Allahabad High Court GST Judgments — 2026

189 judgments, newest first. Page 1 of 2.

M/S Krishna Traders vs. State Of U.P. And 2 Others

WTAX/4314/2026HC Allahabad28 Oct 2026

Bench: VIKAS BUDHWAR

M/S Surya Prakash Aroma vs. State Of Uttar Pradesh And 2 Others

WTAX/4337/2026HC Allahabad27 Oct 2026

Bench: VIKAS BUDHWAR

Shadab Malik vs. State Of U.P. And 2 Others

CRLP/29681/2025HC Allahabad26 Oct 2026

Bench: AJAY KUMAR-II,RAJEEV MISRA

Rishabh Yadav vs. State Of U.P

BAIL/37246/2026HC Allahabad26 Oct 2026

Bench: ARUN KUMAR SINGH DESHWAL

Salman vs. State Of U.P

BAIL/20510/2026HC Allahabad26 Oct 2026

Bench: VIKRAM D CHAUHAN

Piyush Shantilal Veera vs. State Of U.P

BAIL/37836/2026HC Allahabad23 Oct 2026

Bench: KRISHAN PAHAL

M/S Barnala Steel Industries Private Limited vs. State Of Uttar Pradesh And 2 Others

WTAX/6124/2025HC Allahabad22 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Aasha Industries vs. State Of U.P. And Another

WTAX/4287/2026HC Allahabad22 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Bharat Iron Scrap vs. State Of U.P. And Another

WTAX/4289/2026HC Allahabad22 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Real 11 Fantasy Sports LLP vs. Additional Director, Directorate General Of Goods And Services Tax Intelligence Meerut And 3 Others

WTAX/4269/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S. Devkinandan Traders vs. State Of U.P. And Another

WTAX/4272/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Dixit Medical Agencies vs. State Of U.P. And Another

WTAX/4274/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Sukant Kumar vs. Union Of INDIA And 6 Others

WPIL/2430/2026HC Allahabad21 Oct 2026

Bench: SIDDHARTHA VARMA,VIVEK SARAN

M/S New Sana Brick Field vs. Union Of INDIA And 4 Others

WTAX/4275/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Shivam Tiles House vs. State Of U.P. And Another

WTAX/4273/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Vinay Singh vs. Union Of INDIA

BAIL/14785/2026HC Allahabad21 Oct 2026

Bench: VIKRAM D CHAUHAN

M/S Aaradhyam Infrabuilders PVT LTD vs. State Of U.P. And Another

WTAX/4278/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Shivam Tiles House vs. State Of U.P. And Another

WTAX/4271/2026HC Allahabad21 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Umer Enterprises vs. State Of Uttar Pradesh And Another

WTAX/4255/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Firoz @ Firoz Khan vs. State Of U.P

BAIL/25941/2026HC Allahabad15 Oct 2026

Bench: AVNISH SAXENA

M/S Laxmi Traders vs. State Of Uttar Pradesh And Another

WTAX/4264/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Laxmi Traders vs. State Of Uttar Pradesh And Another

WTAX/4260/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Jai General Store vs. State Of Uttar Pradesh And Another

WTAX/4219/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Geeta Traders vs. State Of Uttar Pradesh And Another

WTAX/4220/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S N.S Enterprises vs. Union Of INDIA And 3 Others

WTAX/4091/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Ashok Kumar vs. State Of U.P. And Another

BAIL/36174/2026HC Allahabad15 Oct 2026

Bench: AVNISH SAXENA

M/S Jyoti Brick Field vs. State Of Uttar Pradesh And Another

WTAX/4223/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Sameer Builtaid Private Limited vs. State Of U.P. And Another

WTAX/4238/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Aaradhyam Infrabuilders PVT LTD vs. State Of U.P. And Another

WTAX/4266/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Firoz @ Firoz Khan vs. State Of U.P

BAIL/26303/2026HC Allahabad15 Oct 2026

Bench: AVNISH SAXENA

M/S Jyoti Brick Field vs. State Of Uttar Pradesh And Another

WTAX/4221/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S A.B.S. Construction vs. State Of U.P. And Another

WTAX/4248/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Veer Garments vs. State Of U.P. And Another

WTAX/4254/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Salooja Electronics vs. State Of Uttar Pradesh And Another

WTAX/4234/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Prizm INDIA Enterprises vs. State Of U.P. And Another

WTAX/4256/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Sansar Printing Press vs. State Of U.P. And Another

WTAX/4247/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S J.T. Security Systems And Integrations Private Limited vs. State Of U.P. And Another

WTAX/4257/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Firoz @ Firoz Khan vs. State Of U.P

BAIL/26299/2026HC Allahabad15 Oct 2026

Bench: AVNISH SAXENA

M/S Mectronics Marketing Services vs. State Of U.P. And Another

WTAX/4236/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Dixit Medical Agencies vs. State Of U.P. And Another

WTAX/4263/2026HC Allahabad15 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mohd. Hamza vs. State Of U.P

NABAIL/10622/2026HC Allahabad14 Oct 2026

Bench: RAJIV LOCHAN SHUKLA

M/S Sahyogi Enterprises vs. State Of U.P. And Another

WTAX/4208/2026HC Allahabad14 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Unique And Divine Eternity vs. State Of Uttar Pradesh And 2 Others

WTAX/4195/2026HC Allahabad14 Oct 2026

Bench: VIKAS BUDHWAR

M/S Jai Maa Durga Recycling Plant vs. State Of Uttar Pradesh And Another

WTAX/4214/2026HC Allahabad14 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Surya Merchants Limited vs. State Of U.P. And Another

WTAX/4216/2026HC Allahabad14 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Surya Merchants Limited vs. State Of U.P. And Another

WTAX/4210/2026HC Allahabad14 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Anil Kumar vs. State Of U.P. And 2 Others

WTAX/4206/2026HC Allahabad14 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Mamata Medical Store vs. Union Of INDIA And 3 Others

WTAX/4198/2026HC Allahabad14 Oct 2026

Bench: VIKAS BUDHWAR

M/S Shree Traders vs. State Of U.P. And 2 Others

WTAX/4217/2026HC Allahabad14 Oct 2026

Bench: VIKAS BUDHWAR

M/S Chaudhary Constructions vs. State Of U.P. And Another

WTAX/4180/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Kundan Steel Works vs. State Of Uttar Pradesh And 4 Others

WTAX/4170/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Pace Enterprises vs. State Of U.P. And Another

WTAX/4176/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Rakesh Kumar Jaiswal vs. State Of U.P. And 4 Others

WTAX/4185/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Reema Bakers vs. State Of Up And Another

WTAX/4188/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Digital Universe vs. State Of U.P. And Another

WTAX/4187/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Mamata Medical Store vs. Union Of INDIA And 3 Others

WTAX/4189/2026HC Allahabad13 Oct 2026

Bench: VIKAS BUDHWAR

M/S Tulsiani Constructions And Developers Private Limited vs. State Of U.P. And Another

WTAX/4194/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Pace Enterprises vs. State Of U.P. And Another

WTAX/4177/2026HC Allahabad13 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Nitin Plastic vs. Additional Commissioner Central Goods And Services Tax And 2 Others

WTAX/4164/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Gvr Infratech Private Limited vs. State Of Uttar Pradesh And Another

WTAX/4151/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S White Placard Technologies Private Limited vs. State Of U.P. And 3 Others

WTAX/4144/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Pace Enterprises vs. State Of U.P. & Another

WTAX/4162/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Hari Motors vs. State Of U.P. And Another

WTAX/4156/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Radhey Mobile vs. State Of U.P. And Another

WTAX/4146/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Vinamra Caonstruction Company vs. State Of U.P. And Another

WTAX/4148/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S N.K. Traders vs. State Of U.P. And Another

WTAX/3992/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Rana Enterprises vs. State Tax Officer And 2 Others

WTAX/4159/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Shri Ram Roadlines vs. Union Of INDIA And 3 Others

WTAX/4149/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Purv Sainik Security Service vs. State Of U.P. And 4 Others

WRIC/28222/2022HC Allahabad12 Oct 2026

Bench: INDRAJEET SHUKLA,PRAKASH PADIA

Shri Baba Transport Carrier vs. Deputy Commissioner, State Tax And 2 Others

WTAX/4157/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Sharad Kumar Singh Ent Bhattha vs. State Of U.P. And Another

WTAX/4143/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shri Baba Transport Carrier vs. Deputy Commissioner, State Tax And Another

WTAX/4147/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shri Baba Transport Carrier vs. Deputy Commissioner State Tax And Another

WTAX/4154/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shri Baba Transport Carrier vs. Deputy Commissioner, State Tax And Another

WTAX/4160/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shri Baba Transport Carrier vs. Deputy Commissioner State Tax And Another

WTAX/4161/2026HC Allahabad12 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Om Enterprises vs. State Of Uttar Pradesh And Another

WTAX/4110/2026HC Allahabad08 Oct 2026

Bench: JAI KRISHNA UPADHYAY,SAUMITRA DAYAL SINGH

M/S Printman vs. State Of U.P. And Another

WTAX/4117/2026HC Allahabad08 Oct 2026

Bench: JAI KRISHNA UPADHYAY,SAUMITRA DAYAL SINGH

M/S Ps Enterprises vs. State Of U.P. And 2 Others

WTAX/4121/2026HC Allahabad08 Oct 2026

Bench: JAI KRISHNA UPADHYAY,SAUMITRA DAYAL SINGH

Nyamat Ali vs. State Of U.P

BAIL/36227/2026HC Allahabad08 Oct 2026

Bench: KRISHAN PAHAL

M/S Kesarwani Traders vs. State Of U.P. And 2 Others

WTAX/4124/2026HC Allahabad08 Oct 2026

Bench: VIKAS BUDHWAR

Shalini Agrawal vs. State Of U.P. And Another

WTAX/4111/2026HC Allahabad08 Oct 2026

Bench: JAI KRISHNA UPADHYAY,SAUMITRA DAYAL SINGH

Shalini Agrawal vs. State Of U.P. And Another

WTAX/4116/2026HC Allahabad08 Oct 2026

Bench: JAI KRISHNA UPADHYAY,SAUMITRA DAYAL SINGH

M/S Ast Pipes Limited vs. Union Of INDIA And Another

WTAX/3933/2026HC Allahabad07 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Diamond Leguards Works vs. State Of U.P. And Another

WTAX/4105/2026HC Allahabad07 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Laxmi Narayan Gupta vs. State Of U.P And 3 Others

WTAX/4103/2026HC Allahabad07 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shahnawaj vs. State Of U.P

BAIL/25279/2026HC Allahabad07 Oct 2026

Bench: AVNISH SAXENA

Vikas Baghel vs. State Of U.P

BAIL/25633/2026HC Allahabad07 Oct 2026

Bench: AVNISH SAXENA

M/S Sk Engineering vs. Union Of INDIA And 2 Others

WTAX/4089/2026HC Allahabad06 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Safe Roadlines vs. State Of U.P. And Another

WTAX/4090/2026HC Allahabad06 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Vrindavan Motors vs. State Of U.P. And 2 Others

WTAX/4092/2026HC Allahabad06 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Ramakant vs. State Of U.P. And Another

WTAX/4082/2026HC Allahabad06 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Ramakant vs. State Of U.P. And Another

WTAX/4084/2026HC Allahabad06 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Rakesh Goyal vs. State Of U.P. And Another

BAIL/35599/2026HC Allahabad05 Oct 2026

Bench: VIKRAM D CHAUHAN

Navin Kumar Gupta vs. State Of U.P. And Another

BAIL/35549/2026HC Allahabad05 Oct 2026

Bench: VIKRAM D CHAUHAN

M/S Ramakant vs. State Of U.P. And Another

WTAX/4055/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Baranwal Agencies vs. State Of U.P. And Another

WTAX/4049/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Govinda Infrastructures Private Limited vs. State Of U.P. And Another

WTAX/4060/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Super Dairy vs. State Of U.P. And Another

WTAX/4066/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Pacificmet Energy Private Limited vs. Assistant Commissioner, State Tax, Mobile Squad Unit, Sector-1, Amroha (J.P. Nagar) Uttar Pradesh A

WTAX/4058/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S New Three Star Metal Traders vs. Assistant Commissioner State Tax Sector-1 Mobile Squad Jp Nagar Amroha Uttar Pradesh And Another

WTAX/4059/2026HC Allahabad05 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

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