Allahabad High Court GST Judgments — 2024

M/S Prasar Bharti Broadcasting Corporation Of INDIA Thru. Dy. Director General Anupam Swaroop Lko vs. Addl. Commissioner Grade Ii Apeal State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S K.K. Enterprises Sitapur Thru. Its Proprietor Khaliq Ahmad Khan vs. Assistant Commissioner Sachal Dal Sitapur And 2 Others

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S Deepak Enterprises Bulaki Adda Lko. Thru. Proprietor Deepak Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Prasar Bharti Broadcasting Corporation Of INDIA, Lko. Thru. Anupam Swaroop Dy. Director General vs. Addl. Commissioner Grade Ii(Appeal) State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

Principal Commissioner CGST And Central Excise vs. Sri Ashok Kumar Gupta Partner M/S Shimla Food And Flavours Lko

Bench: RAJAN ROY,BRIJ RAJ SINGH

Principal Commissioner CGST And Central Excise vs. M/S Aanchal Polypack 87/4 Risaldar Park Lal Kuan Lko

Bench: RAJAN ROY,BRIJ RAJ SINGH

Satya Dev Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And 4 Others

Bench: PANKAJ BHATIA

M/S Aadisree Medicals PVT. LTD. Lko. Thru. Its Director vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

Principal Commissioner CGST And Central Excise vs. Anil Kumar Gupta

Bench: RAJAN ROY,BRIJ RAJ SINGH

Principal Commissioner CGST And Central Excise Lucknow vs. M/S Shimla Products 286/73 Niwaj Khera Aishbagh Lucknow

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S Nawab Traders vs. State Of U.P. And Another

M/S Adnanul Haq Contractors Bahraich Thru. Proprietor Adnanul Haq vs. State Of U.P. Thru. Prin. Secy. Energy Lko. And 3 Others

Bench: RAJAN ROY,BRIJ RAJ SINGH

Sakshi Electronics Thru. Ram Prasad vs. State Of U.P. Thru. Prin. Secy. Home Deptt. Lko. And Another

Bench: AJAI KUMAR SRIVASTAVA-I

M/S Shiv Brick Field Thru. Proprietor Shiv Bhagwan Shukla vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shiv Brick Field Thru. Prop. Shiv Bhagwan Shukla vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shivam Trading Company Thru. Proprietor Rajesh Gupta Distt. Hardoi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lucknow And 3 Others

Bench: PANKAJ BHATIA

Mamta Rana vs. Central Bureau Of Investgation

M/S Prakash Iron Store Hardoi U.P. Thru. Irs Proprietor vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Prakash Iron Store Hardoi Thru. Its Proprietor Jai Prakash vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Prakash Iron Store, Hardoi Thru. Proprietor vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax )Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Rizvi Medical Agency Thru. Proprietor Mohd. Ashraf Husain vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 3 Others

Bench: PANKAJ BHATIA

Vishal Chobia vs. State Of U.P. And 4 Others

Shri Ritesh Kumar Soni vs. State Of U.P. And Another

Dheeraj Saini vs. Union Of INDIA

M/S. Mohd. Nafisuddin vs. Union Of INDIA And 3 Others

Commissioner CGST And Central Excise Lucknow vs. M/S Piem Hotels LTD. Taj Residency Gomti Nagar Lucknow

Bench: RAJAN ROY,MANISH KUMAR

Commissioner CGST And Central Excise Lucknow vs. M/S Parle Biscuits PVT.LTD.Lucknow Bahraich Road Bahraich

Bench: RAJAN ROY,MANISH KUMAR

Commissioner CGST And Central Excise 7A Ashok Marg Lucknow vs. M/S Sigma Trade Wings D-165 Faizabad Road Indira Nagar Lko

Bench: RAJAN ROY,MANISH KUMAR

Shobhnath Bajpai vs. Union Of INDIA Thru. Secy. Minister Of Finance Deptt. Revenue New Delhi And 6 Others

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S Balaji Constructions And Supplier, Sitapur Thru. Prop. Jangbahadur vs. Union Of INDIA Thru. Prin. Commssoner Central G.S.T., Lucknow And Others

Bench: PANKAJ BHATIA

State Of U.P.Throu.Prin.Secy.Sugar Lucknow And Ors vs. Vashistha Muni Mishra

Bench: ARUN BHANSALI,JASPREET SINGH

Principal Commissioner CGST And Central Excise vs. Rajesh Kumar Gupta

Bench: RAJAN ROY,BRIJ RAJ SINGH

Principal Commissioner CGST And Central Excise Lucknow vs. Harish Kapoor

Bench: RAJAN ROY,BRIJ RAJ SINGH

Principal Commissioner CGST And Central Excise Lucknow vs. Madhu Kapoor

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S A.V. Pharma Thru. Its Prop. Smt. Madhu Vohra vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: RAJAN ROY,MANISH KUMAR

Principal Commissioner CGST And Central Excise Lucknow vs. Shri Rajeev Sharma

Bench: RAJAN ROY,MANISH KUMAR

Principal Commissioner CGST And Central Excise Lucknow vs. Shri Anil Sharma

Bench: RAJAN ROY,MANISH KUMAR

Principal Commissioner CGST And Central Excise Lucknow vs. Shri K.N.Singh

Bench: RAJAN ROY,MANISH KUMAR

Principal Commissioner CGST And Central Excise Lucknow vs. Shri A.P.Singh

Bench: RAJAN ROY,MANISH KUMAR

Mr Ganga Sagar Singh vs. Union Of INDIA And 6 Others

Commissioner CGST And Central Excise Lucknow vs. M/S Bajaj Hindustan Limited Unit-Kundarki Kastua Gonda

Bench: RAJAN ROY,BRIJ RAJ SINGH

Commissioner CGST And Central Excise vs. M/S U.P. Asbestos LTD Mohanlal Ganj Lucknow

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S J J Timber, Lucknow Thru. Proprietor Jameel Ahmed vs. State Of U.P. Thru. Chief Secy., Tax And Registration, Lucknow And Others

Bench: PANKAJ BHATIA

U.P. Rajkiya Nirman Nigam LTD. Vishweshwaraiya Bhawan Thru. Managing Director vs. Commissioner Of State Tax Commissioners Office Lko And 3 Others

Bench: ATTAU RAHMAN MASOODI,SUBHASH VIDYARTHI

M/S Chaudhary Associates, Lko. Thru. Partner vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And Others

Bench: PANKAJ BHATIA

Commissioner CGST And Central Excise Lucknow vs. M/S Reliance Industries Limited Somaiya Nagar Barabanki

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S R.K. Tanners vs. Union Of INDIA And 2 Others

Commissioner CGST And Central Excise vs. M/S A.M.P. Products LTD

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S Gobind Ram And Sons Barabanki Thru. Partner Mohit Agrawal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lucknow And Others

Bench: PANKAJ BHATIA

Ramkrishna Jaladhar Parai vs. Union Of INDIA Thru. Directorate Of Revenue Intelligence Zonal Unit Lko

Bench: JASPREET SINGH

Commissioner CGST And Central Excise Lucknow vs. M/S Ifb Industries LTD. Yogeshwar Math Road Lucknow

Bench: RAJAN ROY,BRIJ RAJ SINGH

Prin. Commissioner CGST And Central Excise, Lucknow vs. M/S Meatek Food And Machineries INDIA PVT. LTD., Lucknow

Bench: RAJAN ROY,BRIJ RAJ SINGH

Commissioner CGST And Central Excise Lucknow vs. M/S Astha Vigyapan Agency K-1 Ansal Nest Ashiyana Lucknow

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S D.R Construction Ramnagar Road Faizabad Thru. Its Partner Kaushal Kishore Pandey vs. State Of U.P. Thru.Its Addl. Chief Secy. Commercial Tax Deptt. Lko And 2 Others

Bench: PANKAJ BHATIA

M/S D.R Construction Ramnagar Road, Faizabad Thru. Its Partner Kaushal Kishore Pandey vs. State Of U.P. Thru. Its Addl. Chief Secy. Commercial Tax Deptt. Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S Hindustan Enterprises vs. State Of Up And Another

M/S Hindustan Enterprises vs. State Of Up And Another

M/S Hindustan Enterprises vs. State Of Up And Another

M/S Laxmi Traders Thru. Proprietor Mr. Jagbir Singh vs. Addl. Comm. Grade 2 (Appeal) State Tax Judicial Division 3 Lko. And Another

Bench: ALOK MATHUR

M/S Archita Tour And Travels Thru. Proprietor Vijay Kumar Mishra And Another vs. State Of U.P. Thru. Secy. Revenue, Lko. And 2 Others

Bench: ALOK MATHUR

Rajesh Suneja vs. State Of U.P

Zakir Husain vs. State Of Up

Shashank Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Home U.P. Civil Secrett. Lko. And Another

Bench: KARUNESH SINGH PAWAR

M/S P.K. Pan Products Hardoi Thru. Its Partner vs. Commissioner Of Commercial/ State Tax Lko. And 2 Others

Bench: SANGEETA CHANDRA,SUBHASH VIDYARTHI

M/S A.R. Enterprises Thru. Its Managing Partner Rakesh vs. Addl. Commissioner Central Goods And Service Tax Appeal Lko. And 2 Others

Bench: ALOK MATHUR

M/S Primeone Workforce PVT. LTD. Thru. Director Mr. Sanjeev Jain And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 4 Others

Bench: ALOK MATHUR

M/S Primeone Workforce PVT. LTD. Thru. Director Mr. Sanjeev Jain Lko And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko 4 Others

Bench: ALOK MATHUR

M/S Primeone Workforce PVT. LTD. Thru. Director Mr. Sanjeev Jain And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. And 4 Others

Bench: ALOK MATHUR

M/S Primeone Workforce PVT. LTD. Thru. Director Mr. Sanjeev Jain Lko And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Civil Sectt. Lko And 4 Others

Bench: ALOK MATHUR

Kuldeep Singh @ Kanhaiya vs. State Of U.P. And Another

M/S Samira Enterprises vs. State Of U P And 2 Others

Hem Karan Mathur vs. State Of U.P. Thru. Addl. Chief Secy. Dept. Of Home Lko. And Others

Bench: KARUNESH SINGH PAWAR

Rakhi Mathur vs. State Of U.P. Thru. Addl.Chief Secy. Home, U.P. Lko. And 2 Others

Bench: KARUNESH SINGH PAWAR

M/S N A Enterprises Thru. Proprietor Mr. Naushad Ahmad vs. State Of U.P. Thru. Finance Secy. Ministry Of Finance Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Baba Industries Reg.No.(Gstin/Unique Id) 09Amepv7468D2Zi Thru. Proprietor Deepanshu Srivastava vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Simla Gomti Pan Products PVT. LTD.Thru. Its Director Megh Raj Singh vs. Commissioner Of State Tax U.P. Commissioner Office Lko

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Archana Thru Ms. Archana, Near I.T.I. Jagdishpur, Amethi Thru. Proprietor Archana vs. State Of U.P. Thru. Prin. Secy., Tax And Registration, Lucknow And Others

Bench: ALOK MATHUR

Kanika Dhingra vs. State Of U.P

M/S Confident Dental Equipments PVT. LTD. Lko. Thru Auth. Signatory Sri Sanjay Yadav vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Institutional Finance Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Furkan Malik vs. Directorate General Of Goods And Services Tax Intelligence Dggi

Rajiv Jindal vs. State Of U.P

M/S Shree Sai Nath Construction Company Thru. Its Proprietor Mr. Virendra Kumar Mishra vs. Union Of INDIA Thru. Its Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And Ors

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Sumiran Construction Lko. Thru. Proprietor Raman Trivedi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: ALOK MATHUR

M/S Sai Carriers, Lko. Thru. Proprietor Anuj Kumar vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax)Lko. And 2 Others

Bench: ALOK MATHUR

Gurmeet Singh Batra @ Sahil vs. Union Of INDIA

Anant Bansal And Another vs. Union Of INDIA And 2 Others

M/S Savitri Tech And Infra Works PVT. LTD. Raebareli Thru. Director vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Lko. And Another

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Bushrah Export House, Lko. Thru. Sole Proprietor Mr. Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Revenue, New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Lalit Kumar Chaudhary vs. Union Of INDIA And Another

Ms Graziano Trasmissioni INDIA PVT LTD vs. Goods And Services Tax Council And 5 Others

M/S Bushrah Export House, Lko. Thru. Sole Proprietor Mr. Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Reveue New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Bushrah Export House, Lucknow Thru. Sole Proprietor Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Revenue, New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Radiant Cash Management Services LTD. Thru. Authorized Signatory vs. Deputy Commissioner, State Tax Lko

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

S/S Dinesh Kumar Pradeep Kumar vs. Additional Commissioner Grade 2 And Another

M/S Bharat Cement Supplier Lko. Thru Its Proprietor Firdosh vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) U.P. Govt. Lko. And Another

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Revenue, New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Revenue, New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Syed Asif Ali vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Revenue, New Delhi And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Primeone Workforce PVT. LTD., Lko. Thru. Authorised Signatory Alok Kumar vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P., Lucknow And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Primeone Workforce PVT. LTD., Lko. Thru. Auth. Signatory Alok Kumar vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Civil Secrt. Lko. And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH