Allahabad High Court GST Judgments — 2025

M/S Khaitan Foods INDIA PVT. LTD vs. State Of U.P. And 2 Others

M/S Jaik Steel Works vs. State Of Uttar Pradesh And Another

M/S Rakesh Pratap Singh Chauhan vs. State Of Uttar Pradesh And 6 Others

M/S S.P.Fabricreators vs. State Of U.P. And 3 Others

Mukesh And Another vs. State Of U.P. And Another

M/S Sri Mahakaleswar Ji Enterprises Thru. Auth. Signatory Mr. Anoop Kumar(Accountant) vs. Assistant Commissioner State Tax, Division 2, Lakhimpur Kheri And Another

Bench: PANKAJ BHATIA

M/S Satakshi Contractors PVT. LTD. Thru. Director Mr. Bhoop Narayan Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Govt. Of U.P. Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

Inbox Media Private Limited vs. State Of U.P. And 2 Others

M/S Satakshi Contractors PVT. LTD. Thru. Director Mr. Boop Narayan Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko And 3 Others

Bench: PANKAJ BHATIA

Star Cranes 400/7 Behind Azad vs. Union Of INDIA And Another

C/M, Shree Radha. Krishna Bal Vidya Mandir, Raebareli Thru. Mgr., Daya Shanker Shukla vs. State Of U.P. Thru. Secy. Of Education Basic, Lko. And Others

Bench: MANISH MATHUR

M/S D.K. Associates 202, Bhardwaji, Shahjahanpur Thru. Its Partner Gunjan Gupta vs. Commissioner (Appeals ) Customs, CGST And Central Excise Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ganga Enterprises vs. Assistant Commissioenr State Tax Mobile Squad Unit Iii Gorakhpur And 2 Others

M/S Shyam Traders Having At Office vs. State Of Uttar Pradesh And Another

M/S Vimlesh Kumar Pandey vs. State Of Up And 5 Others

M/S Ganga Enterprises vs. Assistant Commissioenr State Tax, Mobile Squad Unit-Iii Gorakhpur And 2 Others

M/S Sandeep Cement And Iron Store Thru. Sandeep Kumar Agrawal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Brilliant Elevators INDIA Co. Private Limited Thru. Authorized Signatory Madhusudan Pandey vs. Commissioner Of Goods And Services Tax GST Lko. Zone And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Jai Prakash Chand And 2 Others vs. State Of U.P. Thru. Prin. Secy. State Tax Deptt. U.P. Lko. And Another

Bench: ATTAU RAHMAN MASOODI,SUBHASH VIDYARTHI

M/S Senger Constructions Raipur Thru. Proprietor Arun Pratap Singh vs. State Of U.P. Thru. Prin. Secy. Public Works Deptt. Lko. And 4 Others

Bench: RAJAN ROY,BRIJ RAJ SINGH

M/S Prabhakar Nath Tiwari Thru. Sole Proprietor Prabhakar Nath Tiwari And Another vs. State Of U.P. Thru.Addl. Chief Secy. Deptt. Of State Tax Civil Sectt. Lko And 2 Others

Bench: RAJAN ROY,BRIJ RAJ SINGH

Hdb Financial Services Limited vs. State Of Up And 2 Others

M/S Nabros Pharma PVT. LTD. Thru. Its Director Kavit Muktikumar Shah vs. State Of U.P. Thru. Thru. Addl. Chief Secy. Tax And Registration And 3 Others

Bench: PANKAJ BHATIA

M/S Abhai Enterprises Thru. Proprietor Ashish Kumar Agarwal vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Abhai Enterprises Lko. Thru. Proprietor Ashish Kumar Agarwal And Another vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

Kunal Mehta Alias Goldee vs. State Of U.P

M/S Osr Creation vs. State Of U.P. And 2 Others

M/S Mazboot Infrastructure PVT. LTD. Thru. Director Syed Shakeb Ahsan And Another vs. State Of U.P. Thru. Prin. Secy. Public Works Deptt. Lko. And 9 Others

Bench: RAJAN ROY,MANISH KUMAR

Nasir Rana vs. State Of U.P

M/S Raghvendra Singh vs. State Of U.P. And 2 Others

M/S As Construction Company vs. State Of U.P. And 2 Others

M/S Aysha Builders And Suppliers vs. State Of U.P. And Another

M/S Bhagwan Das Agrahari vs. State Of U.P. And 2 Others

M/S Ark Infosolutions Private Limited vs. State Of U.P. And Another

Bhupendra Enterprises Through Its Proprietor Vikas Gupta vs. Deputy Commissioner State Tax, Sector - 11 Prayagraj Uttar Pradesh

Shyam Bihari Gupta, Proprietor M/S Manoj Construction vs. State Of U.P. And Another

Shyam Bihari Gupta, Proprietor M/S Manoj Construction vs. State Of U.P. And Another

M/S Buddha Resorts Private Limited Thru. Director Shri. Anil Tekriwal Lko vs. Chief Commissioner Of Goods And Services Tax (GST) Lko. Zone And Another

Bench: RAJAN ROY,MANISH KUMAR

M/S Sd Cargo Private LTD. Thru. Its Authorized Signatory Prakash Badal Kumar vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Integra Micro Systems Private Limited Lko. Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

Puneet Kesharwani And Another vs. State Of U.P. Thru. Chief Commissioner Of Commercial Tax Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

Pramod Contractor Common Service Centre Sitapur Thru. Its Proprietor Pramod Kumar Singh vs. State Of U.P. Thru.Secy. Goods And Service Tax Deptt. Lko. And Another

Bench: RAJAN ROY,BRIJ RAJ SINGH

Pramod Yadav @ Minna vs. State Of U.P

M/S Om Prakash Mishra Ayodhya Thru. Its Proprietor Om Prakash Mishra vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Ors

Bench: PANKAJ BHATIA

National Insurance Co. LTD. Thru. Authorized Signatory D.Y. Manager Nitin Rajpal vs. Addl. Commissioner, Commercial Tax, Grade-Ii Appeal, Lko. And Another

Bench: PANKAJ BHATIA

M/S Om Prakash Mishra Raipur Kotsarai Thru. Proprietor Om Prakash Mishra vs. State Of U.P. Thru. Prin. Secy. Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Bhagvan Brick Field Thru. Prop. Smt. Jugrani vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration ) Lko. And 2 Others

Bench: PANKAJ BHATIA