Allahabad High Court GST Judgments — 2025

M/S Unitedsky Beverages Thru. Proprietor Mr. Vinod Kumar Chauhan vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. Lko. And 2 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Lawrie Electric Works Thru. Prop. Ahmadullah Ishrat vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: MANISH KUMAR

Shubham Chaturvedi, Proprietor M/S Gaurav Enterprises vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Sugam Communication Thru.Proprietor Mr.Uday Pratap Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Revenue New Delhi And 4 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Pradeep Verma Traders Thru.Proprietor Anil Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Civil Sectt. Lko. And 3 Others

Bench: MANISH KUMAR

M/S Meena Leather Industries Thru. Proprietor Rais Jahan And Another vs. State Of U.P. Thru. Prin. Secy. State Tax And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

Anand Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: MANISH KUMAR

M/S Nikhat Enterprises Thru. Partners And 3 Others vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Civil Sectt. Lko. And 3 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Harish Rajput vs. The Chief Commissioner Central Goods Service Tax And Central Excise Lko And 3 Others

Bench: MANISH KUMAR

Shri Shyam Travels Thru. Proprietor Deep Chand Bharti vs. UOI Thru. Its Prin. Secy. Finance And 2 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt. Lko. And 3 Others vs. M/S Gupta Traders Near Chhatrapati Market, Barabanki Thru. Its Prop. Balram Gupta And Another

Bench: RAJAN ROY,RAJEEV BHARTI

Savitri Sonkar vs. State Of U.P. Deptt. Of Revenue Thru. Prin. Secy., Lko. And Others

Bench: ALOK MATHUR

Ashwani Kumar Panday vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lko. And 2 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Singh Transport Company Thru. Propritor Anoop Kuamr Rathi vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lko. And 2 Others

Bench: MANISH KUMAR

M/S Swastik Biscuit PVT. LTD. Thru. Director Pulkit Gupta vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Finance And 2 Others

Bench: MANISH KUMAR

M/S Sharma Timber Thru. Proprietor, Radheshayam vs. State Of U.P. Thru. Prin. Secy. Tax Registration And 3 Others

Bench: MANISH KUMAR

M/S Nanpara Scrap Traders Thru.Sole Proprietor Mohd.Faruk Khan vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 3 Others

Bench: MANISH KUMAR

Emiza Supply Chain Services PVT. LTD. Thru. Authorized Signatory Sachin Kumar vs. Commercial Tax Officer Lko. And 2 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Rahul Kumar Kaushal Thru. Proprietor Rahul Kumar Kaushal vs. State Of U.P. Thru. Prin. Secy. Tax Registration Lko. And 3 Others

Bench: MANISH KUMAR

M/S Manuj Enterprises Thru. Authorized Signatory Sulabh Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

The Oriental Insurance Company LTD.Thru. Authorized Signatory vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Ashwani Kumar Panday vs. State Of U.P. Thru. Prin. Secy. Deptt. Lko. And 2 Others

Ashwani Kumar Pandey vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lko. And 2 Others

The Oriental Insurance Company LTD. Lko. Thru. Autho. Sign. Bindu Jain Das Gupta vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt. U.P. Lko. And 2 Others

M/S Victoria Hardware And Paints Thru. Prop. Osama Ateeq Siddiqui vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

M/S Suman Overseas Thru. Authorised Signatory vs. U.O.I. Thru. Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And 5 Others

M/S Sarvshree Uma Shivam Enterprises Thru.Authorized Representative Abdul Hassan Haleem vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Maa Durga Trading And Transport Thru. Partner Shri Jai Prakash Trivedi And Another vs. State Of U.P. Thru. Commissioner State Tax Lko. And Another

State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And Another vs. M/S Ankur Traders Raibareilly Road Thru. Proprietor Rachana Srivastav

State Of U.P. Thru. Its Prin.Secy. Deptt Of State Tax Lko vs. Himandri Trade Mart PVT. LTD. Thru. Its Representative Mr. Ashish Kumar Agarwal

State Of U.P. Thru.Its Prin.Secy. Deptt. Of State Tax Lko. And Another vs. M/S Parkash Machinery Stores, Ambedkar Nagar Thru. Its Prop

M/S Maitreyi Infrastructure Lko. Thru. Proprietor Mr. Sonu Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. Lko. And 2 Others

M/S Gulshan Veneer Gstin 09Ainpg3365R2Zf Thru. Proprietor Manish Goyal vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 2 Others

M/S Gupta Enterprises Thru.Proprietor Shri Shudhanshu Gupta And Another vs. State Of U.P. Thru. Commissioner State Tax Govt. Of U.P. Lko. U.P. And Another

M/S S.S.Enterprises Thru. Proprietor Zameer Ahamad Beg vs. Addl. Commissioner Grade Ii Appeal 5 State Tax Lko. U.P. And Another

M/S Raja Constructions Thru. Proprietor Shabahat Husain And Another vs. U.O.I. Thru. Secy. Ministry Of Finance Delhi And 5 Others

Anand Kumar Goel Proprietor Of M/S Shree Durga Trading Company vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And Another

M/S Welcome Communication Thru. Its Proprietor Smt. Indu Sharda vs. Commissioner Of Commercial / State Tax Lucknow And 2 Others

M/S Sharma Timber Thru. Proprietor Radheshyam vs. State Of U.P. Thru. Prin. Secy. Secy. Tax And Registration Lko. And 2 Others

Anand Kumar Goel Proprietor Of M/S Shree Durga Trading Company vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And Another

M/S Brijbhan Singh Thru. Proprietor Brijbhan Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Commercial Tax Lko. And 2 Others

Pal Enterprise Thru. Authorised Representative Mr. Avinash Paswan vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. U.P. And Another

M/S Aryan Associates Thru. Proprietor Keerti Awasthi vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Anand Kumar Goel, Proprietor Of M/S Shreee Durga Trading Company vs. State Of U.P. Thru. Prin. Secy. Institutioanl Finance And Another

M/S G.R.Buildcon Thru. Proprietor Mr.Ravendra Pratap Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

M/S Shikhar Rail Infra Thru.Authorized Signatory Virendra Kumar Mishra vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt. U.P. And 2 Others

M/S Shree Tirupati Agro Food Industries Thru. Authorised Representative Jitendra Gupta vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And 2 Others

M/S Ahsan Enterprises Thru. Partner Mohd. Jamil Zaidi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Aanya Enterprises Thru. Proprietor Anand Prakash Jaiswal vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

M/S Ashu Pharma, Thru.Proprietor Ravindra Kumar vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Shakti Enterprises Thru. Partner Mr. Prabhakar Kumar Jha vs. State Of U.P. Thru. Secy. Institutional Finance U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Bhagwan Dass Anshul Kumar Thru. Proprietor Kanchan Agarwal vs. State Of U.P. Thru. Prin. Secy. Tax Registration And 3 Others

Bench: JASPREET SINGH

Floor Concepts Thru.Proprietor Eklakh Ahamad vs. Addl. Commissioner Grad -Ii Appeal State Tax Judicial Dvision V Lko. And Another

Bench: JASPREET SINGH

Beena Parihar vs. Central Bureau Of Investigation/Anti Corruption, Lucknow

Bench: SAURABH LAVANIA

M/S Shivam Enterprises Thru. Partner Pankaj Sachan vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

M/S Shivam Enterprises Thru. Partner Pankaj Sachan vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

M/S Jai Chandrikey Trading Co.Thru. Proprietor Sunil Kumar Trivedi And Another vs. State Of U.P. Thru. Commissioner State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Inder Bhan Singh Thru. Proprietor Indra Bhan Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Savitri Tech And Infra Works Private Limited Thru.Authorized Signatory Girish Chandra Dobriyal vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Govt. Lko

Bench: JASPREET SINGH

M/S Bhagwan Dass Anshul Kumar Thru. Proprietor Kanchan Agarwal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And 3 Others

Bench: JASPREET SINGH

M/S Shivam Transport And Forwarding Agency Thru.Partner, Rajesh Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

M/S Gupta Enterprises Thru. Proprietor Shri Shudhanshu Gupta And Anothers vs. State Of U.P. Thru. Commissioner State Tax U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S INDIA Traders Thru. Proprietor Amita Srivastava vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration And 2 Others

Bench: JASPREET SINGH

Om Shankar Misra And 6 Others vs. State Of U.P. Thru. Its Prin. Secy. Deptt. Of Urban Development, Lko. And Another

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

4Th Battalion Sashastra Seema Bal Having Office Mohanlalganj Lko Thru. Commandant vs. State Of U.P. Thru. Addl. Distt. Magistrate(Land Acquisition) Lko. And 7 Others

Bench: PRASHANT KUMAR

M/S Dwivedi Traders, Unnao Thru.Proprietor Yogesh Dwivedi vs. State Of U.P. Thru. Addl. Chief Secy., State Tax, Lko. And Others

Bench: SHEKHAR B. SARAF,RAJEEV BHARTI

M/S Swastik Biscuit PVT. LTD. Thru. Director Pulkit Gupta vs. State Of U.P. Thru. Prin. Secy. Deptt. Finance And 2 Others

Bench: JASPREET SINGH

M/S Dwivedi Traders Thru. Proprieter Yogesh Dwivedi vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: SHEKHAR B. SARAF,RAJEEV BHARTI

M/S Laxmi Narain Traders Thru. Proprietor Rajesh Kumar Agarwal vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration And 2 Others

Bench: JASPREET SINGH

M/S Kallu Traders Thru. Proprietor Dinanath vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: SHEKHAR B. SARAF,RAJEEV BHARTI

M/S. Shree Balaji Traders, Lko. Thru. Sole Proprietor Shri Bhuvanesh Chaturvedi vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Commercial Tax, Lko. And Others

Bench: SHEKHAR B. SARAF,RAJEEV BHARTI

M/S Mishra Agencies Thru. Proprietor Meena Mishra vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Agarwal Traders Thru.Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: JASPREET SINGH

Sambul Shahid @ Sambal Shahid Legal Heir Of Lt. Shahid Faizan Ahmad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

Sambul Shahid Legal Heir Of Lt. Shahid Faizan Ahmad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

Sambul Shahid vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Govt. Of U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

Sambul Shahid@Sambal Shahid vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Luxer Enterprises Thru. Proprietor Mr.Mithun Sharma vs. State Of U.P. Thru. Secy. Ins. Finance Lko And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Mahadev Traders Thru. Partner Mr.Raj Kumar Jha vs. State Of U.P. Thru. Secy. Institutional Finance And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Younk Traders Thru. Proprietor Mrs Mou Sharma vs. State Of U.P. Thru. Secy. Institutional Finance Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Star Traders Thru. Proprietor Shri Irshad Ali Siddiqui vs. Addl. Commissioner Grade-2, Appeal V, State Tax, Lko. U.P. And Another

Bench: JASPREET SINGH

M/S Xavier Educational Services And Technology PVT. LTD. Thru. Director Sandeep Jaiswal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Finance U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S S.S. Enterprises Lko. Thru. Its Partner Vimal Kumar Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Shubham Agencies Thru. Proprietor Amit Srivastava vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Xavier Educational Services And Technology PVT. LTD. Thru. Director, Sandeep Jaiswal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Finance Lko. And 2 Others

Bench: JASPREET SINGH

M/S Star Traders Thru. Proprietor Shri Irshad Ali Siddiqui vs. Additional Commissioner Grade 2 Appeal -V State Tax Lko. U.P. And Another

Bench: JASPREET SINGH

Smt.Suman Pathak vs. State Of U.P. Thru. Prin. Secy. Tax And Reg. Lko And 2 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Shiv Dularey Gupta Thru. Legal Representative Suresh Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Shivam Singh Yadav vs. Union Of INDIA Thru. Secy. Mini. Of Finance Jeevan Deep Building Sansad Marg New Delhi And 7 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

M/S Shubham Agencies Thru. Proprietor, Amit Srivastava vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 2 Others

Bench: JASPREET SINGH

M/S Swiftflow Distribution LLP Thru. Authorised Person vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 4 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Shri Bhushan Lal Midha vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: JASPREET SINGH

M/S Ram Kishore Manish Kumar Thru.Proprietor Sunil Kumar Agrahari vs. State Of U.P. Thru. Prin. Secy. Tax Registration Sectt. Lko. And 3 Others

Bench: JASPREET SINGH

M/S New Akhilesh Traders Thru.Proprietor Suresh Kumar Sahu vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) Govt. Of U.P. And 2 Others

Bench: JASPREET SINGH

M/S S.S. Enterprises Lko. Thru. Partner Vimal Kumar Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Jagjit Enterprises Private Limited Thru. Authorized Signatory Harmeet Mann vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Shiv Dularey Gupta Thru. Legal Representative Suresh Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

M/S Inder Bhan Singh Thru. Proprietor Indra Bhan Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finanfe And Another

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Kapadri Solutions Private Limited Thru. Director Manish Kumar Upadhyay vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Qazi Ali Raza And Another vs. State Of U.P. Thru. Secy. State Tax And 2 Others

Bench: JASPREET SINGH