Kumar And Another vs. State Of U.P. And Another

M/S P.L. Trading Co vs. State Of U.P. And 2 Others

M/S Bahubali Trading Co. Thru. Its Propritor Arvind Kumar Jain And Another vs. Commissioner Of State Tax Lko. And Another

Bench: RAJESH SINGH CHAUHAN,SHREE PRAKASH SINGH

Mohd Aquib vs. State Of U.P

M/S Santosh Traders Thru. Proprietor Santosh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: SYED QAMAR HASAN RIZVI

Cts Trans Solutions vs. State Of U.P. And 2 Others

Pankaj Khare vs. Union Of INDIA Thru. Secy. Deptt. Of Custom And CGST, Ministry Of Finance, New Delhi And Others

Bench: JYOTSNA SHARMA,ALOK MATHUR

Abdul Salam vs. State Of U.P. And 2 Others

Shailendra Yadav vs. State Of U.P

Elesh Agrawal vs. Union Of INDIA And 2 Others

Dr. Ambedakar Enterprisese vs. State Of U.P. And Another

Dr. Ambedakar Enterprises Through Its Proprietor, Mr. Munib Ram vs. State Of U.P. And Another

Dr. Ambedakar Enterprisese, Through Its Proprietor, Mr. Munib Ram vs. State Of U.P. And Another

Dr Ambedkar Enterprises vs. State Of U.P. And Another

Sheetoo @ Vinod Chaturvedi vs. State Of U.P. And Another

Rohit Lal vs. Muzaffarnagar Development Authority And Another

Hi Lead Infotech (PVT.)Limited Through Its Director Sunil Kumar vs. State Of U.P. And 5 Others

M/S Sunil Enterprises vs. Commissioner Commercial Tax And Another

Mohammad Asif Khan vs. Union Of INDIA Thru. Prin. Chief Secy. Central Goods And Services Tax (CGST), New Delhi And Others

Bench: RAJAN ROY,MANISH KUMAR

Vivek Mishra vs. Union Of INDIA

M/S Lal And Kumar Humayunpur Uttari Gorakhpur vs. Commissioner (Appeals) CGST And Central Excise And 2 Others

M/S Shahil Traders vs. State Of U.P.And Another

Anand Kumar Sharma vs. State Of U.P

M/S Maha Laxmi Enterprises vs. The State Of U.P. And Another

M/S Maha Laxmi Enterprises vs. The State Of U.P. And Another

M/S Maha Laxmi Enterprises vs. The State Of U.P. And Another

M/S Madhyamik Shiksha Parishad vs. Customs Excise And Service Tax Appellate And Another

Akash Yadav vs. State Of U.P

Abhishek Singh vs. State Of U.P

Anjali Chaurasia vs. State Of U.P. Thru. Addl Chief Secy. State Tax Deptt. Govt Of U.P. Civil Sectt Lko And 5 Others

Bench: DINESH KUMAR SINGH

Rahul Agrawal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Home Lko

Bench: KARUNESH SINGH PAWAR

Gold Line Enterprises vs. State Of U.P. And 4 Others

Manmohan Singh vs. State Of U.P. . And Another

M/S Tara Steel Centre Rampur vs. Union Of INDIA And 2 Others

Vardhman Jain vs. Union Of INDIA

Dr. Ram Manohar Lohia Institute Of Medical Sciences, Lko. Thru. Director And Others vs. Dr. Charu Mahajan And Others

Bench: DEVENDRA KUMAR UPADHYAYA,OM PRAKASH SHUKLA

M/S Anya Traders vs. Union Of INDIA And 3 Others

M/S Nagarjuna Agro Chemicals PVT. LTD vs. State Of U.P. And Another

M/S Suraj Freight Carrier PVT. LTD., Delhi Thru. Signatory Pradeep Kumar vs. State Of U.P. Thru. Prin. Secy. Home, Lko. And 3 Others

Bench: SHAMIM AHMED

Munim Singh Parihar @ Parashuram vs. State Of U.P

Rahul Agrawal vs. State Of U.P. Thru. Prin. Secy. Home Deptt. Lko

Bench: KARUNESH SINGH PAWAR

Naresh Kumar Verma vs. State Of U.P

Amit Gupta vs. Directorate General Of GST Intelligence

Commissioner Of Customs, Lucknow (In Cusa 7 Of 2019 ) vs. Sri Rajesh Jhamatmal Bhat And Another

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

M/S Golden Express Thru. Its Proprietor Manoj Kumar Rathi And Another vs. The Commissioner Tax Commercial Tax U.P. Commercial Tax Lko. And Another

Bench: RAJAN ROY,MANISH KUMAR

M/S Gaurang Industries Thru. Its Proprietor Nirmala Agarwal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Tax And Reg. Lko And 3 Others

Bench: DINESH KUMAR SINGH

Ajay Singh vs. State Of U.P. And Another

M/S Mohini Traders vs. State Of U.P. And Another

M/S Mohini Traders vs. State Of U.P. And Another

Girish vs. State Of U.P. Thru. Prin. Secy. Home Lko

Bench: RAJEEV SINGH

M/S Rising INDIA vs. Commissioner Commercial Taxes And 2 Others

Rajesh Gupta (Sanjay Lala ) And 2 Others vs. Union Of INDIA And 9 Others

Rahul Agrawal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Home Lko

Bench: RAJEEV SINGH

M/S Jalsa Resorts Thru. Director Rajendra Singh And Another vs. State Of U.P. Tax Deptt. Thru. Prin. Secy. Govt. U.P. Civil Sectt. Lko. And Others

Bench: DINESH KUMAR SINGH

Mohd. Rashid Siddiqui vs. State Of U.P. Thru. Prin. Secy. Home Lko

Bench: RAJEEV SINGH

Mr Luqman Pasha vs. State Of U.P. And 2 Others

Mridul Tobie Inc vs. Deputy Commissioner State Tax

Megos Tours And Travels PVT. LTD. Lko. Thru. Its Signatory Birendra Verma vs. Deputy Commissioner CGST And Central Excise Division-I Lko. And Another

Bench: RAJAN ROY,MANISH KUMAR

Shri Ram Ply Product Thru. Its Partner Shri Arun Kumar Jindal vs. Addl. Commissioner Grade 2 Appeal State Tax Sitapur And 2 Others

Bench: DINESH KUMAR SINGH

Shri Ram Ply Product Thru. Its Partner Shri Arun Kumar Jindal vs. Addl. Commissioner Grade 2 Appeal State Tax Sitapur And 2 Others

Bench: DINESH KUMAR SINGH

Shri Ram Ply Product Thru. Its Partner Shri Arun Kumar Jindal vs. Addl. Commissioner Grade 2 Appeal State Tax Sitapur And 2 Others

Bench: DINESH KUMAR SINGH

M/S Shree Balaji Gramodyog Sansthan vs. State Of U.P. And 2 Others

M/S Nagarjuna Agro Chemicals PVT.LTD vs. State Of U.P. And Another

State Of Up vs. Ramesh Khangar S/O Late Ramme Khangar And Another

M/S S.S. Construction vs. Union Of INDIA And Another

S K Road Lines vs. Commissioner, CGST And Central Excise Commissionerate And Another

Aman Shah vs. State Thru. Cbi/Ac-1, New Delhi

Bench: SUBHASH VIDYARTHI

G.S. Express PVT. LTD. Lko. Thru. Its Director Sandeep Anand vs. State Of U.P. Thru. Prin. Secy. P.W.D. U.P. Lucknow And Others

Bench: RAJAN ROY,MANISH KUMAR

Pawan Garg vs. State Of U.P. And Another

M/S Delhivery Limited vs. State Of U.P. And Another

Soman Saini vs. State Of U.P

Hindalco Industries Limited vs. State Of U.P. And Another

Shivam Gupta vs. State Of U.P

M/S Irshad Ahmad And Company vs. Director Rajya Krishi Utpadan Mandi Parishad U.P. And 3 Others

M/S Lucky Batteries Works vs. State Of U.P. And 2 Others

Chintamani vs. State Of U.P. Thru. Prin. Secy. P.W.D. And Ors

Bench: RAJAN ROY,MANISH KUMAR

M/S Harilaxmi Alloys Private Limted vs. State Of U.P. And Another

M/S Viswkarma Furniture vs. Additional Commissioner Grade 2 And Another

M/S Lari Almira House vs. State Of U.P. And 3 Others

M/S Sarc Construction Company vs. Union Of INDIA And 4 Others

Shri Sushant Gupta vs. The Commissioner Central Goods And 2 Others

M/S Jagjit Enterprises PVT. LTD. Industrial Area Lko. Thru. Its Managing Director Harmeet Mann vs. State Of U.P. Thru. Secy. State Tax U.P. Govt. Civil Sectt. Lko. And Others

Bench: RAJAN ROY,MANISH KUMAR

M/S Swati Poly Industries PVT LTD vs. State Of U.P. And 2 Others

M/S R.K. Construction INDIA PVT. LTD. Thru. Its Director Neelam Singh vs. Managing Director U.P. State Bridge Corporation LTD. And Another

Bench: RAJAN ROY,MANISH KUMAR

Sandip Singh vs. U.O.I. Thru Min. Finance-Deptt. Of Revenue, Central Board Indirect Taxes And Customs GST And Others

Bench: DINESH KUMAR SINGH

M/S 360 Watt Media Services Thru. Proprietor Zoya Siddiqui Lko vs. Additional Commissioner Grade 2 (Appeal), Fifth State Tax, Lko. And Another

Bench: DINESH KUMAR SINGH

M/S Daimond Steel vs. State Of Up And 3 Others

Subodh Rana (President) And Others vs. State Of U.P. Thru. Prin. Secy. Govt. Of U.P. Transport Deptt. U.P. Civil Sectt. Lko. And Others

Bench: RAJAN ROY,MANISH KUMAR

Mithilesh Jaiswal vs. Director Rajya Krishi Utpadan Mandi Parishad Lko. And 2 Others

Bench: RAJAN ROY,MANISH KUMAR

M/S Mangalmay Foundation Trust vs. State Of U.P. And 2 Others

Kailashi vs. State Of U.P

M/S Akshat Enterprizes vs. The Commissioner, State Goods And Service Tax, U.P. Lucknow

Chandraraman Pandey vs. State Of U.P

Mr. Pawan Bhan And Another vs. State Of U.P. And 2 Others

M/S Asharaf Construction, Syedwara Ghazipur vs. State Of U.P. And 4 Others

Kedriya Jal Ayog Sahkari Avas Samiti LTD And Another vs. State Of U.P. And 4 Others

M/S Balmokand Faqir Chand vs. State Of U.P. And 5 Others

M/S Ankit Motors vs. State Of U.P. And 2 Others